High Courts03 Jun 1953
Akan Chutia and Others Vs The State
Gauhati High Court · AIR 1954 Guw 145 : (1954) CriLJ 1174
Penal Code, 1860 (IPC) — Section 391, 392, 395
COURT ARCHIVE
Gauhati High Court judgments
24,886 judgments · page 1,227 of 1,245
High Courts29 May 1953Dismissed
Commercial Carrying Co. (Assam) Ltd. and Another Vs Commissioner of Income Tax
Gauhati High Court · AIR 1953 Guw 213
Income Tax Act, 1922 — Section 33(4), 66, 66(1)
High Courts26 May 1953
Union of India (UOI) and Another Vs Kedarnath Agarwalla
Gauhati High Court · (1953) 05 GAU CK 0002
Civil Procedure Code Amendment Act, 1948 — Section 80Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 66, 80Income Tax Act, 1918 — Section 35, 47
High Courts21 May 1953
Arshad Ali Laskar and Others Vs Tahir Ali Laskar and Another
Gauhati High Court · (1953) 05 GAU CK 0003
Partnership Act, 1932 — Section 69Trusts Act, 1882 — Section 88
High Courts05 May 1953
Onkarmal Jwalaprosad and Others Vs Commr. of Taxes
Gauhati High Court · (1953) 05 GAU CK 0007
Assam Sales Tax Act, 1947 — Section 31, 31(1), 32, 32(1), 32(2)Constitution of India, 1950 — Article 227Income Tax Act, 1922 — Section 33, 33(1), 33(4), 33A, 5(4)
High Courts05 May 1953
Bijoy Chandra Vs State of Assam and Others
Gauhati High Court · (1953) 05 GAU CK 0006
Constitution of India, 1950 — Article 226, 311, 311(2)Government of India Act, 1935 — Section 240Government of India Rules — Rule 116, 119
High Courts04 May 1953
Madanlall Agarwalla Vs Tripura Modern Bank Ltd.
Gauhati High Court · (1953) 05 GAU CK 0005
Civil Procedure Code, 1882 — Section 147Civil Procedure Code, 1908 (CPC) — Order 21 Rule 9, Order 21 Rule 90, Order 21 Rule 92, Order 43 Rule 1, Order 9 Rule 13
High Courts01 May 1953Dismissed
Ramesh Chandra Bora Vs Bank of Assam, Ltd. and others
Gauhati High Court · AIR 1954 Guw 41
Stamp Act, 1899 — Section 35, 36, 61
High Courts29 Apr 1953Dismissed
Haren Kalita Vs The State
Gauhati High Court · AIR 1953 Guw 209
Assam Maintenance of Public Order Act, 1947 — Section 2(1), 3, 4B(3)Constitution of India, 1950 — Article 19
High Courts28 Apr 1953Allowed
Labanya Chandra Chakravarty and Others Vs State of Assam
Gauhati High Court · AIR 1953 Guw 199
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 44, 44(5), 60, 68
High Courts28 Apr 1953Allowed
Labanya Chandra and Another Vs The State of Assam and Others
Gauhati High Court · AIR 1953 Guw 199
Central Motor Vehicles Rules, 1989 — Rule 84Motor Vehicles Act, 1939 — Section 44, 60, 63, 68, 68(2)
High Courts27 Apr 1953
Jahur Mia Vs The State
Gauhati High Court · AIR 1954 Guw 169 : (1954) CriLJ 1297
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts26 Apr 1953
Sonaulla Sheikh and Others Vs Sulochana Choudhury and Others
Gauhati High Court · (1953) 04 GAU CK 0004
Civil Procedure Code, 1908 (CPC) — Section 47Goalpara Tenancy Act, 1929 — Section 125, 165
High Courts25 Apr 1953
Manipur State Vs Naosekpam Nimai Singh and Another
Gauhati High Court · AIR 1953 Guw 7 : (1954) CriLJ 183
Penal Code, 1860 (IPC) — Section 302
High Courts16 Apr 1953Allowed
Chandra Mohan Saha and Another Vs Union of India (UOI) and Another
Gauhati High Court · AIR 1953 Guw 193
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 41 Rule 23, Order 43 Rule 1, 115, 79Railways Act, 1890 — Section 3, 3(6), 80
High Courts16 Apr 1953
Muksud Ali Vs Sajan Ali
Gauhati High Court · AIR 1953 Guw 8 : (1953) CriLJ 1536
Penal Code, 1860 (IPC) — Section 426, 427, 447
High Courts10 Apr 1953
Ramesh Chandra Bora Vs Bank of Assam Ltd. and Others
Gauhati High Court · (1953) 04 GAU CK 0010
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Stamp Act, 1899 — Article 1, 35, 36, 61
High Courts09 Apr 1953
Pran Gobinda Roy Vs Birendra Ch. Roy
Gauhati High Court · AIR 1953 Guw 3 : (1953) CriLJ 1479
Penal Code, 1860 (IPC) — Section 380, 448
High Courts30 Mar 1953Dismissed
Bhairabendra Narayan Bhup Vs State of Assam
Gauhati High Court · AIR 1953 Guw 162
Civil Procedure Code, 1908 (CPC) — Section 80Government of India Act, 1935 — Section 299Specific Relief Act, 1877 — Section 42
High Courts23 Mar 1953
Khundrakpam Muhon Singh Vs Haorungbam Amujao Singh
Gauhati High Court · AIR 1954 Manipur 5
Civil Procedure Code, 1908 — Order 2 Rule 3Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3