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Gauhati High Court judgments

24,886 judgments · page 1,232 of 1,245

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High Courts27 May 1952

Ramniwas Satyanarayan and others Vs Commissioner of Taxes, Assam

Gauhati High Court · AIR 1952 Guw 178

Contract Act, 1872 — Section 51Government of India Act, 1935 — Section 297, 297(1)(a)Sales of Goods Act, 1930 — Section 12, 18, 19, 19(1), 20, 20
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High Courts27 May 1952

Mathoram Boro Vs Mt. Sundari Kacharini

Gauhati High Court · AIR 1954 Guw 64

Succession Act, 1925 — Section 264, 265
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High Courts27 May 1952

Stanley Wilfred D''Silva Vs Agnes D''Silva and Another

Gauhati High Court · AIR 1953 Guw 24

Divorce Act, 1869 — Section 10, 14, 17
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High Courts26 May 1952Dismissed

Singram Marak and Another Vs The State

Gauhati High Court · AIR 1953 Guw 201

Criminal Procedure Code, 1898 (CrPC) — Section 32Penal Code, 1860 (IPC) — Section 53
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High Courts26 May 1952Dismissed

Jagat Chandra De Vs Gopalram Das

Gauhati High Court · AIR 1952 Guw 166

Constitution of India, 1950 — Article 227
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High Courts23 May 1952Allowed

Golamjat Singh and Others Vs State

Gauhati High Court · AIR 1953 Guw 154

Penal Code, 1860 (IPC) — Section 403, 411
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High Courts19 May 1952

Iman Ali and Others Vs The State

Gauhati High Court · AIR 1952 Guw 177 : (1952) CriLJ 1691

Penal Code, 1860 (IPC) — Section 366
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High Courts16 May 1952Allowed

Falguni Singh Vs Md. Keramat Ali

Gauhati High Court · AIR 1952 Guw 190

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts14 May 1952Dismissed

Gadadhar Saharia Vs Ambika Kumar

Gauhati High Court · AIR 1953 Guw 34

Criminal Procedure Code, 1898 (CrPC) — Section 439, 522Penal Code, 1860 (IPC) — Section 447
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High Courts08 May 1952

Jaltiram Choudhury and Others Vs Krishna Kanta Rajbansi and Others

Gauhati High Court · AIR 1954 Guw 44

Assam Land and Revenue Regulation, 1886 — Section 50(1)
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High Courts07 May 1952Dismissed

Aswini Kumar Vs Gaya Prasad and another

Gauhati High Court · AIR 1952 Guw 176

Civil Procedure Code, 1908 (CPC) — Section 115, 151, 92
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High Courts07 May 1952Allowed

Union of India (UOI), Railway Administration Vs Assam Valley Supply Syndicate

Gauhati High Court · AIR 1953 Guw 30

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 80Limitation Act, 1908 — Article 115, 31, 48, 49, 3
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High Courts06 May 1952Allowed

Bhagawan Ram Kairi Vs Radhika Ranjan Das and Others

Gauhati High Court · AIR 1953 Guw 25

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Partnership Act, 1932 — Section 44
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High Courts05 May 1952

Kamini Kumar Das Vs Bhim Kanta Keot and Another

Gauhati High Court · AIR 1953 Guw 198

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
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High Courts05 May 1952Dismissed

State of Assam Vs Ramani Mohan Chanda

Gauhati High Court · AIR 1953 Guw 176

Evidence Act, 1872 — Section 33
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High Courts05 May 1952Allowed

Habib Ali Vs Abdul Rashid and another

Gauhati High Court · AIR 1952 Guw 58

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High Courts01 May 1952Dismissed

Bhogiram Namasudra Vs Sondhan Das and Others

Gauhati High Court · AIR 1953 Guw 223

Assam Land and Revenue Regulation, 1886 — Regulation 182
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High Courts30 Apr 1952

Muslim Shah Vs The State

Gauhati High Court · AIR 1952 Guw 156 : (1952) CriLJ 1276

Constitution of India, 1950 — Article 227
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High Courts30 Apr 1952

Lianthlira Vs The State

Gauhati High Court · AIR 1952 Guw 157 : (1952) CriLJ 1272

Penal Code, 1860 (IPC) — Section 304, 323, 325
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High Courts30 Apr 1952Allowed

Ram Dahin Bahani Prosad Bania and Ram Dain Bahali Prosad Bania Firm Vs Raghunandan Nunia and another

Gauhati High Court · AIR 1952 Guw 172

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