High Courts18 Jan 1977
Commissioner of Income Tax Vs New India Restaurant
Gauhati High Court · (1978) 111 ITR 197
Income Tax Act, 1961 — Section 184, 184(7)Income Tax Rules, 1962 — Rule 24
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,154 of 1,245
High Courts18 Jan 1977
Mazidar Rahman Vs The State of Assam
Gauhati High Court · (1977) CriLJ 1293
Penal Code, 1860 (IPC) — Section 102, 103, 147, 148, 149
High Courts18 Jan 1977
Commissioner of Income Tax Vs Abhoyjan Tea Estate (P.) Ltd.
Gauhati High Court · (1977) 110 ITR 251
Income Tax Act, 1961 — Section 37
High Courts17 Jan 1977
Sookerating Tea Co. (P.) Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1978) 111 ITR 457
Income Tax Rules, 1962 — Rule 8
High Courts17 Jan 1977
SOOKERATING TEA CO (P.) LTD. Vs COMMISSIONER OF INCOME TAX, ASSAM.
Gauhati High Court · (1978) 111 ITR 457
Income Tax Act, 1961 — Section 10, 256, 295
High Courts13 Jan 1977
COMMISSIONER OF Income Tax, ASSAM Vs M. L. MAHINDRA. COMMISSIONER OF Income Tax, ASSAM, AND OTHERS v. AMSOI TEA ESTATE.
Gauhati High Court · (1978) 112 ITR 323
Income Tax Act, 1961 — Section 10, 154, 16, 2, 256Partnership Act, 1932 — Section 13
High Courts13 Jan 1977
Commissioner of Income Tax and Others Vs M.L. Mahindra and Amsoi Tea Estate
Gauhati High Court · (1978) 112 ITR 323
Income Tax Act, 1961 — Section 2(1)Income Tax Rules, 1962 — Rule 8
High Courts12 Jan 1977
Pheros and Co. P. Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1980) 124 ITR 188
Income Tax Act, 1961 — Section 37, 40
High Courts06 Jan 1977Allowed
Benoy Mazumdar Vs The State of Assam and Others
Gauhati High Court · AIR 1977 Guw 54
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12, 4, 5A, 6
High Courts05 Jan 1977
Satyaranjan Paul Majumdar Vs Assam Board of Revenue, Gauhati and others
Gauhati High Court · AIR 1977 Guw 83
Assam Land and Revenue Regulation, 1886 — Section 151, 151, 67, 67, 72(3)Constitution of India, 1950 — Article 226, 226
High Courts03 Jan 1977
Smt. Sohani Devi Jain Vs Income Tax Officer, "A" Ward and Others
Gauhati High Court · (1977) 109 ITR 130
Constitution of India, 1950 — Article 226, 265Income Tax Act, 1922 — Section 22, 34, 35, 5, 64Income Tax Act, 1961 — Section 124, 124(5)
High Courts03 Jan 1977
COMMISSIONER OF Income Tax, ASSAM, AND OTHERS Vs AMAIO TEA SETATE.
Gauhati High Court · (1978) 112 ITR 234
Income Tax Act, 1961 — Section 10, 16, 40, 67Partnership Act, 1932 — Section 13
High Courts03 Jan 1977
Commissioner of Income Tax and Others Vs Amsoi Tea Estate
Gauhati High Court · AIR 1978 Guw 74
Income Tax Act, 1961 — Section 40, 67(1)Income Tax Rules, 1962 — Rule 8
High Courts22 Dec 1976
The State of Tripura Vs Seshimohan Malakar and Others
Gauhati High Court · (1977) CriLJ 1663
Forest Act, 1927 — Section 41, 42, 64Penal Code, 1860 (IPC) — Section 323, 353
High Courts15 Dec 1976
JATINDRA NATH SARMAH Vs Income Tax OFFICER, "A" WARD, DIBRUGARH, AND ANOTHER.
Gauhati High Court · (1978) 113 ITR 898
Income Tax Act, 1961 — Section 139, 142, 146, 147, 148
High Courts15 Dec 1976
Jatindra Nath Sarmah Vs Income Tax Officer, "A" Ward and Another
Gauhati High Court · (1978) 113 ITR 898
Income Tax Act, 1961 — Section 147, 148, 69
High Courts14 Dec 1976Dismissed
The Assam State Road Transport Corporation Vs Smt. Mahamaya Das and Others
Gauhati High Court · (1977) ACJ 404 : AIR 1977 Guw 55
Motor Vehicles Act, 1988 — Section 110A, 110D
High Courts10 Dec 1976
Tezpur Municipal Board Vs Mohanlal Tibriwal and Another
Gauhati High Court · (1977) CriLJ 1353
Criminal Procedure Code, 1973 (CrPC) — Section 417Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 10, 13, 14A, 16, 17
High Courts09 Dec 1976
HANUTRAM RAMPRASAD Vs COMMISSIONER OF Income Tax, ASSAM.
Gauhati High Court · (1978) 114 ITR 19
Income Tax Act, 1961 — Section 250, 251, 256, 271
High Courts09 Dec 1976
Commissioner of Income Tax Vs Ramniwas Karwa
Gauhati High Court · (1976) 12 GAU CK 0005
Income Tax Act, 1961 — Section 88