High Courts17 Jun 1954
Julia alias Abdur Rahman Vs State
Gauhati High Court · AIR 1954 Guw 258 : (1954) CriLJ 1834
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,224 of 1,245
High Courts15 Jun 1954
Kanta Prosad Singh and Others Vs State Transport Authority and Others
Gauhati High Court · (1954) 06 GAU CK 0005
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 48, 58, 59, 59(3), 60(1)
High Courts15 Jun 1954
Gopal Das Vs State of Assam and Another
Gauhati High Court · AIR 1954 Guw 193 : (1954) CriLJ 1570
High Courts15 Jun 1954
Khundrakpam Yaima Singh Vs Ahongsangbam Tomba Singh
Gauhati High Court · AIR 1954 Manipur 20
Civil Procedure Code, 1908 — Order 20 Rule 3, 9Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 9Limitation Act, 1908 — Section 14, 14, 5, 5
High Courts14 Jun 1954
Jagadish Prasad Khakalia Vs Firm Jesraj Talakchand Lalchand
Gauhati High Court · AIR 1954 Guw 223
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 9 Rule 13
High Courts28 May 1954
Mohammad Sabed Ali Vs Thulesvar Borah
Gauhati High Court · AIR 1955 Guw 211 : (1955) CriLJ 1318
Penal Code, 1860 (IPC) — Section 438, 500, 504, 95
High Courts26 May 1954
Kali Kanta Choudhury and Others Vs State of Assam and Others
Gauhati High Court · (1954) 05 GAU CK 0001
Constitution of India, 1950 — Article 226
High Courts25 May 1954
U Mistir Wallang Nongseh Vs Ka Ephreban Wallang Nongseh
Gauhati High Court · AIR 1954 Guw 259 : (1954) CriLJ 1838
Penal Code, 1860 (IPC) — Section 193, 404, 408, 424
High Courts21 May 1954
Bir Bahadur and Another Vs The State
Gauhati High Court · AIR 1956 Guw 15 : (1955) CriLJ 41
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 May 1954Allowed
Council of the Institute of Chartered Accountants of India Vs Jnanendra Nath Saikia, A.C.A., Chartered Accountants
Gauhati High Court · AIR 1955 Guw 8
Chartered Accountants Act, 1949 — Section 21
High Courts14 May 1954
Madhab Chandra Das and Others Vs Regional Transport Authority and Others
Gauhati High Court · (1954) 05 GAU CK 0012
Central Motor Vehicles Rules, 1989 — Rule 27, 38, 39Constitution of India, 1950 — Article 19, 19(1), 226, 289, 38Motor Vehicles Act, 1988 — Section 42, 42(1), 42(3), 45, 46
High Courts06 May 1954
Amar Prasad Barau Vs The State of Assam and Others
Gauhati High Court · AIR 1956 Guw 81
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts05 May 1954
Gumanta Mohan Deb Vs Abdul Karim Mia
Gauhati High Court · (1954) CriLJ 1336
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts03 May 1954
Ashutosh Bhattacherjee Vs The State of Tripura
Gauhati High Court · (1954) CriLJ 1331
Penal Code, 1860 (IPC) — Section 106, 109, 302, 323, 324
High Courts30 Apr 1954
Kali Prosad Gupta Vs Rameswar Prosad Gupta
Gauhati High Court · AIR 1954 Manipur 22
Evidence Act, 1872 — Section 101, 101, 103, 103Transfer of Property Act, 1882 — Section 122, 122, 7, 7
High Courts27 Apr 1954
Abdul Gani and Others Vs Settlement Officer and Others
Gauhati High Court · AIR 1955 Guw 45
Constitution of India, 1950 — Article 226
High Courts27 Apr 1954
State of Assam Vs Indra Bhuyan and Another
Gauhati High Court · AIR 1955 Guw 54 : (1955) CriLJ 444
Evidence Act, 1872 — Section 26
High Courts27 Apr 1954
J.C. Medhi, Registrar, Assam High Court Vs Frank Moraes, Resident Editor, The Times of India and Others
Gauhati High Court · AIR 1954 Guw 201 : (1954) CriLJ 1609
Constitution of India, 1950 — Article 215, 226
High Courts23 Apr 1954
Collector of Darrang Vs Phani Bhusan Bose
Gauhati High Court · AIR 1954 Guw 124
Land Acquisition Act, 1894 — Section 18, 23, 28
High Courts08 Apr 1954
Jibon Chandra Sarma Doloi Vs Naren Kalita
Gauhati High Court · AIR 1955 Guw 23 : (1954) 6 ILR 242
Civil Procedure Code, 1908 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1908 — Article 134, 134, 144, 144