High Courts04 Jun 2020Allowed
Anamika Boro Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0040
Code Of Criminal Procedure, 1973 — Section 120B, 200, 406, 420, 482Indian Penal Code, 1860 — Section 415, 417
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 182 of 1,245
High Courts03 Jun 2020Allowed
Rupam Paul Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0048
Indian Penal Code, 1860 — Section 302, 307, 436, 448Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Jun 2020Partly Allowed
Ramesh Verma @ Ramesh Proza And 6 Ors Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0047
Indian Penal Code, 1860 — Section 34, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts03 Jun 2020Allowed
Abinash Suklabaidya Vs State Of Assam
Gauhati High Court · (2020) 06 GAU CK 0046
Indian Penal Code, 1860 — Section 34, 304BDowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 32, 32(1), 113B, 114
High Courts03 Jun 2020Disposed Off
Rsvcpl Akg Jv Vs Union Of India And 3 Ors
Gauhati High Court · (2020) 06 GAU CK 0045
High Courts03 Jun 2020Disposed Off
Rsvcpl Akg Jv Vs Union Of India And 4 Ors
Gauhati High Court · (2020) 06 GAU CK 0044
High Courts03 Jun 2020Dismissed
Debabrata Paul Vs State Of Assam And 7 Ors
Gauhati High Court · (2020) 06 GAU CK 0043
High Courts03 Jun 2020Disposed Off
M/S. Samson Timber Industries Pvt. Ltd Vs State Of Assam And 5 Ors
Gauhati High Court · (2020) 06 GAU CK 0042
High Courts02 Jun 2020Dismissed
Sazzadur Rahman Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0051
Code Of Criminal Procedure, 1973 — Section 161, 311, 397, 401, 482Information And Technology Act, 2000 — Section 66A, 67A
High Courts02 Jun 2020Allowed
Ahmed Musa Laskar Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0050
Code Of Criminal Procedure, 1973 — Section 24(8), 173, 301(2), 311, 313, 397, 401, 482Indian Penal Code, 1860 — Section 498AEvidence Act, 1872 — Section 137, 138
High Courts02 Jun 2020Dismissed
Abdur Rouf & 2 Others Vs State Of Assam
Gauhati High Court · (2020) 06 GAU CK 0049
Indian Penal Code, 1860 — Section 52, 499, 500Press And Registration Of Books Act, 1867 — Section 7
High Courts29 May 2020Allowed
Jaydev Das Vs Central Bureau Of Investigation (C.B.I.) And 2 Ors
Gauhati High Court · (2020) 05 GAU CK 0033
Code Of Criminal Procedure, 1973 — Section 173, 207, 397, 401, 482Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)Indian Penal Code, 1860 — Section 109
High Courts29 May 2020Allowed
Sanjiv Gogoi @ Sanjeeb Gogoi Vs State Of Assam And Anr
Gauhati High Court · (2020) 05 GAU CK 0031
Code Of Criminal Procedure, 1973 — Section 155(2), 156(3), 200, 202, 482Indian Penal Code, 1860 — Section 34, 405, 415, 420Constitution Of India, 1950 — Article 226
High Courts28 May 2020Partly Allowed
Mrinal Hazarika And 19 Ors Vs State Of Assam And 2 Ors
Gauhati High Court · (2020) 05 GAU CK 0030
Assam Land And Revenue Regulation 1886 — Section 18(2)Assam Land And Revenue Regulation 1886 — Rule 18(2)
High Courts28 May 2020Allowed
Ashutosh Gupta Vs State Of Assam And 5 Ors
Gauhati High Court · (2020) 05 GAU CK 0029
High Courts27 May 2020Allowed
Harsha Mohan Sarma Vs State Of Assam And 3 Ors
Gauhati High Court · (2020) 05 GAU CK 0028
High Courts26 May 2020Disposed Off
Sanjeev Baitha Vs State Of Assam And 4 Ors
Gauhati High Court · (2020) 05 GAU CK 0027
Indian Penal Code, 1860 — Section 366Code Of Criminal Procedure, 1973 — Section 164
High Courts21 May 2020Disposed Off
Board Of Directors Of Fulara Chatala S.S Ltd. And Anr Vs State Of Assam And 5 Ors
Gauhati High Court · (2020) 05 GAU CK 0026
Cooperative. Societies Act, 2007 — Section 41(4), 41(6), 42(1), 46(1)
High Courts21 May 2020Allowed
Union Of India Vs M/S Indian Oil Corporation Ltd
Gauhati High Court · (2020) 05 GAU CK 0025
Railway Act 1989 — Section 65(2), 74Evidence Act, 1872 — Section 114Code Of Civil Procedure, 1908 — Order 41 Rule 24
High Courts20 May 2020Disposed Off
Force No. 913252003 Asi Sunil Das Vs Union Of India And 5 Ors
Gauhati High Court · (2020) 05 GAU CK 0024