High Courts03 Feb 1953
JESRAJ JIWANRAM Vs COMMISSIONER OF Income Tax, ASSAM.
Gauhati High Court · AIR 1954 Guw 49 : (1953) 24 ITR 245
Income Tax Act, 1961 — Section 23
COURT ARCHIVE
Gauhati High Court judgments
24,886 judgments · page 1,229 of 1,245
High Courts30 Jan 1953
Sabaru Ram Izardar Vs The State of Assam and Others
Gauhati High Court · AIR 1953 Guw 137
Assam Land Revenue Manual — Rule 190, 190A, 9, 155Constitution of India, 1950 — Article 226
High Courts30 Jan 1953
Dalbahadur Chetri and Another Vs The State
Gauhati High Court · AIR 1954 Guw 60 : (1954) CriLJ 373
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Jan 1953
Mt. Hamida Khatoon Vs Shibananda Bhandari and Others
Gauhati High Court · (1953) 01 GAU CK 0006
Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 105, 106, 107
High Courts21 Jan 1953Dismissed
Mahboob Khan Vs Deputy Commissioner and Others
Gauhati High Court · AIR 1953 Guw 145
Assam Municipal Act, 1923 — Section 291Constitution of India, 1950 — Article 19(1), 226
High Courts09 Jan 1953
Jagat Ch. Paul and Others Vs Dhirendra Chandra Paul
Gauhati High Court · AIR 1953 Guw 6 : (1953) CriLJ 1469
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4), 438
High Courts09 Jan 1953Dismissed
Sonaulla Sheikh and others Vs Sulochana Choudhury and Others
Gauhati High Court · AIR 1953 Guw 41
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Dec 1952Dismissed
Gedeng Sut and Another Vs The State
Gauhati High Court · AIR 1953 Guw 136
Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts19 Dec 1952Allowed
Mahim Chandra Datta Vs Union of India (UOI)
Gauhati High Court · AIR 1953 Guw 101
Constitution of India, 1950 — Article 132(1), 133, 133(1), 133(3)
High Courts19 Dec 1952
Ghanashyam Das and Others Vs The State of Assam and Others
Gauhati High Court · AIR 1953 Guw 129
Constitution of India, 1950 — Article 226, 227
High Courts17 Dec 1952
Phukan Ali and Others Vs Mt. Sahjadi and Others
Gauhati High Court · (1952) 12 GAU CK 0005
High Courts16 Dec 1952
Chunilal Kanhaiyalall Vs The Chairman, Palashbari Town Committee
Gauhati High Court · AIR 1953 Guw 132
Assam Municipal Act, 1923 — Section 88, 89Constitution of India, 1950 — Article 226
High Courts04 Dec 1952Dismissed
Channing Sangma Vs Singsan Sangma
Gauhati High Court · AIR 1953 Guw 215
Administration of Justice and Police in the Garo Hills District Rules, 1937 — Rule 32, 35Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24
High Courts02 Dec 1952Dismissed
Md. Lutfulla Saheb Vs Gauhati Bank Ltd. and Others
Gauhati High Court · AIR 1953 Guw 217
Partnership Act, 1932 — Section 19
High Courts28 Nov 1952
Mahammad Sheikh Vs Ramesh Chandra De
Gauhati High Court · (1952) 11 GAU CK 0005
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 74
High Courts24 Nov 1952
Angom Kala Singh and Others Vs Manipur State
Gauhati High Court · AIR 1953 Guw 2 : (1954) CriLJ 148
Penal Code, 1860 (IPC) — Section 395
High Courts21 Nov 1952Partly Allowed
Union of India (UOI) Vs Ram Kamal Bezbarua and Others
Gauhati High Court · AIR 1953 Guw 116
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 300Government of India Act, 1935 — Section 176
High Courts18 Nov 1952Dismissed
Sahadat Ali Vs The State of Assam and Others
Gauhati High Court · AIR 1953 Guw 97
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 173Preventive Detention Act, 1950 — Section 3, 3(1), 4, 9
High Courts15 Oct 1952
Megho Singh Pamjou Singh Vs Ahong Singh and Others
Gauhati High Court · (1954) CriLJ 160
Penal Code, 1860 (IPC) — Section 304
High Courts10 Oct 1952
Elehus Mia and Another Vs Ali Ahmed Kazi
Gauhati High Court · (1953) CriLJ 93
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438