High Courts18 Aug 1976
Assam Co-operative Apex Bank Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1978) 112 ITR 257
Income Tax Act, 1922 — Section 33(4)Income Tax Act, 1961 — Section 254(1), 254(2), 80P(2)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,156 of 1,245
High Courts13 Aug 1976
Commissioner of Income Tax Vs J.S. Serwarey
Gauhati High Court · (1977) 107 ITR 566
Income Tax Act, 1961 — Section 256(1)
High Courts28 Jul 1976Dismissed
Thangba Kom Vs The State of Manipur and Others
Gauhati High Court · AIR 1977 Guw 40
Constitution of India, 1950 — Article 226Land Acquisition (Mines) Act, 1885 — Section 11Land Acquisition Act, 1894 — Section 12, 18, 3, 30
High Courts27 Jul 1976
W Priyokumar Singh and others Vs Wangkheimayum Ongbi Rani Devi and others
Gauhati High Court · AIR 1977 Guw 65
High Courts13 Jul 1976
Assam Co-operative Apex Marketing Society Ltd. Vs Addl. Commissioner of Income Tax
Gauhati High Court · (1977) 110 ITR 33
Income Tax Act, 1961 — Section 81
High Courts07 Jul 1976Dismissed
M. Gulap Singh and Others Vs The Union of India (UOI) and Others
Gauhati High Court · AIR 1977 Guw 41
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts02 Jul 1976
Manik Malakar Vs State of Assam
Gauhati High Court · (1976) CriLJ 1921
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 302
High Courts02 Jul 1976Allowed
Muralidhar Barua etc. Vs The State of Assam and Others
Gauhati High Court · AIR 1977 Guw 44
Constitution of India, 1950 — Article 226, 227
High Courts02 Jul 1976
Steelsworth Pvt. Limited Vs Commissioner of Taxes
Gauhati High Court · (1977) 39 STC 199
Assam Sales Tax Act, 1947 — Section 15(1)(b)(i)(c), 32(4)
High Courts29 Jun 1976
N. R. SIRKER Vs COMMISSIONER OF Income Tax, ASSAM.
Gauhati High Court · (1978) 111 ITR 281
Income Tax Act, 1961 — Section 256
High Courts29 Jun 1976
N.R. Sirker Vs Commissioner of Income Tax
Gauhati High Court · (1978) 111 ITR 281
Income Tax Act, 1961 — Section 256(1)
High Courts28 Jun 1976
Commissioner of Income Tax Vs Gajanand Shyamlal
Gauhati High Court · (1976) 06 GAU CK 0013
Income Tax Act, 1961 — Section 271(1)
High Courts25 Jun 1976
Commissioner of Income Tax Vs Golaprai Hoonlal and Co.
Gauhati High Court · (1977) 110 ITR 896
Income Tax Act, 1961 — Section 139(1), 139(2), 271(1)
High Courts23 Jun 1976
Kashiram Saraf, Saraf Motor Company Vs Commissioner of Income Tax, Etc.
Gauhati High Court · (1978) 115 ITR 716
Income Tax Act, 1961 — Section 139(1), 139(4), 256, 271(1)
High Courts23 Jun 1976
KASHIRAM SARAF, SARAF MOTOR COMPANY, GAUHATI Vs COMMISSIONER OF Income Tax, ASSAM, ETC. SHILLONG.
Gauhati High Court · (1978) 115 ITR 716
Income Tax Act, 1961 — Section 139(4), 256(1), 271(1)(a)
High Courts22 Jun 1976
Commissioner of Income Tax Vs Kamalpur (Assam) Tea Estate (P.) Ltd.
Gauhati High Court · (1977) 109 ITR 419
Income Tax Act, 1961 — Section 33, 34, 34(3)
High Courts22 Jun 1976
Commissioner of Income Tax, etc. Vs Assam Travels Shipping Service
Gauhati High Court · (1977) 110 ITR 359
Income Tax Act, 1961 — Section 271, 271(1), 271(2)
High Courts16 Jun 1976Allowed
Phongseh Misao Vs Collector of Land Acquisition and Others
Gauhati High Court · AIR 1977 Guw 47
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 3, 30, 4
High Courts15 Jun 1976Allowed
Samir Ranjan Barman and Another Vs District Magistrate and Collector and Others
Gauhati High Court · (2009) 1 GLT 465
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 80, 92Constitution of India, 1950 — Article 14, 15, 17, 18, 19Evidence Act, 1872 — Section 108
High Courts07 Jun 1976
Joy Chandra Borkotoki Vs State of Assam
Gauhati High Court · (1977) CriLJ 101
Criminal Procedure Code, 1973 (CrPC) — Section 397, 399, 401, 484