COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 1,157 of 1,245

High Courts02 Jun 1976

Tikam Chand Khatri Vs Kamaleswar Bora and Others

Gauhati High Court · (1976) CriLJ 1801

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482, 483Penal Code, 1860 (IPC) — Section 109, 340, 344

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High Courts01 Jun 1976

Hiralal Prasad Vs State of Assam and Another

Gauhati High Court · (1977) CriLJ 290

Constitution of India, 1950 — Article 19, 31Essential Commodities Act, 1955 — Section 6A, 6B, 7

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High Courts27 May 1976

Hema Kanta Bora Vs Dimbeswar Chaliha and Others

Gauhati High Court · (1977) CriLJ 102

Penal Code, 1860 (IPC) — Section 147, 341, 506

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High Courts25 May 1976Allowed

Mangaldoi Tea Co. Ltd. Vs Md. Abdul Latif Munshi

Gauhati High Court · AIR 1977 Guw 51

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 3

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High Courts24 May 1976

Sankha Ram Sahu and Others Vs Bura Takbi and Others

Gauhati High Court · (1976) CriLJ 1952

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 401, 439

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High Courts21 May 1976

Sanglakpam Ningol Adhikarimayum Ongbi Ibemcha Devi and another Vs Ningombam Mani Singh and others

Gauhati High Court · AIR 1977 Guw 1

Civil Procedure Code, 1908 — Section 100, 101Civil Procedure Code, 1908 (CPC) — Section 100, 101Government of India Act, 1935 — Section 99, 99

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High Courts14 May 1976Dismissed

Suruchi Bala and others Vs Suruchi Bala Deb and others

Gauhati High Court · AIR 1976 Guw 92

Evidence Act, 1872 — Section 13, 40, 41, 42, 43

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High Courts14 May 1976Allowed

Union of India (UOI) Vs Manipur Builders'' Association

Gauhati High Court · AIR 1977 Guw 5

Arbitration Act, 1940 — Section 16, 17, 20, 30, 39

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High Courts07 May 1976

Life Insurance Corporation of India and Others (Unit: National Insurance Co. Ltd.) Vs Omprakash Agarwalla

Gauhati High Court · AIR 1977 Guw 11 : (1979) 49 CompCas 593

Insurance Act, 1938 — Section 50

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High Courts03 May 1976

Benar Singh Tanti Vs The State of Assam

Gauhati High Court · (1977) CriLJ 296

Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 326, 84

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High Courts27 Apr 1976Dismissed

Pohumal T. Mardani Vs Tushar Kanti Paul Choudhury

Gauhati High Court · AIR 1977 Guw 17

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High Courts27 Apr 1976Dismissed

Nur Mahamad and Another Vs Sher Khan and Another

Gauhati High Court · AIR 1977 Guw 15

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High Courts27 Apr 1976

Smt. Satyabati Goswami Vs Commissioner of Gift Tax

Gauhati High Court · (1978) 113 ITR 228

Income Tax Act, 1961 — Section 13, 13(2), 14, 15, 15(4)Transfer of Property Act, 1882 — Section 123

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High Courts27 Apr 1976

Smt. Satyabati Goswami and Others Vs Commissioner of Gift Tax, etc.

Gauhati High Court · (1978) 113 ITR 229

Gift Tax Act, 1958 — Section 13, 13(2), 19, 3

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High Courts27 Apr 1976

Smt. Satyabati Goswami and others Vs Commissioner of Gift-Tax, Assam, Etc.

Gauhati High Court · (1978) 113 ITR 229

Transfer of Property Act, 1882 — Section 123

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High Courts21 Apr 1976

Saharaj Tea Company Vs Commissioner of Income Tax

Gauhati High Court · (1978) 114 ITR 805

Income Tax Act, 1961 — Section 251, 254

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High Courts19 Apr 1976

Sundaram Mahadeo Vs Commissioner of Income Tax

Gauhati High Court · (1977) 109 ITR 39

Income Tax Act, 1961 — Section 271(1)

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High Courts09 Apr 1976

Dhanbar Ali and Others Vs Haripada Saha

Gauhati High Court · (1976) CriLJ 1924

Criminal Procedure Code, 1973 (CrPC) — Section 145, 438Penal Code, 1860 (IPC) — Section 427, 448

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High Courts07 Apr 1976

Commissioner of Income Tax Vs Banshidhar Sewbhagawan and Co.

Gauhati High Court · (1977) 109 ITR 828

Income Tax Act, 1961 — Section 256(1)

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High Courts22 Mar 1976Allowed

Mst. Saleha Khatun Bewa Vs The State of Assam and Others

Gauhati High Court · AIR 1977 Guw 18

Constitution of India, 1950 — Article 226Drugs and Cosmetics Act, 1940 — Section 19, 24, 34

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