High Courts06 Dec 1954
U. Ram Lato Vs The State
Gauhati High Court · AIR 1957 Guw 125 : (1957) CriLJ 832
Criminal Procedure Code, 1898 (CrPC) — Section 439, 561A
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,223 of 1,245
High Courts22 Nov 1954
Mt. Ladi Agarwallani and Another Vs Keolraj Sethi
Gauhati High Court · AIR 1954 Guw 174
Civil Procedure Code, 1908 (CPC) — Section 115, 94
High Courts25 Aug 1954
Haran Chandra Lahkar Vs Krishna Kanta Das
Gauhati High Court · AIR 1954 Guw 61
Arbitration Act, 1940 — Section 16, 19, 30Civil Procedure Code, 1908 (CPC) — Section 115, 15Constitution of India, 1950 — Article 227
High Courts07 Aug 1954
Suresh Karmakar and Others Vs Sekh Ishu
Gauhati High Court · (1954) CriLJ 1821
Penal Code, 1860 (IPC) — Section 379, 427
High Courts05 Aug 1954Dismissed
Saifuddin Sekh Vs Soneka Bibi
Gauhati High Court · (1954) 08 GAU CK 0005
Contract Act, 1872 — Section 23, 25, 26
High Courts05 Aug 1954Dismissed
Saifuddin Sekh Vs Mst. Soneka Bibi
Gauhati High Court · AIR 1954 Guw 153
Contract Act, 1872 — Section 23, 25, 26
High Courts29 Jul 1954
Manipur State Vs Laisram Bokul Singh
Gauhati High Court · AIR 1954 Guw 13 : (1954) CriLJ 1713
Evidence Act, 1872 — Section 114, 25, 27Penal Code, 1860 (IPC) — Section 411, 420
High Courts27 Jul 1954Dismissed
Mst. Sulochana Bhumiz and Others Vs Bhat Kurmi
Gauhati High Court · AIR 1955 Guw 81
Succession Act, 1925 — Section 89Transfer of Property Act, 1882 — Section 39
High Courts27 Jul 1954
Tirtha Bahadur Bhojal Vs The State
Gauhati High Court · AIR 1955 Guw 107 : (1955) CriLJ 782
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Jul 1954
Dambarudhar Barua Vs Chairman, Local Board and Others
Gauhati High Court · AIR 1954 Guw 97(1)
Constitution of India, 1950 — Article 226
High Courts21 Jul 1954Dismissed
Dharmeswar Kalita Vs Union of India (UOI) and Another
Gauhati High Court · AIR 1954 Guw 86
Constitution of India, 1950 — Article 166, 299Contract Act, 1872 — Section 11, 2, 230, 65, 70Government of India Act, 1935 — Section 175, 40
High Courts20 Jul 1954
Narendra Goswami and Another Vs The State
Gauhati High Court · AIR 1955 Guw 123 : (1955) CriLJ 930
Arms Act, 1959 — Section 14, 19
High Courts20 Jul 1954
N. Purkayastha and Another Vs Union of India (UOI)
Gauhati High Court · AIR 1954 Guw 33
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 299Government of India Act, 1935 — Section 175
High Courts16 Jul 1954
Barmura Lalung and Another Vs Jara Singh Hazarika
Gauhati High Court · AIR 1955 Guw 218 : (1955) CriLJ 1466
Penal Code, 1860 (IPC) — Section 427, 447
High Courts15 Jul 1954
Wahengbam Kokngang Singh Vs Wahengbam Ongbi Pishak Devi
Gauhati High Court · AIR 1954 Manipur 9
High Courts14 Jul 1954Allowed
Azizul Haque and Others Vs Ramdhari Ram Kunia and Others
Gauhati High Court · AIR 1955 Guw 110
Transfer of Property Act, 1882 — Section 53
High Courts14 Jul 1954
Holiram Gaonbura and Others Vs Remeswar Das
Gauhati High Court · AIR 1955 Guw 1 : (1955) CriLJ 54
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts13 Jul 1954
S.K. Das Vs District Magistrate
Gauhati High Court · AIR 1955 Guw 84
Constitution of India, 1950 — Article 226Public Gambling Act, 1867 — Section 5
High Courts07 Jul 1954Dismissed
Debendra Chandra Palit Vs Girindra Kumar Pal
Gauhati High Court · AIR 1954 Guw 111
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts06 Jul 1954
Hanuman Prasad Agarwalla Vs Rabindralal Barua and Another
Gauhati High Court · (1954) 07 GAU CK 0007
Assam Sales Tax Act, 1947 — Section 30, 31, 32Constitution of India, 1950 — Article 226, 227