High Courts25 Nov 1955
Dhubri Loan Office Ltd. Vs Meherjan Bibi
Gauhati High Court · AIR 1957 Guw 161
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 34 Rule 6, 115
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,220 of 1,245
High Courts15 Nov 1955
Birendra Kumar Choudhury Vs Ashutosh Adhikari and Another
Gauhati High Court · (1955) 11 GAU CK 0002
Penal Code, 1860 (IPC) — Section 379
High Courts21 Sept 1955
Haobijam Chaoyaina Singh Vs Heisnam Mangi Singh and Others
Gauhati High Court · (1955) 09 GAU CK 0005
Penal Code, 1860 (IPC) — Section 403, 419
High Courts10 Sept 1955
Shamsul Islam Vs Government of Tripura
Gauhati High Court · AIR 1956 Guw 1 : (1956) CriLJ 118
Constitution of India, 1950 — Article 21, 22, 220, 226
High Courts07 Sept 1955
Dharani Baid Vs Sadhu Charan Ram Biswakarma
Gauhati High Court · (1955) 09 GAU CK 0004
Evidence Act, 1872 — Section 116Limitation Act, 1963 — Article 139Transfer of Property Act, 1882 — Section 110, 111, 116
High Courts02 Sept 1955
Prabir Ram Borooah Vs Albert David Ltd.
Gauhati High Court · (1955) 09 GAU CK 0001
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts31 Aug 1955Allowed
Nuruddin Ahmed Vs State of Assam and Others
Gauhati High Court · AIR 1956 Guw 48
Assam Land and Revenue Regulation, 1886 — Section 155, 16Constitution of India, 1950 — Article 141, 226, 245
High Courts31 Aug 1955
Girijananda Chaudhury Vs State of Assam and Another
Gauhati High Court · (1955) 08 GAU CK 0011
Assam Land and Revenue Regulation, 1886 — Section 28, 3, 6Constitution of India, 1950 — Article 19(1), 245, 246, 265, 31Government of India Act, 1925 — Section 99
High Courts26 Aug 1955
J.K. Choudhury and Others Vs Hem Chandra Chakravarty and Others
Gauhati High Court · AIR 1956 Guw 82
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Aug 1955
Lalbahadur Keshi Chetri and Others Vs The State
Gauhati High Court · AIR 1957 Guw 74
Penal Code, 1860 (IPC) — Section 187
High Courts23 Aug 1955
Garganarayan Barman Vs State of Assam
Gauhati High Court · AIR 1958 Guw 20
Assam Land Revenue Settlement Rules — Rule 64Assam Municipal Act, 1923 — Section 328, 329, 330(3)Assam Rural Panchayat (Amendment) Act, 1952 — Section 3
High Courts17 Aug 1955
Rallis India Ltd. Vs Assam Trading Co-operative Ltd.
Gauhati High Court · AIR 1956 Guw 112
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts10 Aug 1955
Khoda Baksh Munshi and Another Vs The State
Gauhati High Court · AIR 1956 Guw 30 : (1956) CriLJ 204
Penal Code, 1860 (IPC) — Section 396
High Courts09 Aug 1955
Anandi Ram Kalita and Another Vs Mt. Chaduri Pachinioni
Gauhati High Court · (1955) 08 GAU CK 0009
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 23Limitation Act, 1963 — Section 14, 14(1), 2, 2(7), 5Succession Act, 1925 — Section 299
High Courts09 Aug 1955
Sachindra Mohan Das Gupta Vs District Magistrate and Collector in Tripura and others
Gauhati High Court · (1955) 08 GAU CK 0008
Constitution of India, 1950 — Article 10(1)(f), 19(1)(f), 226, 31, 32Contract Act, 1872 — Section 19, 20, 21, 22, 23Tea Act, 1953 — Section 3(k)
High Courts05 Aug 1955
Mulchand Seraogi Vs Sualal Hariprasad Firm and Others
Gauhati High Court · (1955) 08 GAU CK 0010
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts05 Aug 1955
Arun Narayan Deb and Others Vs M/s. Bharat Airways Ltd.
Gauhati High Court · AIR 1961 Guw 47
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts03 Aug 1955
Basarat Ali Vs Ashaid Ali Laskar and another
Gauhati High Court · AIR 1957 Guw 130
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jul 1955
Narayan Lal Maheswari and Others Vs The State of Assam and Others
Gauhati High Court · AIR 1956 Guw 161
Assam Land (Requisition and Acquisition) Act, 1948 — Section 2, 3, 3(1), 3(2), 9
High Courts15 Jul 1955
River Steam Navigation Co. Ltd. and Another Vs Shyam Sundar Tea Co. Ltd.
Gauhati High Court · (1955) 07 GAU CK 0006
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133, 133(1)