High Courts09 Jul 1951Dismissed
Chandi Prosad Vs The Regional Transport Authority and Others
Gauhati High Court · AIR 1953 Guw 74
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 58, 62
COURT ARCHIVE
Gauhati High Court judgments
24,886 judgments · page 1,237 of 1,245
High Courts28 Jun 1951
Jesraj Jiwanram Vs Commissioner of Income Tax and another
Gauhati High Court · AIR 1952 Guw 32
Income Tax Act, 1961 — Section 31(3)(b), 66, 66(1), 66(2)
High Courts25 Jun 1951
Nirmal Prasad Barua Vs The State
Gauhati High Court · AIR 1952 Guw 2 : (1952) CriLJ 110
Penal Code, 1860 (IPC) — Section 409
High Courts22 Jun 1951
Bhaskarmalla Barua and Others Vs Joynaraiyan Chenehiram Firm
Gauhati High Court · (1951) 06 GAU CK 0003
Assam Debt Conciliation Act, 1936 — Section 8(2)Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Court Fees Act, 1870 — Section 7
High Courts22 Jun 1951
Silchar Bank Ltd. Vs Pioneer Bank Ltd. and Others
Gauhati High Court · AIR 1951 Guw 127
Negotiable Instruments Act, 1881 (NI) — Section 30, 7, 86, 92
High Courts20 Jun 1951
Syamlal Mandal Vs The Municipal Board of Dhubri
Gauhati High Court · (1951) 06 GAU CK 0005
Assam Urban Areas Rent Control Act, 1972 — Section 2, 3Constitution of India, 1950 — Article 14, 226
High Courts15 Jun 1951
Koijam Tombi Singh Vs Chongtham Pisak Singh
Gauhati High Court · (1952) CriLJ 1510
Evidence Act, 1872 — Section 110
High Courts13 Jun 1951
Dambarudhar Injal and Others Vs The State
Gauhati High Court · (1951) 06 GAU CK 0008
Penal Code, 1860 (IPC) — Section 379, 391, 395
High Courts08 Jun 1951Allowed
Chunilal Bhoopal Vs Amarendra Chandra Dutta and Others
Gauhati High Court · AIR 1953 Guw 94 : (1953) 23 CompCas 195
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Contract Act, 1872 — Section 12Negotiable Instruments Act, 1881 (NI) — Section 118, 98
High Courts06 Jun 1951
Jnanendra Chandra and Others Vs Atansenajit Rajkumar and Another
Gauhati High Court · (1951) 06 GAU CK 0009
Assam Money Lenders Act, 1934 — Section 6Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 41 Rule 23Limitation Act, 1963 — Article 11A
High Courts30 May 1951Dismissed
Girija Sankar Sukul and others Vs Nayan Chandra Das and others
Gauhati High Court · AIR 1952 Guw 5
High Courts30 May 1951Allowed
Pramatha Nath Sarma and Another Vs Tarini Charan Das
Gauhati High Court · AIR 1953 Guw 80
Evidence Act, 1872 — Section 65
High Courts16 May 1951
Mt. Amira Bibi Vs Jilkadar Ali Laskar and Others
Gauhati High Court · (1951) 05 GAU CK 0005
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, 47
High Courts14 May 1951
Sr. Govt. Advocate and Public Prosecutor on behalf of the State of Assam Vs R. Bose and Another
Gauhati High Court · AIR 1951 Guw 130
Criminal Procedure Code, 1898 (CrPC) — Section 417Electricity Act, 1910 — Section 33(1)
High Courts14 May 1951
Ramani Kanta Bose Vs Gauhati University
Gauhati High Court · (1951) 05 GAU CK 0004
Constitution of India, 1950 — Article 220, 226, 228, 30Gauhati University Act, 1947 — Section 13, 21, 22, 3, 5
High Courts09 May 1951
Sona Mia Vs The Govt. of Tripura
Gauhati High Court · (1953) CriLJ 64
Constitution of India, 1950 — Article 134Penal Code, 1860 (IPC) — Section 302
High Courts20 Apr 1951
Abdul Samad Vs The State
Gauhati High Court · AIR 1951 Guw 124 : (1951) CriLJ 1235
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts03 Apr 1951
Forching Rava and Others Vs The State
Gauhati High Court · AIR 1952 Guw 3 : (1952) CriLJ 104
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts02 Apr 1951Dismissed
Ramprosad Himmatsingka and another Vs Shehomoy Mitra and others
Gauhati High Court · AIR 1952 Guw 10
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts30 Mar 1951
Abdul Gafur Vs Govt. of Tripura
Gauhati High Court · (1953) CriLJ 68
Constitution of India, 1950 — Article 134Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302