High Courts03 Mar 1952Allowed
Giridharilal Surana Vs Mirzamal Agarwalla
Gauhati High Court · AIR 1952 Guw 95
Civil Procedure Code, 1908 (CPC) — Section 16, 18Constitution of India, 1950 — Article 372
COURT ARCHIVE
Gauhati High Court judgments
24,886 judgments · page 1,234 of 1,245
High Courts26 Feb 1952
Kalikanta Barman and Others Vs Rainath Barmon
Gauhati High Court · AIR 1952 Guw 118 : (1952) CriLJ 1166
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts26 Feb 1952Dismissed
Abdul Bari Vs Asrab Ali
Gauhati High Court · AIR 1953 Guw 158
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 9
High Courts21 Feb 1952Dismissed
Sailendra Kumar Datta Vs The Shillong Co-operative Town Bank, Ltd.
Gauhati High Court · AIR 1952 Guw 127
Civil Procedure Code, 1908 (CPC) — Section 141, 151
High Courts21 Feb 1952Allowed
H.C. Khan and Another Vs Purni Agarwallani and Another
Gauhati High Court · AIR 1953 Guw 102
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 6 Rule 17
High Courts21 Feb 1952Allowed
Banamali Roy Vs Premdayal Chaudhury and others
Gauhati High Court · AIR 1952 Guw 133
High Courts20 Feb 1952Partly Allowed
State Vs Dalma Marak and Others
Gauhati High Court · AIR 1953 Guw 111
Criminal Procedure Code, 1898 (CrPC) — Section 32
High Courts14 Feb 1952Allowed
Abdul Hamid Khan and Others Vs Tridip Kumar Chanda and Another
Gauhati High Court · AIR 1953 Guw 104
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 94
High Courts14 Feb 1952
Dhan Bahadur Ghorti Vs The State
Gauhati High Court · AIR 1953 Guw 61
Administration of Justice and Police in the Garo Hills District Rules, 1937 — Rule 22Constitution of India, 1950 — Article 19(5), 226
High Courts11 Feb 1952Allowed
Hurmat Ali Vs Matlib Ali
Gauhati High Court · AIR 1952 Guw 111
Civil Procedure Code, 1908 (CPC) — Section 144, 47Transfer of Property Act, 1882 — Section 52
High Courts08 Feb 1952Dismissed
Himatsingka Timber Ltd., a registered Co. Vs Kumudini Dutta
Gauhati High Court · AIR 1952 Guw 100
Transfer of Property Act, 1882 — Section 106
High Courts08 Feb 1952Allowed
Biswanath Agarwalla Vs State
Gauhati High Court · AIR 1953 Guw 73
Preventive Detention Act, 1950 — Section 11
High Courts05 Feb 1952Dismissed
Kabiram Vs Anandiram
Gauhati High Court · AIR 1952 Guw 93
Civil Procedure Code, 1908 (CPC) — Section 141, 151Succession Act, 1925 — Section 63
High Courts01 Feb 1952Allowed
Lohit Chandra and Another Vs Rongdeb Goswami and Another
Gauhati High Court · AIR 1953 Guw 131
Assam Land and Revenue Regulation, 1886 — Section 50
High Courts21 Jan 1952
Abdul Rahim, Ist Party Vs Abdul Muktadin and Others
Gauhati High Court · AIR 1953 Guw 112
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 200
High Courts11 Jan 1952Dismissed
Nripendra Kumar Vs Naumoni Das and Others
Gauhati High Court · AIR 1953 Guw 82
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 82
High Courts09 Jan 1952Dismissed
Chunilal Patua and Another Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 113
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5Independence (Rights, Properties and Liabilities) Order, 1947 — Article 4, 4(3), 8(3), 8(4)Independence Pakistan Courts (Pending Proceedings) Ordinance, 1951 — Section 2(1), 2(3)
High Courts20 Dec 1951
Hari Prosad Agarwalla and Another Vs The State of Assam
Gauhati High Court · (1952) CriLJ 1706
Constitution of India, 1950 — Article 21, 226
High Courts19 Dec 1951Dismissed
Chauthmal Agarwalla Vs The Union of India
Gauhati High Court · AIR 1952 Guw 140
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 151, 152, 161