COURT ARCHIVE

Gauhati High Court judgments

24,887 judgments · page 1,222 of 1,245

High Courts21 Apr 1955

Kanak Chandra Bairagi Vs Superitendent of Police and Others

Gauhati High Court · AIR 1955 Guw 240 : (1955) CriLJ 1474

Constitution of India, 1950 — Article 154, 163, 166, 226, 227General Clauses Act, 1897 — Section 3Penal Code, 1860 (IPC) — Section 161, 323, 386

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High Courts29 Mar 1955

SENAIRAM DOONGARMALL Vs COMMISSIONER OF Income Tax, ASSAM.

Gauhati High Court · AIR 1955 Guw 201 : (1956) 29 ITR 122

Constitution of India, 1950 — Article 226

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High Courts23 Mar 1955

Chandi Charan Pandit Vs Sarat Chandra Sarma

Gauhati High Court · AIR 1955 Guw 231 : (1955) 7 ILR 215

Civil Procedure Code, 1908 — Order 9 Rule 13Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Article 91, 91

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High Courts22 Mar 1955Dismissed

Cement Marketing Co. of India Ltd. Vs State of Assam and Others

Gauhati High Court · AIR 1955 Guw 113

Constitution of India, 1950 — Article 19, 254, 265, 285, 286

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High Courts15 Mar 1955

Ukakhasia Uchai Khasia Vs Manipur State and Others

Gauhati High Court · AIR 1956 Guw 9 : (1956) CriLJ 249

Constitution of India, 1950 — Article 21, 22, 227Penal Code, 1860 (IPC) — Section 116, 161, 165, 165A

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High Courts14 Mar 1955Dismissed

U Well Lyngdoh and Others Vs B.M. Roy and Others

Gauhati High Court · AIR 1955 Guw 238

Constitution of India, 1950 — Article 226

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High Courts01 Mar 1955

Kripa Natha Chakravarty and Others Vs Rup Chand Lunawat

Gauhati High Court · AIR 1955 Guw 156

Criminal Procedure Code, 1898 (CrPC) — Section 147

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High Courts14 Feb 1955

Damodar Goswami Vs Narnarayan Goswami and Others

Gauhati High Court · AIR 1955 Guw 163

Constitution of India, 1950 — Article 226, 227, 329Representation of the People Act, 1951 — Section 100, 169, 81, 86

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High Courts07 Feb 1955

Upendra Kumar Saha Vs Tara Prasanna Roy and others

Gauhati High Court · (1955) 02 GAU CK 0001

Civil Procedure Code, 1908 (CPC) — Section 17(1)(d), 80

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High Courts03 Feb 1955Dismissed

Bank of Assam Ltd. Vs Golok Chandra Baruah and Others

Gauhati High Court · AIR 1955 Guw 248

COMPANIES ACT, 1956 — Section 153

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High Courts25 Jan 1955

Jyoti Nath Ganguly Vs State of Assam and Others

Gauhati High Court · AIR 1955 Guw 171

Constitution of India, 1950 — Article 226, 311

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High Courts24 Jan 1955Allowed

Mangilal Agarwalla Vs Mt. Someli Brahmani and Others

Gauhati High Court · AIR 1955 Guw 234

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts21 Jan 1955Allowed

Bhoirabendra Narayan Vs State of Assam

Gauhati High Court · AIR 1955 Guw 154

Constitution of India, 1950 — Article 228Criminal Procedure Code, 1898 (CrPC) — Section 432

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High Courts21 Jan 1955

Amarchand Pannalal Vs Commissioner of Income Tax

Gauhati High Court · AIR 1955 Guw 243

Income Tax Act, 1961 — Section 61, 66Partnership Act, 1932 — Section 2, 4

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High Courts11 Jan 1955Allowed

Kishori Lal Kanoo Vs Dy. Commr. and Others

Gauhati High Court · AIR 1955 Guw 183

Arms Act, 1959 — Section 18Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 123, 124

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High Courts23 Dec 1954Allowed

Zaraton Nessa and Others Vs Faizur Rahman and Others

Gauhati High Court · AIR 1954 Guw 126

Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133Court Fees Act, 1870 — Section 7(iv)(c)

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High Courts23 Dec 1954Allowed

Sarbeswar Bardoloi Vs U.K. Gohain, Judge, Industrial Tribunal and Another

Gauhati High Court · AIR 1954 Guw 148

COMPANIES ACT, 1956 — Section 235Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 36, 7

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High Courts22 Dec 1954

Jibanram Jesraj Firm and Others Vs Dasuram Mirjamal Firm

Gauhati High Court · AIR 1955 Guw 217

Civil Procedure Code, 1908 (CPC) — Section 16, 24, 25

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High Courts16 Dec 1954

Parakinkar Chakma Vs State of Tripura

Gauhati High Court · (1955) CriLJ 1292

Penal Code, 1860 (IPC) — Section 149, 22, 325, 365, 395

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High Courts06 Dec 1954

Giribala Choudhury and Others Vs Ushangini Debi

Gauhati High Court · AIR 1954 Guw 177

Civil Procedure Code, 1908 (CPC) — Section 103, 66Contract Act, 1872 — Section 216Limitation Act, 1963 — Section 18

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