High Courts06 Apr 1954
The State Vs Naramuddin Ahmed and Another
Gauhati High Court · AIR 1955 Guw 214 : (1955) CriLJ 1321
Penal Code, 1860 (IPC) — Section 161, 162, 164, 306, 309
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,225 of 1,245
High Courts31 Mar 1954Dismissed
Jewan Singh and Others Vs Mandalal Agarwalla and Others
Gauhati High Court · AIR 1954 Guw 102
Transfer of Property Act, 1882 — Section 106, 107, 116
High Courts30 Mar 1954
Prasanna Kachari and Others Vs Dewan Garjan Ali
Gauhati High Court · AIR 1954 Guw 56(1)
Limitation Act, 1963 — Section 18, 29, 9
High Courts26 Mar 1954
Khagesh Chandra Vs Chandra Kanta Barua and Another
Gauhati High Court · (1954) 03 GAU CK 0006
Civil Procedure Code, 1882 — Order 9 Rule 13, 106, 108, 2(2)
High Courts26 Mar 1954
E. Muhon Singh and Others Vs Manipur State
Gauhati High Court · AIR 1954 Guw 6 : (1954) CriLJ 1329
Penal Code, 1860 (IPC) — Section 395
High Courts26 Mar 1954
Thokchom Haithumba Singh Vs R.K.Babusana Singh
Gauhati High Court · AIR 1954 Manipur 4
Civil Procedure Code, 1908 — Order 20 Rule 14, 148Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, 148
High Courts11 Mar 1954
Jagadindra Kishore Dev Barma Vs Ardhendu Pal
Gauhati High Court · AIR 1954 Guw 4 : (1954) CriLJ 1343
Criminal Procedure Code, 1898 (CrPC) — Section 144, 438
High Courts01 Mar 1954
Kapildeoram Baijnath Prosad Vs J.K. Das and Others
Gauhati High Court · (1954) 03 GAU CK 0007
Assam Sales Tax Act, 1947 — Section 3, 30, 31, 32, 32(2)Constitution of India, 1950 — Article 226Railway Traffic Rules — Rule 27, 34
High Courts15 Feb 1954
Banwarilal Mour Vs State of Assam
Gauhati High Court · AIR 1955 Guw 195 : (1954) 6 ILR 191
Assam Sales Tax Act, 1947 — Section 48, 48, 52(2)(i), 52(2)(i), 9, 9Constitution of India, 1950 — Article 226, 226
High Courts05 Feb 1954
The State Vs Biren Dey
Gauhati High Court · (1954) 02 GAU CK 0001
Penal Code, 1860 (IPC) — Section 380, 411, 414, 457
High Courts11 Jan 1954
Jamser Ali and Others Vs The State of Tripura
Gauhati High Court · (1954) CriLJ 1816
Penal Code, 1860 (IPC) — Section 395
High Courts15 Dec 1953
Amritlal Das Vs Govt. of Assam and Others
Gauhati High Court · (1953) 12 GAU CK 0002
Constitution of India, 1950 — Article 13(1), 14, 226, 227Press (Emergency Powers) Act, 1931 — Section 18(1)
High Courts15 Dec 1953
Upendra Chandra Dey and Others Vs State
Gauhati High Court · AIR 1954 Guw 106 : (1954) CriLJ 851
Civil Procedure Code, 1908 (CPC) — Section 107, 151Constitution of India, 1950 — Article 14, 20Penal Code, 1860 (IPC) — Section 149, 302
High Courts29 Nov 1953
Malchand Agarwala Vs Santolal Agarwalla
Gauhati High Court · (1953) 11 GAU CK 0009
Assam Urban Areas Rent Control Act, 1946 — Section 15, 15(1), 3, 4, 4(1)Civil Procedure Code, 1908 (CPC) — Section 100, 11Provincial Insolvency Act, 1920 — Section 4(2), 75(2)
High Courts27 Nov 1953
Maniruddin Ahmed Vs Chunilal Dharamchand and Others
Gauhati High Court · (1953) 11 GAU CK 0003
Assam Land (Requisition and Acquisition) Act, 1948 — Section 3Constitution of India, 1950 — Article 226, 227
High Courts25 Nov 1953
Mohanlal Bakliwal Vs Secretary Regional Transport Authority and Others
Gauhati High Court · AIR 1954 Guw 155 : (1954) CriLJ 1180
Constitution of India, 1950 — Article 226
High Courts24 Nov 1953
Mohendra Lal Vs Ramprasad Padarath
Gauhati High Court · (1953) 11 GAU CK 0008
Assam (Temporarily Settled Districts) Tenancy Act, 1935 — Section 13Goalpara Tenancy Act, 1929 — Section 14(2)
High Courts24 Nov 1953
Mohendra Lal Barua Vs Ramprasad at Padarath Chamar
Gauhati High Court · (1953) 11 GAU CK 0002
High Courts13 Nov 1953
Mangalchand Gobardhan Das Vs Commissioner of Income Tax, Assam
Gauhati High Court · AIR 1954 Guw 89 : (1954) 26 ITR 706
Income Tax Act, 1961 — Section 66
High Courts09 Nov 1953Dismissed
Rahimuddin Sheikh and Others Vs Sarifan Bewa and Others
Gauhati High Court · (1953) 11 GAU CK 0007
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 9Land Acquisition Act, 1894 — Section 54