High Courts09 Jan 1950
Md. Shamsher Ali Vs Abdul Muzaffar
Gauhati High Court · AIR 1951 Guw 53 : (1951) CriLJ 240
Penal Code, 1860 (IPC) — Section 407
COURT ARCHIVE
Gauhati High Court judgments
24,883 judgments · page 1,243 of 1,245
High Courts06 Jan 1950
Abdul Majid Vs Golak Chandra
Gauhati High Court · AIR 1950 Guw 87 : (1950) CriLJ 509
Penal Code, 1860 (IPC) — Section 411
High Courts22 Dec 1949
Belumani Nath and Another Vs Ramesh Chandra Nath
Gauhati High Court · AIR 1950 Guw 82 : (1950) CriLJ 809
Penal Code, 1860 (IPC) — Section 339, 341
High Courts21 Dec 1949
Mungilal Agarwalla Vs Hanumanbaksh Agarwalla
Gauhati High Court · AIR 1951 Guw 18
Civil Procedure Code, 1908 — Order 26 Rule 9Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts21 Nov 1949
Kanakeswar Bora Vs Asatu Kalita and Others
Gauhati High Court · AIR 1953 Guw 211 : AIR 1950 Guw 211
Penal Code, 1860 (IPC) — Section 323, 379, 426
High Courts18 Nov 1949
Haripada Day Vs Deputy Commissioner, Sibsagar
Gauhati High Court · AIR 1951 Guw 55
Assam Settlement of Forest Coupes and Mahals by Tender System Rules, 1967 — Rule 18(1), 18(1), 18(2), 18(2)
High Courts16 Nov 1949
Ganpatrai Agarwalla Vs The State
Gauhati High Court · AIR 1951 Guw 47 : (1951) CriLJ 200
Penal Code, 1860 (IPC) — Section 376
High Courts16 Nov 1949
Joynal Hussain Vs The State
Gauhati High Court · AIR 1951 Guw 1 : (1950) CriLJ 1580
Criminal Procedure Code, 1898 (CrPC) — Section 239, 436, 439, 440, 46
High Courts15 Nov 1949
Khagendra Narayan Deb Vs Ranee Purnima Debi
Gauhati High Court · AIR 1950 Guw 86 : (1950) CriLJ 598
Penal Code, 1860 (IPC) — Section 117, 147
High Courts04 Aug 1949
Deputy Commissioner Vs Upendra Saran Sanyal and Others
Gauhati High Court · (1950) CriLJ 247
Contempt of Courts Act, 1971 — Section 2Criminal Procedure Code, 1898 (CrPC) — Section 142, 176, 195, 196
High Courts18 Jul 1949
Province of Assam Vs Lakhi Nayak and Others
Gauhati High Court · AIR 1950 Guw 43 : (1950) CriLJ 447
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts08 Jul 1949
Benoy Bhusan Chakravarty Vs Government of Assam
Gauhati High Court · AIR 1950 Guw 49 : (1950) CriLJ 477
Assam Maintenance of Public Order Act, 1947 — Section 2(1)(a)
High Courts30 Jun 1949
Ghameswar Bajbongshi Vs Datiram Bajbongshi
Gauhati High Court · AIR 1949 Guw 62
Evidence Act, 1872 — Section 101, 101, 103, 103
High Courts10 Jun 1949
Aldul Shahid Mea Vs Ambar Ali Barlaskar
Gauhati High Court · AIR 1949 Guw 67
Civil Procedure Code, 1908 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1877 — Section 15, 15
High Courts30 May 1949
Girindra Chandra Das Vs Kamini Nath Roy
Gauhati High Court · AIR 1949 Guw 78
Transfer of Property Act, 1882 — Section 105, 105
High Courts27 May 1949
Bholanath Sarma Vs The King
Gauhati High Court · (1950) CriLJ 51
Evidence Act, 1872 — Section 106
High Courts23 May 1949
Judhabir Chetri Vs The King
Gauhati High Court · AIR 1949 Guw 49 : (1949) CriLJ 1000
Criminal Procedure Code, 1898 (CrPC) — Section 526, 628
High Courts10 May 1949
State Vs Kartik Chandra Dey
Gauhati High Court · AIR 1951 Guw 79
Penal Code, 1860 — Section 300, 302, 84Penal Code, 1860 (IPC) — Section 300, 302, 84
High Courts02 May 1949
Jainur Ali Vs Chafina, Bibi
Gauhati High Court · AIR 1951 Guw 20
Assam Land and Revenue Regulation, 1886 — Rule 1(c), 1(c), 11, 11Transfer of Property Act, 1882 — Section 43, 43, 55, 55
High Courts28 Feb 1949
Badri Prosad Agarwalla Vs The King
Gauhati High Court · AIR 1950 Guw 5 : (1950) CriLJ 240