High Courts15 Mar 1976
Konthoujam Ibocha Singh and Others Vs Konthoujam Ibobi Singh and Others
Gauhati High Court · (1976) CriLJ 1305
Criminal Procedure Code, 1973 (CrPC) — Section 145, 401, 407, 482, 49
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,158 of 1,245
High Courts08 Mar 1976Allowed
Quazi Talifiqur Rahman Vs Sital Prasad Das and Others
Gauhati High Court · AIR 1977 Guw 25
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts08 Mar 1976Dismissed
Chandra Kanta Medhi and others Vs Lakheswar Nath and others
Gauhati High Court · AIR 1976 Guw 94
Evidence Act, 1872 — Section 68, 74Succession Act, 1925 — Section 15, 270, 276, 283, 283(1)(c)
High Courts05 Mar 1976
Monoranjan Sinha Vs Bishamborlal Saboo
Gauhati High Court · (1976) CriLJ 1622
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 439Penal Code, 1860 (IPC) — Section 415, 420
High Courts05 Mar 1976Dismissed
Prahlad Chandra De and others Vs Sirajul Haque Chowdhury and another
Gauhati High Court · AIR 1976 Guw 98
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Mar 1976Dismissed
Suklal Deb Barman Vs Kalaram Malakar
Gauhati High Court · AIR 1976 Guw 103
Evidence Act, 1872 — Section 34, 66(1)Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a)
High Courts02 Mar 1976
Sushil Kumar Doss and others Vs Mt. Rukia Khatoon
Gauhati High Court · AIR 1976 Guw 110
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Feb 1976
Bhauram Jodhraj Properties (P.) Ltd. Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1977) 108 ITR 305
Income Tax Act, 1961 — Section 139, 140A, 143, 144, 256
High Courts26 Feb 1976
Bhauram Jodhraj Properties (P.) Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1977) 108 ITR 305
Income Tax Act, 1961 — Section 140A, 140A(3)
High Courts26 Feb 1976
Commissioner of Income Tax Vs Maskara Tea Estate
Gauhati High Court · (1976) 02 GAU CK 0001
Income Tax Act, 1961 — Section 184
High Courts24 Feb 1976
Controller of Estate Duty Vs Bijoy Kumar Khandelwal
Gauhati High Court · (1976) 02 GAU CK 0002
Estate Duty Act, 1953 — Section 36
High Courts19 Feb 1976Dismissed
Bhanuwar Lal Tatar Vs Ahmed Khan and Another
Gauhati High Court · AIR 1977 Guw 27
Evidence Act, 1872 — Section 47, 67
High Courts04 Feb 1976Dismissed
Mahmad Ali and others Vs Akram Ali and others
Gauhati High Court · AIR 1976 Guw 106
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, Order 41 Rule 22, Order 41 Rule 27, Order 41 Rule 33
High Courts04 Feb 1976
Tubu Chetia Vs The State of Assam
Gauhati High Court · (1976) CriLJ 1416
Penal Code, 1860 (IPC) — Section 302, 84
High Courts29 Jan 1976Allowed
Chandan Mall Bapna Vs Abdul Gani Meah
Gauhati High Court · AIR 1976 Guw 54
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Jan 1976
K.C. Trunk and Bucket Factory Vs Commissioner of Income Tax
Gauhati High Court · (1977) 106 ITR 348
Income Tax Act, 1961 — Section 170, 184, 184(2), 184(4), 184(7)Income Tax Rules, 1962 — Rule 22, 24
High Courts07 Jan 1976
Ajit Kumar Sannah Vs The State of Assam and Others
Gauhati High Court · (1976) CriLJ 1303
Criminal Procedure Code, 1973 (CrPC) — Section 41, 482, 50
High Courts02 Jan 1976
Kurpan Ali and Others Vs Sriram Chandra Talukdar
Gauhati High Court · (1976) CriLJ 1444
Criminal Procedure Code, 1973 (CrPC) — Section 145, 438
High Courts23 Dec 1975
Jhumarmal Dudharia Vs Maganlal Dhada and Others
Gauhati High Court · (1976) CriLJ 1355
Criminal Procedure Code, 1973 (CrPC) — Section 208, 209, 435, 437, 439Penal Code, 1860 (IPC) — Section 307, 323, 34, 452
High Courts08 Nov 1975
Kollong Valley Bus Santha Vs State of Assam
Gauhati High Court · (1996) 1 GLJ 91 : (1996) 1 GLR 209 : (1996) 1 GLT 393
Assam Municipal Act, 1956 — Section 3(3), 3(3)