High Courts11 Mar 2020Allowed
Junti Medhi Vs State Of Assam
Gauhati High Court · (2020) 03 GAU CK 0018
Indian Penal Code, 1860 — Section 34, 307, 324, 326, 341
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 185 of 1,245
High Courts11 Mar 2020Dismissed
Md.Rahim Uddin Laskar Vs Md.Rahim Uddin Laskar
Gauhati High Court · (2020) 03 GAU CK 0017
Indian Penal Code, 1860 — Section 147, 149, 323, 427, 436, 447Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Mar 2020Dismissed
Sushil Chandra Singha Vs State Of Assam And Ors
Gauhati High Court · (2020) 03 GAU CK 0016
Indian Penal Code, 1860 — Section 34, 147, 148, 323, 379, 427, 447, 499, 500, 506
High Courts06 Mar 2020Disposed Off
Soma Chakraborty Vs State Of Assam And 5 Ors
Gauhati High Court · (2020) 03 GAU CK 0015
Assam Municipal Act, 1956 — Section 298Constitution Of India, 1950 — Article 243U(I), 311(2)
High Courts06 Mar 2020Allowed
M/S. L. Doulo Builders And Suppliers Co. Pvt. Ltd. Vs North Eastern Development Finance Corporation Ltd.
Gauhati High Court · (2020) 03 GAU CK 0014
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(1)(zd), 2(1)(m)(iv), 2(l), 2(zb), 2(zf), 2(zf)(i), 13, 13(1), 13(2), 13(4), 14, 14(1), 17, 17(A), 31Transfer Of Property Act 1882 — Section 69, 69(A)Nagaland Village And Area Council Act, 1978 — Section 12(6), 12, 21
High Courts06 Mar 2020Allowed
Arunachal Pradesh Public Service Commission (Appsc) And 3 Ors Vs Neelam Talum And 221 Ors
Gauhati High Court · (2020) 03 GAU CK 0013
Constitution Of India, 1950 — Article 226, 320
High Courts05 Mar 2020Disposed Off
National Insurance Co. Ltd. Vs Musstt. Husna Ara Begum And Anr
Gauhati High Court · (2020) 03 GAU CK 0024
Motor Vehicles Act, 1988 — Section 147, 163(A), 173
High Courts05 Mar 2020Partly Allowed
Md Abdul Rouf @ Kaila Vs State Of Assam And Anr
Gauhati High Court · (2020) 03 GAU CK 0012
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 300, 302, 304, 341Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts05 Mar 2020Allowed
Titul Baruah @ Akanijan Vs State Of Assam And Anr
Gauhati High Court · (2020) 03 GAU CK 0011
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts04 Mar 2020Allowed
Tofiz Uddin Vs Eusob Ali And 3ors
Gauhati High Court · (2020) 03 GAU CK 0010
Code Of Civil Procedure, 1908 — Section 80, Order 6 Rule 17, Order 8 Rule 1, Order 8 Rule 6A, Order 8 Rule 6A(1), Order 23 Rule 1, Order 23 Rule 1(3)Constitution Of India, 1950 — Article 227
High Courts04 Mar 2020Disposed Off
Hi-Tech Construction And Co. And Anr Vs Chief Secretary, Govt. Of Nagaland And 3 Ors
Gauhati High Court · (2020) 03 GAU CK 0009
High Courts04 Mar 2020Disposed Off
Securities And Exchange Board Of India Vs Assam Company India Ltd And 3 Ors
Gauhati High Court · (2020) 03 GAU CK 0008
High Courts04 Mar 2020Dismissed
Amir Hamja Vs State Of Assam And Anr
Gauhati High Court · (2020) 03 GAU CK 0007
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Indian Penal Code, 1860 — Section 300, 302, 304Evidence Act, 1872 — Section 106, 157
High Courts04 Mar 2020Allowed
Nathu Munda Vs State Of Assam
Gauhati High Court · (2020) 03 GAU CK 0006
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts03 Mar 2020Allowed
Ganesh Payeng And Ors Vs Kula Payeng And Ors
Gauhati High Court · (2020) 03 GAU CK 0023
The Limitation Act, 1963 — Article 65
High Courts03 Mar 2020Allowed
Mahesh Chandra Verma And Anr Vs Union Of India And 2 Ors
Gauhati High Court · (2020) 03 GAU CK 0022
High Courts03 Mar 2020Disposed Off
Anisur Rehman Vs State Of Assam And 2 Ors
Gauhati High Court · (2020) 03 GAU CK 0005
High Courts03 Mar 2020Dismissed
Dr. Hirak Das Vs State Of Assam And Ors
Gauhati High Court · (2020) 03 GAU CK 0004
Assam Medical Education Service Rules, 2008 — Rule 2(h), 11(1)(ii)
High Courts02 Mar 2020Allowed
Muslim Ali Vs State Of Assam
Gauhati High Court · (2020) 03 GAU CK 0021
Indian Penal Code, 1860 — Section 361, 363, 366(A)Code Of Criminal Procedure, 1973 — Section 361
High Courts02 Mar 2020Dismissed
Bimal Duwarah Vs State Of Assam
Gauhati High Court · (2020) 03 GAU CK 0003
Indian Penal Code, 1860 — Section 302, 326, 341Code Of Criminal Procedure, 1973 — Section 164, 313