COURT ARCHIVE

Gauhati High Court judgments

24,887 judgments · page 1,226 of 1,245

High Courts19 Sept 1953

G.C. Bezbarua Vs State of Assam and Others

Gauhati High Court · (1953) 09 GAU CK 0001

Assam Civil Rules, 1953 — Rule 144Assam General Clauses Act, 1915 — Section 4(17)Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 3

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High Courts20 Aug 1953

Samiruddin Sheikh Vs Sub-Divisional Officer and Others

Gauhati High Court · (1953) 08 GAU CK 0007

Constitution of India, 1950 — Article 226, 228Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 5A(2), 6(1)

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High Courts20 Aug 1953Dismissed

Malchand Agarwala Vs Santolal Agarwalla

Gauhati High Court · AIR 1953 Guw 41

Civil Procedure Code, 1908 (CPC) — Section 100, 11Provincial Insolvency Act, 1920 — Section 4(2), 75(2)

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High Courts20 Aug 1953

Abdul Rashid Vs The Deputy Commissioner Darrang and Another

Gauhati High Court · (1953) 08 GAU CK 0002

Constitution of India, 1950 — Article 132, 19(1), 226

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High Courts19 Aug 1953

Mahammad Hussain Vs The State

Gauhati High Court · AIR 1954 Guw 97 : (1954) CriLJ 836

Constitution of India, 1950 — Article 132, 14, 372, 395Penal Code, 1860 (IPC) — Section 304

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High Courts18 Aug 1953

Himendra Chandra Das Vs Gauhati University and Others

Gauhati High Court · (1953) 08 GAU CK 0008

Constitution of India, 1950 — Article 226

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High Courts18 Aug 1953

Himendra Chandra Das Vs The Gauhati University and Others

Gauhati High Court · (1953) 08 GAU CK 0003

Constitution of India, 1950 — Article 226Gauhati University Act, 1947 — Section 12, 13, 14, 15, 25Gauhati University Rules — Rule 2, 3, 5, 6, 7

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High Courts10 Aug 1953

Manihar Bibi Vs Raltha Singh

Gauhati High Court · AIR 1954 Manipur 1

Civil Procedure Code, 1908 — Order 7 Rule 4Civil Procedure Code, 1908 (CPC) — Order 7 Rule 4Transfer of Property Act, 1882 — Section 53, 53

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High Courts10 Aug 1953

Jyotikana Chowdhurani and Others Vs Commissioner of Income Tax, Assam

Gauhati High Court · AIR 1954 Guw 113 : (1954) 26 ITR 424

Transfer of Property Act, 1882 — Section 106, 108, 117, 37

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High Courts29 Jul 1953

Paresh Chandra Das Gupta Vs Deputy Commissioner and Others

Gauhati High Court · AIR 1954 Guw 88

Assam Adhiars Protection and Regulation Act, 1948 — Section 5Constitution of India, 1950 — Article 227

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High Courts27 Jul 1953

Bhagirathmal Agarwalla Vs Sohanlal Seraogi

Gauhati High Court · AIR 1954 Guw 69 : (1954) CriLJ 519

Penal Code, 1860 (IPC) — Section 494, 498, 504

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High Courts17 Jul 1953

Sindurani Choudhury and Others Vs The State of Assam

Gauhati High Court · (1953) 07 GAU CK 0001

Assam Agricultural Income Tax Act, 1939 — Section 2(1)Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4, Order 45 Rule 7Supreme Court Rules, 1950 — Order 12 Rule 6

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High Courts14 Jul 1953