High Courts03 Mar 1950
Jitendralal Chatterjee Vs The State
Gauhati High Court · AIR 1950 Guw 127
Assam Land and Revenue Regulation, 1886 — Rule 15, 66, 147B
COURT ARCHIVE
Gauhati High Court judgments
24,883 judgments · page 1,242 of 1,245
High Courts28 Feb 1950
Ajimuddin Vs Budheswar Sarma
Gauhati High Court · (1950) 02 GAU CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 23(1), Order 21 Rule 23(2)
High Courts27 Feb 1950
Abdul Sahid Vs China Lee Hing
Gauhati High Court · (1950) 02 GAU CK 0006
Assam Urban Areas Rent Control Act, 1946 — Section 6, 7, 8, 8(7), 8(8)Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 108
High Courts22 Feb 1950
Mohan Singh Vs Chandra Sagar Das and Others
Gauhati High Court · AIR 1950 Guw 116
Workmens Compensation Act, 1923 — Section 10A(4), 25, 80
High Courts22 Feb 1950
Musafir Ali Vs Md. Roysul Haq Chaudhury and Others
Gauhati High Court · AIR 1950 Guw 114
Arbitration Act, 1940 — Section 30, 32, 35, 39(1)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Feb 1950
Gopinath Sarma Vs Hangsanath Sarma and Another
Gauhati High Court · (1950) 02 GAU CK 0012
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 53A, 54, 58A, 63A
High Courts20 Feb 1950Allowed
The State of Assam Vs Haji Habib Haji Peer Mahammad
Gauhati High Court · AIR 1952 Guw 48
High Courts14 Feb 1950
Lakhiram Koch Vs Akon Chandra Borah
Gauhati High Court · AIR 1951 Guw 35
Assam Land Records Manual Act — Section 7
High Courts07 Feb 1950
Muklesur Rahman and Another Vs The King
Gauhati High Court · AIR 1953 Guw 98 : (1950) CriLJ 945
Penal Code, 1860 (IPC) — Section 11, 302, 304, 34, 35
High Courts02 Feb 1950
Pyari Singh and Another Vs Giridhan Singh
Gauhati High Court · (1950) 02 GAU CK 0007
Assam (Temporarily Settled Districts) Tenancy Act, 1935 — Section 33
High Courts31 Jan 1950
Mt. Gahan Priya and Another Vs Bharat Chandra Mahanta and Others
Gauhati High Court · (1950) 01 GAU CK 0006
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Public Demands Recovery Act, 1895 — Section 10, 19(2), 20
High Courts25 Jan 1950
Ratneswar Goswami Vs Mongoli Chutiani
Gauhati High Court · AIR 1951 Guw 70
Civil Procedure Code, 1908 (CPC) — Section 35ASpecific Relief Act, 1963 — Section 31
High Courts25 Jan 1950
Mahadeo Prasad Singh Vs The Province of Assam
Gauhati High Court · AIR 1951 Guw 26
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 5, Order 33 Rule 6, 115, 80
High Courts24 Jan 1950
Sri Ram Saran Kashyap Vs The King
Gauhati High Court · AIR 1950 Guw 100 : (1950) CriLJ 957
Penal Code, 1860 (IPC) — Section 420
High Courts20 Jan 1950
Saona Mura Vs Charthey Teron
Gauhati High Court · AIR 1951 Guw 41
Assam Land and Revenue Regulation, 1886 — Section 147
High Courts20 Jan 1950
U. Hondrumuni Kharkongor and Another Vs Ka Myrhiah and Others
Gauhati High Court · AIR 1951 Guw 34
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Jan 1950
Kamaleswar Das and Others Vs Gopinath Deb Goswami and Another
Gauhati High Court · (1950) 01 GAU CK 0012
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts19 Jan 1950
Tinsukia Municipal Board Vs Bankim Chandra Ghose and Another
Gauhati High Court · (1950) 01 GAU CK 0007
Assam Municipal Act, 1956 — Section 236, 239, 286, 320, 59Limitation Act, 1963 — Article 23, 18, 22, 29, 29(2)
High Courts17 Jan 1950
Satish Chandra Ray Chaudhury Vs Bimalendu Sen and Another
Gauhati High Court · AIR 1951 Guw 27
Assam Urban Areas Rent Control Act, 1946 — Section 6Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Transfer of Property Act, 1882 — Section 108
High Courts16 Jan 1950
Dharameshwar Sarma Vs Lakhyadhar Borgohain
Gauhati High Court · (1950) 01 GAU CK 0002
Assam Land and Revenue Regulation, 1886 — Section 154(1), 39Assam Money Lenders (Amendment) Act, 1943 — Section 5(2)Civil Procedure Code, 1908 (CPC) — Section 98