High Courts29 Apr 1952Allowed
Serajuddin Ahmed and Others Vs State
Gauhati High Court · AIR 1953 Guw 203
Evidence Act, 1872 — Section 24
COURT ARCHIVE
Gauhati High Court judgments
24,886 judgments · page 1,233 of 1,245
High Courts28 Apr 1952
Brijlal Goala and Others Vs The State
Gauhati High Court · AIR 1952 Guw 153 : (1952) CriLJ 1280
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 395
High Courts28 Apr 1952
The State Vs Satish Sangma
Gauhati High Court · AIR 1954 Guw 56 : (1954) CriLJ 353
Penal Code, 1860 (IPC) — Section 100, 300, 304, 96, 99
High Courts28 Apr 1952
Tilak Singh Vs The State
Gauhati High Court · AIR 1952 Guw 169 : (1952) CriLJ 1663
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395
High Courts10 Apr 1952Dismissed
Kamini Kumar Pal Vs The State of Assam
Gauhati High Court · AIR 1952 Guw 138
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 5
High Courts10 Apr 1952Dismissed
Barada Kanta Das Vs Surendra Chandra Das and Another
Gauhati High Court · AIR 1953 Guw 21
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133(1)
High Courts10 Apr 1952
Depu Kachari and Others Vs Padma Kanta Barua
Gauhati High Court · AIR 1952 Guw 185 : (1952) CriLJ 1693
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 438
High Courts03 Apr 1952Allowed
Ramdhari Singh Vs The State of Assam
Gauhati High Court · AIR 1952 Guw 147
Northern India Ferries Act, 1878 — Section 34
High Courts03 Apr 1952Dismissed
Narayan Saha Vs The State
Gauhati High Court · AIR 1953 Guw 22
Preventive Detention Act, 1950 — Section 11, 11(1), 8
High Courts01 Apr 1952Dismissed
Hanumanbax Agarwalla Vs Sub-Divisional Officer, Sibsagar and another
Gauhati High Court · AIR 1952 Guw 115
Electricity Act, 1910 — Section 4(1)
High Courts01 Apr 1952
Nowab Ali Vs The State
Gauhati High Court · AIR 1952 Guw 148 : (1952) CriLJ 1267
Penal Code, 1860 (IPC) — Section 100, 103, 104, 149, 302
High Courts01 Apr 1952Allowed
Union of India Vs Mohim Chandra Dutta
Gauhati High Court · AIR 1952 Guw 159
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 19, 19(1), 19(1)(f), 300, 31General Clauses Act, 1897 — Section 3, 6
High Courts01 Apr 1952Dismissed
G.C. Bardoloi Vs Collector of Kamrup
Gauhati High Court · AIR 1952 Guw 134
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133
High Courts27 Mar 1952Dismissed
Ramjidas Ganpatrai and others Vs The State of Assam
Gauhati High Court · AIR 1952 Guw 155
Assam Municipal Act, 1923 — Section 55(1)
High Courts24 Mar 1952Allowed
Sankar Lal Tewari Vs Abdul Rahman
Gauhati High Court · AIR 1953 Guw 204
Penal Code, 1860 (IPC) — Section 211
High Courts20 Mar 1952Dismissed
Abdul Hussain and Others Vs The Deputy Commr. and Others
Gauhati High Court · AIR 1953 Guw 208 : (1955) CriLJ 1558
Assam Settlement of Forest Coupes and Mahals by Tender System Rules, 1967 — Rule 16, 18
High Courts14 Mar 1952
Lalit Mohan Pal and Others Vs State and Another
Gauhati High Court · (1952) CriLJ 1035
Penal Code, 1860 (IPC) — Section 106, 323, 341, 352
High Courts13 Mar 1952
Mahi Chandra Borah Vs Secretary, Local Self-Government, State of Assam and others
Gauhati High Court · AIR 1952 Guw 119
Constitution of India, 1950 — Article 226
High Courts13 Mar 1952
Atul Krishna Banerjee Vs Bhowrilal Seraogi
Gauhati High Court · AIR 1952 Guw 149
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts06 Mar 1952
Lambodar Dowrah and Others Vs Priyanath Dowrah and The State
Gauhati High Court · AIR 1952 Guw 109 : (1952) CriLJ 994
Penal Code, 1860 (IPC) — Section 188, 379