High Courts13 Feb 1956
Narendralal Mukherjee Vs The State
Gauhati High Court · AIR 1956 Guw 127(1)
Penal Code, 1860 (IPC) — Section 408, 477A
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,219 of 1,245
High Courts09 Feb 1956
Keramat Ali Vs Abdul Matlib Ali and Others
Gauhati High Court · AIR 1956 Guw 119 : (1956) CriLJ 858
High Courts07 Feb 1956
Jiauddin Mia Vs Indian General Navigation and Railway Co. Ltd. and Others
Gauhati High Court · AIR 1956 Guw 122
Carriers Act, 1865 — Section 8Railways Act, 1989 — Section 80
High Courts06 Feb 1956
Nandeswar Chakravarty Vs Mahendra Nath Sarma and Others
Gauhati High Court · AIR 1956 Guw 123
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 23, 25Transfer of Property Act, 1882 — Section 53(A)
High Courts03 Feb 1956
Nikunja Behari Bhattacharjee Vs The State of Tripura and another
Gauhati High Court · (1956) 02 GAU CK 0002
Constitution of India, 1950 — Article 19(g), 226, 311, 311(2)
High Courts31 Jan 1956
State Vs Yumnam Babu Singh and Others
Gauhati High Court · (1957) CriLJ 870
Penal Code, 1860 (IPC) — Section 138, 148, 326, 342, 353
High Courts27 Jan 1956
Gonita Vs The State
Gauhati High Court · AIR 1956 Guw 125 : (1956) CriLJ 972
Penal Code, 1860 (IPC) — Section 307, 326
High Courts12 Jan 1956
Abdul Kadir Vs Gafur Sheikh and Others
Gauhati High Court · AIR 1956 Guw 127 : (1956) CriLJ 974
Criminal Procedure Code, 1898 (CrPC) — Section 242
High Courts10 Jan 1956
Balchand Patni Vs Officer-in-charge Customs, Agartala and another
Gauhati High Court · (1956) 01 GAU CK 0012
Constitution of India, 1950 — Article 226, 31Sea Customs Act, 1878 — Section 181
High Courts10 Jan 1956
Ganesh Ram Sharma and Others Vs Secretary to the Government of Assam, Supply Dept. and Others
Gauhati High Court · AIR 1956 Guw 158
Constitution of India, 1950 — Article 226
High Courts05 Jan 1956
Mahammed Nur Vs Makhan Meah and others
Gauhati High Court · (1956) 01 GAU CK 0009
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Jan 1956
Hazi Mahammad Mustafa Vs Mohendra Chandra Namasudra and others
Gauhati High Court · (1956) 01 GAU CK 0004
Court Fees Act, 1870 — Section 7, 7(v)(b), 7(v)(d)
High Courts04 Jan 1956
Ferozali and another Vs Amadulla and another Amadulla and another Vs Ferozali and another
Gauhati High Court · (1956) 01 GAU CK 0011
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Jan 1956
V.S. Sundaram and Another Vs Laisram Achou Singh
Gauhati High Court · AIR 1956 Guw 44 : (1956) CriLJ 1411
Constitution of India, 1950 — Article 134, 215, 226Penal Code, 1860 (IPC) — Section 143, 145, 188, 52
High Courts23 Dec 1955
Mahendra Prasad Singh and Another Vs Ballav Chandra Hazarika and Others
Gauhati High Court · AIR 1956 Guw 115
High Courts22 Dec 1955
Ningombam Damu Singh Vs Khaidem Mangoljao Singh and Others
Gauhati High Court · (1955) 12 GAU CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts15 Dec 1955
Baidya Nath Roy Vs Commissioner of Taxes and Another
Gauhati High Court · AIR 1956 Guw 110
Assam Record Hand Book, 1925 — Rule 11, 15, 74Assam Sales Tax Act, 1947 — Section 52Constitution of India, 1950 — Article 227
High Courts09 Dec 1955
Kishanlal Singol and Another Vs Hari Kisson Lohia
Gauhati High Court · AIR 1956 Guw 113
Assam Urban Areas Rent Control Act, 1972 — Section 4Transfer of Property Act, 1882 — Section 114
High Courts05 Dec 1955
Hari Charan Das and others Vs Jagadindra Kishore Deb Burma and others
Gauhati High Court · (1955) 12 GAU CK 0001
Civil Procedure Code, 1908 (CPC) — Section 112Constitution of India, 1950 — Article 136
High Courts28 Nov 1955
Kalinath Deva Goswami Vs Upendra Nath Deva Goswami
Gauhati High Court · (1955) 11 GAU CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 89, Order 21 Rule 90