CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gauhati High Court

COURT ARCHIVE

Gauhati High Court judgments

24,883 judgments · page 1,239 of 1,245

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1932
High Courts04 Dec 1950

Gangadhar Agarwalla and Another Vs Prafulla Chandra Adhikar and Another

Gauhati High Court · AIR 1951 Guw 59

Assam Urban Areas Rent Control Act, 1946 — Section 6(1), 6(2), 6(3)Assam Urban Areas Rent Control Rules, 1972 — Rule 6(3)Specific Relief Act, 1963 — Section 9
Read judgment
High Courts01 Dec 1950

Rathindra Nath Sen Vs The State

Gauhati High Court · AIR 1951 Guw 82

Penal Code, 1860 (IPC) — Section 415, 420
Read judgment
High Courts01 Dec 1950

Chowthmal Sharma Vs Hiralal Patnt and Others

Gauhati High Court · (1950) 12 GAU CK 0005

Constitution of India, 1950 — Article 131, 132, 133, 134, 136Penal Code, 1860 (IPC) — Section 147, 417Trade and Merchandise Marks Act, 1958 — Section 6, 7
Read judgment
High Courts30 Nov 1950

Ganesh Bahadur Vs The State

Gauhati High Court · (1952) CriLJ 645

Arms Act, 1959 — Section 19, 29
Read judgment
High Courts30 Nov 1950Dismissed

Lem Sangma Vs Gansing Sangma and others

Gauhati High Court · AIR 1952 Guw 67

Read judgment
High Courts21 Nov 1950Dismissed

Chowtemal Sharma Vs Hiralal Patni and Others

Gauhati High Court · (1950) 11 GAU CK 0004

Constitution of India, 1950 — Article 131, 132, 133, 134, 134(c)Penal Code, 1860 (IPC) — Section 147, 417
Read judgment
High Courts20 Nov 1950Allowed

Union of India Vs Dr. O. Hussain

Gauhati High Court · AIR 1952 Guw 51

Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25
Read judgment
High Courts17 Nov 1950Allowed

Anantaram Das Vs Atohuram Das and others

Gauhati High Court · AIR 1952 Guw 50

Limitation Act, 1963 — Section 22
Read judgment
High Courts16 Nov 1950

Singa Marak and Others Vs King Emperor

Gauhati High Court · AIR 1952 Guw 139 : (1952) CriLJ 1184

Read judgment
High Courts31 Aug 1950

Thanuram Gogoi and Another Vs Tankeswar Dowera

Gauhati High Court · AIR 1951 Guw 141 : (1951) CriLJ 1406

Criminal Procedure Code, 1898 (CrPC) — Section 145
Read judgment
High Courts31 Aug 1950Dismissed

Surendra Chandra Das Vs Formuz Ali

Gauhati High Court · AIR 1952 Guw 25

Civil Procedure Code, 1908 (CPC) — Section 115, 151
Read judgment
High Courts30 Aug 1950Dismissed

Narayan Kalita Vs Mt. Bhabitri Deby and others

Gauhati High Court · AIR 1952 Guw 46

Civil Procedure Code, 1908 (CPC) — Section 115, 151
Read judgment
High Courts29 Aug 1950

Ramananda Joy Kissen Vs Commissioner of Taxes (Sales)

Gauhati High Court · AIR 1951 Guw 24

Assam Sales Tax Act, 1947 — Section 3, 32, 32(2), 82(6)Central Excises and Salt Act, 1944 — Section 2, 3
Read judgment
High Courts24 Aug 1950

Gathibar Barua and Another Vs The State

Gauhati High Court · AIR 1952 Guw 16 : (1952) CriLJ 240

Read judgment
High Courts23 Aug 1950Allowed

Ghanakanta Kataki and another Vs The State

Gauhati High Court · AIR 1952 Guw 17

Penal Code, 1860 (IPC) — Section 302, 34
Read judgment
High Courts21 Aug 1950

Hiralal Patni Vs Chowthmal Sharma and Others

Gauhati High Court · (1950) 08 GAU CK 0010

Criminal Procedure Code, 1898 (CrPC) — Section 439, 561AMerchandise Marks Act, 1889 — Section 6, 7, 75Penal Code, 1860 (IPC) — Section 415, 417, 420
Read judgment
High Courts18 Aug 1950

Amij Bhuyan Vs Akram Ali

Gauhati High Court · AIR 1951 Guw 13

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 6
Read judgment
High Courts11 Aug 1950Dismissed

Barada Kanta Sarma Vs Mt. Sarada Sundari Devi and another

Gauhati High Court · AIR 1952 Guw 72

Civil Procedure Code, 1908 (CPC) — Section 115, 22, 24
Read judgment
High Courts11 Aug 1950

Maitham Bania Vs Ritu Kaivarta and Others

Gauhati High Court · (1950) 08 GAU CK 0004

Assam Money Lenders (Amendment) Act, 1943 — Section 9Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
Read judgment
High Courts10 Aug 1950

Brojomohan Das Baishnab and Others Vs Konoj Kumari Das

Gauhati High Court · AIR 1951 Guw 45

Assam Land and Revenue Regulation, 1886 — Section 147, 151, 53, 53AAssam Land Revenue Rules — Rule 181Civil Procedure Code, 1908 (CPC) — Section 151
Read judgment
Previous1…1,2371,2381,2391,2401,241…1,245Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions