High Courts17 Sept 1975
Hanutram Ramprasad Vs Commissioner of Income Tax
Gauhati High Court · (1978) 112 ITR 187
Income Tax Act, 1961 — Section 256, 260, 271, 271(1)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,159 of 1,245
High Courts17 Sept 1975
HANUTRAM RAMPRASAD, DIBRUGARH Vs COMMISSIONER OF Income Tax, ASSAM, NAGALAND, MEGHALAYA, MANIPUR and TRIPURA, SHILLONG.
Gauhati High Court · (1978) 112 ITR 187
Evidence Act, 1872 — Section 101, 102, 103, 104, 105Income Tax Act, 1961 — Section 139, 142, 143, 148, 254
High Courts08 Sept 1975
Abdul Sukkur and Others Vs State of Assam
Gauhati High Court · (1976) CriLJ 378
Criminal Procedure Code, 1973 (CrPC) — Section 395, 397Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts27 Aug 1975
Chandrika Prosad Rai Vs The State of Assam
Gauhati High Court · (1976) CriLJ 149
Prevention of Food Adulteration Act, 1954 — Section 10, 11, 13, 16, 7
High Courts25 Aug 1975
Hira Bordoloi Vs The Deputy Commissioner, Lakhimpur and others
Gauhati High Court · AIR 1976 Guw 36
Constitution of India, 1950 — Article 226
High Courts20 Aug 1975Dismissed
Madhab Chandra Barua and others Vs Smt. Joymati Kalitani Barua
Gauhati High Court · AIR 1976 Guw 10
Registration Act, 1908 — Section 17, 49
High Courts20 Aug 1975Dismissed
Budheswar Barua Vs Jatindra Nath Barua
Gauhati High Court · AIR 1976 Guw 12
Partnership Act, 1932 — Section 43, 69, 7
High Courts19 Aug 1975
Deechand Sarda Vs Union of India (UOI)
Gauhati High Court · (1976) CriLJ 44
Assam Finance (Sales Tax) Act, 1956 — Section 19(1)Assam Sales Tax Act, 1947 — Section 30(1)Constitution of India, 1950 — Article 226
High Courts13 Aug 1975
Nandiram Boro and Another Vs Chandi Ram Boro and Others
Gauhati High Court · (1976) CriLJ 45
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts11 Aug 1975
K.B. Stores Vs Commissioner of Income Tax
Gauhati High Court · (1976) 103 ITR 505
Income Tax Act, 1961 — Section 139(8), 246
High Courts08 Aug 1975
Ladhuram Laxmi Narayan Vs Income Tax Officer, Additional "A" Ward and Others
Gauhati High Court · (1976) 102 ITR 595
Finance (No. 2) Act, 1965 — Section 24(11)Income Tax Act, 1961 — Section 147, 148, 149, 151
High Courts07 Aug 1975
Ladhuram Laxminarayan Vs Commissioner of Income Tax
Gauhati High Court · (1976) 103 ITR 106
Finance Act, 1965 — Section 24Income Tax Act, 1961 — Section 2(31), 271(1)
High Courts05 Aug 1975
Ziauddin Ahmed Vs Commissioner of Gift-tax
Gauhati High Court · (1976) 102 ITR 253
Gift Tax Act, 1958 — Section 4(1)
High Courts01 Aug 1975
Assam Frontier Veneer and Saw Mills Vs Commissioner of Income Tax
Gauhati High Court · (1976) 104 ITR 479
Income Tax Act, 1961 — Section 139(2), 256(1), 271(1)Income Tax Rules, 1962 — Rule 13
High Courts23 Jul 1975Dismissed
Saraswati Goswami and others Vs General Manager, N.F. Railway
Gauhati High Court · AIR 1976 Guw 15
Evidence Act, 1872 — Section 107, 108
High Courts23 Jul 1975Dismissed
The State of Assam Vs Union of India
Gauhati High Court · AIR 1975 Guw 62
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 140, 3, 77
High Courts21 Jul 1975Allowed
Must. Dagri and others Vs Kera Kachari and others
Gauhati High Court · AIR 1976 Guw 16
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts16 Jul 1975
F.C. Agarwal Vs Commissioner of Income Tax
Gauhati High Court · (1976) 102 ITR 408
Income Tax Act, 1961 — Section 119, 119(1), 119(2), 139(5), 271(1)
High Courts14 Jul 1975
Meso Jamir Vs Okotso Village
Gauhati High Court · AIR 1976 Guw 19
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, Order 41 Rule 27
High Courts07 Jul 1975
Addl. Commissioner of Income Tax Vs Dasu Ram Mirzamal
Gauhati High Court · (1975) 07 GAU CK 0004
Income Tax Act, 1961 — Section 271(1)