High Courts26 Nov 1956
Patrick Donald Stracey Vs Eileen Stracey and Another
Gauhati High Court · (1956) 11 GAU CK 0003
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,217 of 1,245
High Courts21 Nov 1956
Nemkhoting and Others Vs Kamkhogin of Mata village
Gauhati High Court · (1957) CriLJ 1426
Penal Code, 1860 (IPC) — Section 323
High Courts27 Sept 1956
Jatindra Lal Saha Vs Narendra Chandra Dev Barman
Gauhati High Court · (1957) CriLJ 394
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 161, 342, 347, 384Police Act, 1861 — Section 1, 35, 4, 5, 7
High Courts03 Sept 1956
S.K. Baria Vs Dy. Commr. Lakhimpur and Others
Gauhati High Court · AIR 1957 Guw 47
Assam Cinemas (Regulation) Act, 1953 — Section 3, 8, 9Constitution of India, 1950 — Article 226
High Courts03 Sept 1956
Kamakhya Prasad Agarwalla and Others Vs The State
Gauhati High Court · AIR 1957 Guw 39 : (1957) CriLJ 353
Penal Code, 1860 (IPC) — Section 366, 376
High Courts28 Aug 1956
Panshi Khullakpa and Others Vs O/C Wing H.Q., 4th Bn.
Gauhati High Court · (1957) CriLJ 1427
Penal Code, 1860 (IPC) — Section 447
High Courts23 Aug 1956
Nagendra Nath Datta Choudhury Vs The State
Gauhati High Court · AIR 1957 Guw 69 : (1957) CriLJ 501
Penal Code, 1860 (IPC) — Section 409
High Courts16 Aug 1956
Ram Kumar Himatsingha Vs Gajendra Chandra Bora
Gauhati High Court · (1956) 08 GAU CK 0005
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 49
High Courts10 Aug 1956
Hirendra Chandra Chakravarty and Others Vs Chanda Singh and Others
Gauhati High Court · (1956) 08 GAU CK 0007
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts09 Aug 1956
Basanta Gohain Vs The State
Gauhati High Court · AIR 1957 Guw 45 : (1957) CriLJ 360
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts02 Aug 1956Dismissed
Katai Mia and Others Vs Sukhamayee Chaudhurani
Gauhati High Court · AIR 1959 Guw 60
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 107, 117, 53A
High Courts25 Jul 1956
Bharat Automobiles Vs State of Assam
Gauhati High Court · AIR 1957 Guw 1 : (1957) 8 STC 537
Constitution of India, 1950 — Article 14, 301, 303, 304Government of India Act, 1935 — Section 297
High Courts24 Jul 1956
Aheibam Gokulchand Singh Chaoba Singh Vs State of Manipur and Another
Gauhati High Court · (1957) CriLJ 1428
Penal Code, 1860 (IPC) — Section 409
High Courts18 Jul 1956
Naga Kachari Vs The State
Gauhati High Court · AIR 1956 Guw 187 : (1956) CriLJ 1394
Penal Code, 1860 (IPC) — Section 302
High Courts16 Jul 1956Allowed
Ramesh Chandra Dey Vs The State of Assam and Others
Gauhati High Court · AIR 1956 Guw 177 : (1957) 8 STC 384
Constitution of India, 1950 — Article 19, 226, 286
High Courts06 Jul 1956Dismissed
Md. Azizul Haque Chaudhury and Another Vs Debendra Kumar Pal
Gauhati High Court · AIR 1959 Guw 57
Registration Act, 1908 — Section 17, 2(7), 49Transfer of Property Act, 1882 — Section 106, 107
High Courts28 Jun 1956Dismissed
Firm Radhakishen Bhagwati Prasad Vs Union of India (UOI)
Gauhati High Court · AIR 1959 Guw 98
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 101, 102, 103, 104, 114Railways Act, 1890 — Section 72, 80
High Courts21 Jun 1956
Promode Ranjan Roy Vs The State
Gauhati High Court · AIR 1956 Guw 186 : (1956) CriLJ 1393
Railways Act, 1989 — Section 112, 113
High Courts11 Jun 1956Dismissed
Durga Prasad Goenka Vs Rameswar Goenka
Gauhati High Court · AIR 1959 Guw 54
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 537
High Courts30 May 1956
Delhi Mistanna Bhandar Vs State of Assam
Gauhati High Court · AIR 1957 Guw 31 : (1957) 8 STC 258
Assam Sales Tax Act, 1947 — Section 32