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Gauhati High Court judgments

24,887 judgments · page 177 of 1,245

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High Courts29 Sept 2020Partly Allowed

State Of Assam And Anr Vs Dr. Bhabatosh Kumar Roy And 2 Ors

Gauhati High Court · (2020) 09 GAU CK 0034

Evidence Act, 1872 — Section 106North Eastern Areas (Reorganisation) Act, 1971 — Section 60Constitution Of India, 1950 — Article 14, 16
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High Courts29 Sept 2020Disposed Off

Dharmeswari Borah Vs Union Of India And 4 Ors

Gauhati High Court · (2020) 09 GAU CK 0031

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High Courts29 Sept 2020Disposed Off

Tabu Ram Pegu Vs State Of Assam And Ors

Gauhati High Court · (2020) 09 GAU CK 0030

Code Of Criminal Procedure, 1973 — Section 161, 155(2), 156(1), 482Information Technology Act, 2000 — Section 66(b), 72
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High Courts28 Sept 2020Disposed Off

Rekibuddin Ahmed And 18 Ors Vs State Of Assam And Ors

Gauhati High Court · (2020) 09 GAU CK 0029

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High Courts28 Sept 2020Disposed Off

Pinak Dey Vs State Of Assam And 4 Ors

Gauhati High Court · (2020) 09 GAU CK 0028

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High Courts28 Sept 2020Dismissed

M/S D.D.L. Enterprise Vs M/S Sedi Allied Agency And Ors

Gauhati High Court · (2020) 09 GAU CK 0027

Arunachal Pradesh District Based Entrepreneurs And Professionals (Incentives, Development And Promotional) Act, 2015 — Section 2, 2(b)
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High Courts28 Sept 2020Dismissed

Union Of India Vs On The Death Of Baneswar Das His Legal Heir Manju Das And Ors

Gauhati High Court · (2020) 09 GAU CK 0026

Civil Procedure Code 1908 — Order 21 Rule 26, Order 22 Rule 4, Order 22 Rule 5
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High Courts25 Sept 2020Dismissed

Ashok Kumar Dutta Vs Union Of India And 2 Ors

Gauhati High Court · (2020) 09 GAU CK 0025

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High Courts25 Sept 2020Allowed

Asi (Steno) Hrishikesh Das Vs State Of Assam And Ors

Gauhati High Court · (2020) 09 GAU CK 0024

Constitution Of India, 1950 — Article 13, 226
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High Courts24 Sept 2020Disposed Off

Bimal Chandra Deori Vs State Of Assam And Ors

Gauhati High Court · (2020) 09 GAU CK 0023

Assam Industrial Development Corporation Limited (Employees) Service Rules, 1992 — Rule 23(i), 23(ii)Constitution Of India, 1950 — Article 12, 226
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High Courts23 Sept 2020Disposed Off

Md. Akkash Ali Vs State Of Assam And 5 Ors

Gauhati High Court · (2020) 09 GAU CK 0022

Assam Panchayat Act, 1994 — Section 106, 107, 109(6)
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High Courts22 Sept 2020Disposed Off

Akshay Kumar Jaiswal Vs State Of Assam And Anr

Gauhati High Court · (2020) 09 GAU CK 0020

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 406, 411, 420
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High Courts22 Sept 2020Disposed Off

Khalilar Rahman And Anr Vs State Of Assam

Gauhati High Court · (2020) 09 GAU CK 0019

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(b)
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High Courts21 Sept 2020Disposed Off

National Commission For Protection Of Child Rights Vs State Of Arunachal Pradesh

Gauhati High Court · (2020) 09 GAU CK 0018

Commissions for Protection Of Child Rights Act, 2005 — Section 3, 3(2), 13, 13(1)(j), 13(2), 14, 15, 15(ii)Code Of Criminal Procedure, 1973 — Section 174, 346Indian Penal Code, 1860 — Section 34, 221, 305
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High Courts18 Sept 2020Disposed Off

Dilip Kundu Vs Union Of India And 6 Ors

Gauhati High Court · (2020) 09 GAU CK 0017

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High Courts17 Sept 2020Dismissed

Renu Das Vs Bhaskar Das

Gauhati High Court · (2020) 09 GAU CK 0016

Indian Penal Code, 1860 — Section 420, 471, 498(A)
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High Courts14 Sept 2020Disposed Off

Rakesh Kumar Vs Food Corporation Of India And 3 Ors

Gauhati High Court · (2020) 09 GAU CK 0015

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High Courts11 Sept 2020Allowed

Amarendra Bhagawati Vs State Of Assam And Ors

Gauhati High Court · (2020) 09 GAU CK 0014

Evidence Act, 1872 — Section 114Assam Excise Act, 2000 — Section 29, 40, 42, 43, 52, 52(2)Assam Excise Rules, 2016 — Rule 371
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High Courts10 Sept 2020Dismissed

Raina Begum Vs Union Of India And 5 Ors

Gauhati High Court · (2020) 09 GAU CK 0013

Foreigners Act, 1946 — Section 9
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High Courts10 Sept 2020Dismissed

Raina Begum Vs Union Of India And 5 Ors

Gauhati High Court · (2020) 09 GAU CK 0008

Foreigners Act, 1946 — Section 9
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