High Courts28 Jul 1952Dismissed

The State Vs Judhabir Chetri

Gauhati High Court · AIR 1953 Guw 35

Assam Opium Prohibition Act, 1947 — Section 16, 17(3)Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 39(1)
High Courts04 Jun 1952Dismissed

U. Kino Kharbangar Vs U. Kyron and Others

Gauhati High Court · AIR 1953 Guw 207

Civil Procedure Code, 1908 (CPC) — Section 115Khasi States Administration of Justice Order, 1950 — Rule 26, 27, 34, 36Limitation Act, 1908 — Section 5