High Courts19 May 1950Dismissed
Kashiram Saloi Vs Naubhunda Kalita and others
Gauhati High Court · AIR 1952 Guw 22
Assam Land and Revenue Regulation, 1886 — Section 147
COURT ARCHIVE
Gauhati High Court judgments
24,883 judgments · page 1,241 of 1,245
High Courts17 May 1950
The Gauhati Bank Ltd. Vs Baliram Dutta and Others
Gauhati High Court · (1950) 05 GAU CK 0014
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 2, Order 17 Rule 3, 11, 115Limitation (Amendment) Act, 1872 — Article 180
High Courts16 May 1950
Maskandar Ali and Others Vs Rashid Ali and Others
Gauhati High Court · AIR 1950 Guw 168
Sylhet Tenancy Act, 1936 — Section 132, 147, 147(1), 147(3), 30
High Courts15 May 1950
The Governor-General of India in Council Vs Jesraj Tilokchand Labhchand and Others
Gauhati High Court · (1950) 05 GAU CK 0015
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 80Contract Act, 1872 — Section 151, 152, 161Evidence Act, 1872 — Section 106, 11, 114
High Courts09 May 1950
Jyotirindra Narayan Sinha Choudhury and Others Vs The State of Assam
Gauhati High Court · AIR 1951 Guw 2
Assam Agricultural Income Tax Act, 1939 — Section 2(a)(1), 28(2)
High Courts09 May 1950
JYOTIRINDRA NARAYAN SINHA CHOUDHURY AND OTHERS Vs THE STATE OF ASSAM.
Gauhati High Court · AIR 1951 Guw 2 : (1951) 19 ITR 379
Assam Agricultural Income Tax Act, 1939 — Section 28(2), 28(3)
High Courts05 May 1950
Molan Saikia Vs The State of Assam
Gauhati High Court · AIR 1951 Guw 91
Assam Land and Revenue Regulation, 1886 — Rule 18
High Courts05 May 1950
Prafulla Kumar Deb Vs Suresh Chandra De
Gauhati High Court · AIR 1952 Guw 24
Penal Code, 1860 (IPC) — Section 406, 420
High Courts03 May 1950Allowed
Rupan Konwar Vs The State
Gauhati High Court · AIR 1952 Guw 23
Assam Opium Prohibition Act, 1947 — Section 9(a)
High Courts21 Apr 1950
Md. Masraj Ali and Others Vs D.C. Nowgong and Another
Gauhati High Court · AIR 1951 Guw 44
Assam Land and Revenue Regulation, 1886 — Section 147
High Courts19 Apr 1950
Bhuturi Chutiani Vs Mikira Chutia
Gauhati High Court · AIR 1950 Guw 162
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Apr 1950
Durgaprasad Agarwalla and Another Vs Harisankar Killa and Others
Gauhati High Court · AIR 1950 Guw 163
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, Order 21 Rule 6
High Courts28 Mar 1950
Rash Behari De Vs The State
Gauhati High Court · AIR 1951 Guw 42
Assam General Clauses Act, 1915 — Section 18Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 161, 165
High Courts28 Mar 1950
Radhanath Barthakur Vs Banarashiram Sahu
Gauhati High Court · AIR 1951 Guw 77
Criminal Procedure Code, 1898 (CrPC) — Section 114, 144, 144(6), 147
High Courts21 Mar 1950
Siva Kanta Barua and Others Vs Rajaniram Nath and Others
Gauhati High Court · AIR 1950 Guw 154
High Courts17 Mar 1950
Dhanaram Namasudra and Others Vs Kalicharan Namasudra
Gauhati High Court · AIR 1950 Guw 138 : (1950) CriLJ 1177
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137(3), 138
High Courts15 Mar 1950
Devendra Nath Ghose and Others Vs Abdul Hamid Mia and Others
Gauhati High Court · (1950) 03 GAU CK 0002
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 8
High Courts13 Mar 1950
Rukmini Kumar Das Vs The Chairman of the Silchar Municipal Board and Another
Gauhati High Court · (1950) 03 GAU CK 0006
Assam Municipal Act, 1923 — Section 286, 320, 41Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Mar 1950
Abdul Ali Vs The State
Gauhati High Court · (1950) CriLJ 973
Assam Opium Prohibition Act, 1947 — Section 3, 5(a)
High Courts03 Mar 1950
Saligram Rai Chunilal Bahadur and Co. Vs Jajna Ch. Goswami and Another
Gauhati High Court · AIR 1950 Guw 157
Assam Land and Revenue Regulation, 1886 — Section 147