High Courts23 Aug 1951Dismissed
Bharateswari Barman and Another Vs Mandirabala Bhaktani and Another
Gauhati High Court · AIR 1953 Guw 108
Assam Goalpara Tenancy Act, 1929 — Section 41
COURT ARCHIVE
Gauhati High Court judgments
24,886 judgments · page 1,236 of 1,245
High Courts23 Aug 1951Dismissed
Kera Kaibarta Vs Chandra Kanta Das and Others
Gauhati High Court · AIR 1953 Guw 128
Assam Land and Revenue Regulation, 1886 — Section 151
High Courts23 Aug 1951
Durga Prosad Goenka Vs Debidutt Saraff
Gauhati High Court · AIR 1952 Guw 27
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Aug 1951Dismissed
Sitaram Agarwalla Vs Md. Kerfan Ali and another
Gauhati High Court · AIR 1952 Guw 30
Civil Procedure Code, 1908 (CPC) — Section 2, 2(2), 47
High Courts07 Aug 1951Dismissed
Sehopanit Shah Vs Chabilal Tewari and others
Gauhati High Court · AIR 1952 Guw 52
High Courts06 Aug 1951
Rawatmal Mulchand Vs Commissioner of Taxes
Gauhati High Court · AIR 1951 Guw 183
Assam Sales Tax Act, 1947 — Section 15(1), 17(3), 2(12), 30, 30(4)
High Courts01 Aug 1951Dismissed
Bidyaram Kalita and others Vs Birdatta Kalita
Gauhati High Court · AIR 1952 Guw 28
Transfer of Property Act, 1882 — Section 53A
High Courts01 Aug 1951
Rameswar Bartia Vs The State
Gauhati High Court · AIR 1952 Guw 14 : (1952) CriLJ 116
Constitution of India, 1950 — Article 134
High Courts30 Jul 1951Dismissed
Badrinarayan Agarwalla Vs Bhupendra Kumar Dhar and Another
Gauhati High Court · AIR 1953 Guw 89
Rules for Administration of Justice and Police in the Naga Hills District, 1937 — Rule 30
High Courts30 Jul 1951Dismissed
R.S.N. Co. Ltd. and another Vs Dhirendra Krishna Paul
Gauhati High Court · AIR 1952 Guw 33
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts27 Jul 1951Allowed
Ajoy Kumar Mukhopadhaya Vs Puspabala Chaudhury and another
Gauhati High Court · AIR 1952 Guw 54
Civil Procedure Code, 1908 (CPC) — Section 11, 144, 151, 2, 38
High Courts26 Jul 1951
Prabhat Malla Barooah Vs D.C. and Others
Gauhati High Court · (1952) CriLJ 1659
Constitution of India, 1950 — Article 19, 22, 236Penal Code, 1860 (IPC) — Section 141, 143
High Courts25 Jul 1951Allowed
Mt. Barmani Kochni Vs Mt. Panchati Kochni
Gauhati High Court · AIR 1952 Guw 41
High Courts24 Jul 1951
M.A. Gaffur Vs The State
Gauhati High Court · AIR 1953 Guw 96
Criminal Procedure Code, 1898 (CrPC) — Section 514, 515
High Courts24 Jul 1951
Pradip Chandra Barua Vs Deputy Commissioner of Naga Hills and Another
Gauhati High Court · AIR 1952 Guw 1 : (1952) CriLJ 97
Penal Code, 1860 (IPC) — Section 420
High Courts20 Jul 1951
The Union of India (UOI) and Others Vs Muralidhar Agarwalla and Others
Gauhati High Court · (1951) 07 GAU CK 0010
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 106Railways Act, 1989 — Section 77
High Courts20 Jul 1951Partly Allowed
Saniram Kachari and Another Vs Gauri Ram Koch and Others
Gauhati High Court · AIR 1953 Guw 152
Registration Act, 1908 — Section 49
High Courts18 Jul 1951
Tileswar Ahom Vs Khohuli Ahomani
Gauhati High Court · AIR 1951 Guw 148
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 100, 112, 114, 14
High Courts11 Jul 1951
Pramath Nath Sarma and Another Vs Nareswar Keot and Another
Gauhati High Court · (1951) 07 GAU CK 0015
Assam Tenancy Act, 1935 — Section 13, 14, 15, 16, 17Land Acquisition Act, 1894 — Section 35, 36
High Courts09 Jul 1951
Govt. Advocate and Public Prosecutor, on behalf of the State Vs Dilip Kumar
Gauhati High Court · AIR 1953 Guw 205
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 408