High Courts14 Jul 1955
Md. Tahir Majumdar Vs State of Assam and Others
Gauhati High Court · AIR 1956 Guw 12
Assam General Clauses Act, 1915 — Section 18, 21, 3Constitution of India, 1950 — Article 226, 311
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,221 of 1,245
High Courts09 Jul 1955
Kailash Chatidra Deb and another Vs Jogendra Chandra Datta and others
Gauhati High Court · (1955) 07 GAU CK 0010
Evidence Act, 1872 — Section 92
High Courts07 Jul 1955
Madhab Chandra and Others Vs Secretary, Regional Transport Authority and Others
Gauhati High Court · AIR 1956 Guw 6
Motor Vehicles Act, 1988 — Section 57
High Courts07 Jul 1955
Annada Prasad Singha Roy Vs Nanda Lal Chakravorty and another
Gauhati High Court · (1955) 07 GAU CK 0004
Court Fees Act, 1870 — Section 7
High Courts07 Jul 1955
Amulya Ranjan Pal Vs Monoranjan Roy and Others
Gauhati High Court · (1956) CriLJ 119
Penal Code, 1860 (IPC) — Section 323
High Courts06 Jul 1955
State of Assam Vs Sayadur Rahman
Gauhati High Court · AIR 1956 Guw 2 : (1956) CriLJ 38
Penal Code, 1860 (IPC) — Section 409, 471
High Courts06 Jul 1955
Gathi Koch and Others Vs Meheruddin and Another
Gauhati High Court · AIR 1956 Guw 111
Limitation Act, 1963 — Article 142
High Courts05 Jul 1955
Husan Ali and Others Vs Ganga Nath
Gauhati High Court · AIR 1956 Guw 17
Assam High Court Order, 1948 — Section 6Sylhet Tenancy Act, 1936 — Section 29, 34, 34(1), 34(2), 84
High Courts05 Jul 1955
Mehar Sheik Vs Hamida Khatun
Gauhati High Court · AIR 1957 Guw 101
Assam Adhiars Protection and Regulation Act, 1948 — Section 2(8), 5, 9, 9(8)
High Courts28 Jun 1955
Laisram Bokul Singh and Kondolei Singh Vs State of Manipur and Others
Gauhati High Court · AIR 1956 Guw 11 : (1956) CriLJ 252
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 411, 420
High Courts20 Jun 1955
Balaram Karmakar and Others Vs Subodh Chandra Bose
Gauhati High Court · (1955) 06 GAU CK 0004
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8, 47
High Courts15 Jun 1955
Makhana Katani and Another Vs Thaneshwar Sarma and Another
Gauhati High Court · (1955) 06 GAU CK 0002
Hindu Marriage Validity Act, 1949 — Section 3
High Courts08 Jun 1955
Mainal Haque and Others Vs Ganga Prosad Sarkar
Gauhati High Court · AIR 1957 Guw 76 : (1957) CriLJ 504
Penal Code, 1860 (IPC) — Section 143, 427, 447
High Courts30 May 1955
Bhattacharjee and Co. Vs Union of India (UOI) and Another
Gauhati High Court · AIR 1957 Guw 159
Civil Procedure Code, 1908 (CPC) — Section 80Government of India Act, 1935 — Section 175, 175(3)Partnership Act, 1932 — Section 69(2)
High Courts20 May 1955
Mohd. Abul Hussain Vs Deputy Commioner and Others
Gauhati High Court · AIR 1955 Guw 278
Constitution of India, 1950 — Article 226
High Courts17 May 1955
Bajranglal Baria Vs River Steam Navigation Co.Ltd
Gauhati High Court · AIR 1955 Guw 229
Carriers Act, 1865 — Section 8, 8
High Courts16 May 1955
Ram Durlav Mitra and Others Vs The State
Gauhati High Court · AIR 1955 Guw 226 : (1955) CriLJ 1470
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300
High Courts16 May 1955
Namar Ali Vs Khalwan Goala and Others
Gauhati High Court · (1955) 05 GAU CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 148, 47, 28
High Courts07 May 1955
Gopal Krishan Majumdar and Another Vs State of Tripura
Gauhati High Court · (1955) CriLJ 1636
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 405, 406
High Courts05 May 1955
Sishu Meah and others Vs Ali Aptab Khan and others
Gauhati High Court · (1955) 05 GAU CK 0005
Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 11, 8