COURT ARCHIVE

Gauhati High Court judgments

24,887 judgments · page 1,216 of 1,245

High Courts27 Mar 1957

Mani Bhusan Chowdhury and Another Vs On the death of Anil Kumar Roy, his heir and legal representatives Sunil Kumar Roy and Others

Gauhati High Court · (1957) 03 GAU CK 0003

Civil Procedure Code, 1908 (CPC) — Section 115Payment of Wages Act, 1936 — Section 1(6), 17(1), 3(2), 4, 4(2)

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High Courts26 Mar 1957

Rakesh Chandra Das Vs S.K. Dutta and Others

Gauhati High Court · (1957) 03 GAU CK 0007

Assam Local Self-Government Act, 1953 — Section 6, 8, 8(1), 94(2)Constitution of India, 1950 — Article 226, 227

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High Courts26 Mar 1957

Mohon Rice Mill Vs Hazarika and Others

Gauhati High Court · AIR 1957 Guw 111 : (1959) 1 LLJ 565

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 36

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High Courts08 Mar 1957

Jnanendra Chandra Naha and Others Vs Atan Senajit Rajkumar and Another

Gauhati High Court · (1957) 03 GAU CK 0006

Assam Money Lenders Act, 1934 — Section 6Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 34 Rule 1

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High Courts08 Mar 1957

Safiulla Vs The State of Tripura

Gauhati High Court · AIR 1958 Guw 34 : (1958) CriLJ 1248

Constitution of India, 1950 — Article 22Official Secrets Act, 1923 — Section 12, 13, 3, 4

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High Courts04 Mar 1957Dismissed

Snehomoy Mitra and Another Vs Ramprosad Himmatsingka and Others

Gauhati High Court · AIR 1960 Guw 65

Court Fees Act, 1870 — Section 7

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High Courts26 Feb 1957

Debendra Kumar Das Vs Satish Chandra Das

Gauhati High Court · AIR 1958 Guw 112 : (1958) CriLJ 1131

Criminal Procedure Code, 1898 (CrPC) — Section 107, 147, 147(1), 435, 438

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High Courts15 Feb 1957

Ghanashyam Das Mour Agarwalla Vs Fatik Chandra Das

Gauhati High Court · (1957) 02 GAU CK 0005

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 47(2)

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High Courts14 Feb 1957Dismissed

Lairak Vs Amar Singh and others

Gauhati High Court · AIR 1957 Guw 131

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts11 Feb 1957

Abdul Hamid and Others Vs The State of Tripura

Gauhati High Court · AIR 1958 Guw 1 : (1958) CriLJ 97

Evidence Act, 1872 — Section 145, 147, 157Penal Code, 1860 (IPC) — Section 147, 149, 395, 436

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High Courts28 Jan 1957

Kiron Chandra Das Vs General Manager, North Eastern Railway and Another

Gauhati High Court · AIR 1957 Guw 108

Constitution of India, 1950 — Article 14, 15

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High Courts28 Jan 1957

Girish Chandra Namasudra Vs Manilal Hazam

Gauhati High Court · (1957) 01 GAU CK 0001

Assam Adhiars Protection and Regulation Act, 1948 — Section 10, 2, 2(1), 3, 4Constitution of India, 1950 — Article 227

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High Courts24 Jan 1957Allowed

Golok Chandra Khataniar Vs Garganarayan Barman and Another

Gauhati High Court · (1957) 01 GAU CK 0006

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 34 Rule 1, Order 34 Rule 4(1), Order 34 Rule 5, Order 34 Rule 5(1)

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High Courts16 Jan 1957Allowed

Milapchand Hiralal Firm Vs The Union of India (UOI)

Gauhati High Court · AIR 1959 Guw 189

Civil Procedure Code, 1908 (CPC) — Section 100Railways Act, 1890 — Section 72

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High Courts22 Dec 1956

Thokehom Tomba Singh and Others Vs Huidrom Abung Singh and Another

Gauhati High Court · AIR 1957 Guw 36

Penal Code, 1860 (IPC) — Section 427, 441, 447

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High Courts22 Dec 1956

Tomba Mia Khamba Mia and Others Vs Laisangthem Chandra Singh

Gauhati High Court · (1958) CriLJ 394

Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 438

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High Courts10 Dec 1956

Behubar Co. Ltd. Vs Commissioner of Taxes and Others

Gauhati High Court · AIR 1957 Guw 61 : (1957) 8 STC 417

Constitution of India, 1950 — Article 226, 245, 286

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High Courts10 Dec 1956

Lalit Mohan Deb Burman Vs Hridoy Ranjan Deb Burman

Gauhati High Court · AIR 1958 Guw 17 : (1958) CriLJ 695

Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 136

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High Courts06 Dec 1956

Arun Chandra Dowerah Vs Panchu Mpdok and Others

Gauhati High Court · AIR 1957 Guw 70

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High Courts05 Dec 1956

Akmat Ali Vs The State of Tripura

Gauhati High Court · (1957) CriLJ 1457

Evidence Act, 1872 — Section 20, 25, 26Penal Code, 1860 (IPC) — Section 305, 395, 397, 412

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