High Courts10 Oct 1952
Padmanava Bhattacharyya and Others Vs Bidhu Bhusan Das
Gauhati High Court · (1953) CriLJ 81
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 438, 439
COURT ARCHIVE
Gauhati High Court judgments
24,886 judgments · page 1,230 of 1,245
High Courts04 Sept 1952Dismissed
Digendra Chandra Pal Vs Radha Ballav Pal
Gauhati High Court · AIR 1953 Guw 191
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17Sylhet Non-agricultural Urban Areas Tenancy Act, 1947 — Section 4
High Courts04 Sept 1952Dismissed
Krishna Kanta Vs The State
Gauhati High Court · AIR 1953 Guw 63
Preventive Detention Act, 1950 — Section 11, 3, 7
High Courts02 Sept 1952
Suresh Chandra Bhowmik Vs Suresh Chandra Kapali
Gauhati High Court · (1953) CriLJ 71
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts21 Aug 1952Dismissed
Himatsingka Timber Ltd. Vs Kumudini Dutta
Gauhati High Court · AIR 1953 Guw 70
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133Limitation Act, 1963 — Section 12, 5
High Courts21 Aug 1952Allowed
The Tripura Modern Bank Ltd. Vs Sushil Chandra Dutta and Others
Gauhati High Court · AIR 1953 Guw 40
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts21 Aug 1952Dismissed
Samar Roy Ghatwar and Another Vs Dinanath and Another
Gauhati High Court · AIR 1953 Guw 19
Limitation Act, 1908 — Article 142, 144, 2(4)Transfer of Property Act, 1882 — Section 123
High Courts19 Aug 1952
Senairam Doongarmall Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 65
Assam Agricultural Income Tax Act, 1939 — Section 2
High Courts14 Aug 1952Allowed
Mt. Dukhuni Bibi and Another Vs Khaliloor Rahman
Gauhati High Court · AIR 1953 Guw 216
Assam Land and Revenue Regulation, 1886 — Section 41
High Courts08 Aug 1952
Union of India (UOI) Vs Indu Barua and Another
Gauhati High Court · AIR 1953 Guw 41
Limitation Act, 1908 — Section 5
High Courts07 Aug 1952Dismissed
Himangshu Sekhar Purkayastha Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 55
Assam Forest Regulations, 1891 — Section 75Assam Land and Revenue Regulation, 1886 — Section 147, 94
High Courts07 Aug 1952
Atul Chandra and Another Vs The State of Tripura
Gauhati High Court · (1952) CriLJ 1648
High Courts06 Aug 1952
Ram Narayan Nandalal Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 58
High Courts01 Aug 1952
Mohanlal Jogani Rice and Atta Mills Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 42
Assam Sales Tax Act, 1947 — Section 2(3)
High Courts01 Aug 1952Dismissed
Mahindra Mohan Lahiri and Others Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 84
Assam Management of Estates Act, 1949 — Section 3Constitution of India, 1950 — Article 31(2)Government of India Act, 1935 — Section 299(5)
High Courts01 Aug 1952Dismissed
Akeila Sheikh and Another Vs The State
Gauhati High Court · AIR 1953 Guw 45
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 396
High Courts31 Jul 1952
Abdul Aziz Vs The State
Gauhati High Court · AIR 1954 Guw 93 : (1954) CriLJ 747
Constitution of India, 1950 — Article 226
High Courts29 Jul 1952
Sagarmal Sawarmal Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 68
Assam Sales Tax Act, 1947 — Section 2(12), 32(3)
High Courts28 Jul 1952
Manipur State Vs Salam Chaoren Singh
Gauhati High Court · (1953) CriLJ 89
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302, 304, 84