High Courts10 Aug 1950
Tileswar Kalita and Others Vs Tankeswar Barua and Another
Gauhati High Court · (1950) 08 GAU CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 367, 424, 434, 435, 439Penal Code, 1860 (IPC) — Section 426
COURT ARCHIVE
Gauhati High Court judgments
24,883 judgments · page 1,240 of 1,245
High Courts03 Aug 1950
Mafizuddin Vs Manindra Kr. Lahiri and Another
Gauhati High Court · AIR 1951 Guw 140
High Courts26 Jul 1950
Subhas Chandra Deo and Others Vs Subasini Deb and Another
Gauhati High Court · AIR 1951 Guw 46
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts24 Jul 1950
Tambak Singh and Others Vs The State
Gauhati High Court · AIR 1951 Guw 48 : (1951) CriLJ 209
Penal Code, 1860 (IPC) — Section 147, 304, 325, 326, 34
High Courts21 Jul 1950
Bharat Chandra Das and Another Vs The State
Gauhati High Court · AIR 1950 Guw 193
Penal Code, 1860 (IPC) — Section 380, 411, 457, 75
High Courts20 Jul 1950
Madhab Prosad Rigmi Vs Havildar Dutta Thapa and Another
Gauhati High Court · (1950) 07 GAU CK 0005
High Courts12 Jul 1950
Oyali Mia and Another Vs Naib Ali
Gauhati High Court · (1953) CriLJ 73
Penal Code, 1860 (IPC) — Section 361, 363, 383
High Courts10 Jul 1950
Srinibas Dhelia Vs Hariram Tulchan and Others
Gauhati High Court · AIR 1950 Guw 195
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133
High Courts23 Jun 1950
Madan Chandra Barua Vs Mukheswar Phukan
Gauhati High Court · AIR 1951 Guw 89 : (1951) CriLJ 695
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 438
High Courts20 Jun 1950
Labaram Deka Barua and Another Vs The State
Gauhati High Court · AIR 1951 Guw 43 : (1951) CriLJ 434
Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1960 — Section 3(1)
High Courts20 Jun 1950Allowed
Labaram Deka Barua and Others Vs The State
Gauhati High Court · (1950) 06 GAU CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3
High Courts19 Jun 1950
Radha Kishan Dindyal Vs Comr. of Taxes
Gauhati High Court · AIR 1951 Guw 92
Assam Sales Tax Act, 1947 — Section 30, 30(3), 30(4), 32, 32(2)Assam Sales Tax Rules, 1947 — Rule 29, 31, 32, 33, 41
High Courts19 Jun 1950Dismissed
Charali Vs The State
Gauhati High Court · AIR 1952 Guw 18
Penal Code, 1860 (IPC) — Section 325, 354, 457
High Courts06 Jun 1950
Md. Akram and Another Vs The State
Gauhati High Court · AIR 1951 Guw 17
Imports and Exports (Control) Act, 1947 — Section 5Penal Code, 1860 (IPC) — Section 109, 110, 112, 114, 115
High Courts05 Jun 1950
Dhan Mia Vs Jamila Khatun and others
Gauhati High Court · AIR 1952 Guw 21
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts29 May 1950
Mafizuddin Bhuyan and Another Vs Alimuddin Bhuyan and Others
Gauhati High Court · (1950) 05 GAU CK 0006
Arbitration Act, 1940 — Section 14(2), 39Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 May 1950
Fakiragram Rice Mills Vs Ramu Indu
Gauhati High Court · AIR 1950 Guw 188
Workmens Compensation Act, 1923 — Section 10, 22, 22(3), 30
High Courts24 May 1950Allowed
Mt. Rupeswari Chutiani and others Vs Giridhari Chutia and others
Gauhati High Court · AIR 1952 Guw 19
Transfer of Property Act, 1882 — Section 41
High Courts19 May 1950
Ka Shanamai Jaid Siem and Another Vs Ka Presimai Jaid Siem and Another
Gauhati High Court · AIR 1951 Guw 92