High Courts28 Feb 1949
Mukharam Singh Vs The State
Gauhati High Court · AIR 1949 Guw 60 : (1950) CriLJ 135
Assam Prohibition Act, 1948 — Section 5(a)
COURT ARCHIVE
Gauhati High Court judgments
24,883 judgments · page 1,244 of 1,245
High Courts21 Feb 1949
Chandi Dasi Vs Jiauddin Miah
Gauhati High Court · AIR 1949 Guw 83
Succession Act, 1925 — Section 266, 266
High Courts21 Feb 1949
Krishna Prasanna Chakrawarty Vs Jan Mahammad
Gauhati High Court · AIR 1949 Guw 69 : (1950) CriLJ 147
Penal Code, 1860 (IPC) — Section 420
High Courts21 Feb 1949
The King Vs Amir Hussain
Gauhati High Court · AIR 1949 Guw 13 : (1949) CriLJ 589
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts11 Feb 1949
Govt. Advocate Vs Lakhi Kanta Medhi and Others
Gauhati High Court · AIR 1949 Guw 46 : (1949) CriLJ 779
Penal Code, 1860 (IPC) — Section 148, 149, 304
High Courts10 Feb 1949
Purnamal Agarwala Vs The King
Gauhati High Court · AIR 1949 Guw 84 : (1950) CriLJ 63
Assam Cotton Cloth and Yarn Control Order, 1946 — Section 12(1), 7
High Courts10 Feb 1949
Raghunath Sarma Vs Manan Singh
Gauhati High Court · AIR 1949 Guw 48 : (1949) CriLJ 1002
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Jan 1949
Abdul Gafur Vs Nowab Ali
Gauhati High Court · AIR 1949 Guw 17
Civil Procedure Code, 1908 — Order 6 Rule 2Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Transfer of Property Act, 1882 — Section 41, 41
High Courts21 Dec 1948
Jethmal Ganeshmal Vs Haridas Roy
Gauhati High Court · AIR 1949 Guw 6
Contract Act, 1872 — Section 17, 17Negotiable Instruments Act, 1881 — Section 43Negotiable Instruments Act, 1881 (NI) — Section 43
High Courts21 Dec 1948
Gobordhan Mahesri Vs Collector of Sibsagar
Gauhati High Court · AIR 1949 Guw 4
Defence of India Act, 1939 — Section 19, 19
High Courts20 Dec 1948
Bholai Phukan Vs Lakhi Kanta Ahom
Gauhati High Court · AIR 1949 Guw 8
Transfer of Property Act, 1882 — Section 53A, 53A
High Courts03 Dec 1948
Tarun Sen Deka and Others Vs Government of Assam
Gauhati High Court · (1949) CriLJ 762
Assam Maintenance of Public Order Act, 1947 — Section 2(1)(a), 3
High Courts19 Nov 1948
Nirendra Mohan Lahiri and Others Vs Government of Assam
Gauhati High Court · AIR 1949 Guw 37 : (1949) CriLJ 754
Assam Maintenance of Public Order Act, 1947 — Section 2(1), 2(1)(a), 2(2)
High Courts17 Nov 1948
Kasem Ali Sarkar Vs Bahajuddin Sheikh
Gauhati High Court · AIR 1949 Guw 22
Civil Procedure Code, 1908 — Order 41 Rule 1Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts17 Nov 1948
Sambhunath Sarma Vs Gobindapriya Debya
Gauhati High Court · AIR 1949 Guw 24
Limitation Act, 1908 — Section 5, 5
High Courts01 Oct 1948
Jagodeb Adhikar Mahanta Vs Sib Kanta Mahanta
Gauhati High Court · AIR 1949 Guw 10
Limitation Act, 1908 — Article 120, 120, 48, 48, 49, 49
High Courts24 Sept 1948
Katimal Brahma Vs Mohan Nath Nahata
Gauhati High Court · AIR 1949 Guw 23
Limitation Act, 1908 — Article 152, 152