High Courts09 Mar 1978Dismissed
Chandra Kanta Deka and Others Vs Hem Chandra Deka and Others
Gauhati High Court · AIR 1978 Guw 55
Evidence Act, 1872 — Section 3
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,152 of 1,245
High Courts07 Mar 1978
COMMISSIONER OF Income Tax Vs SMT. CHHAGNI DEVI DHADA.
Gauhati High Court · (1978) 114 ITR 139
Income Tax Act, 1961 — Section 256, 271
High Courts03 Mar 1978
The Union of India Vs M/s. Dev and Company, Shillong
Gauhati High Court · AIR 1978 Guw 91
Arbitration Act, 1940 — Section 12, 20, 33, 4, 5
High Courts09 Feb 1978Dismissed
Choukhanybag Tea Company Pvt. Ltd. and Others Vs Prabhu Dayal Lohia and Others
Gauhati High Court · AIR 1978 Guw 37
Civil Procedure Code, 1908 (CPC) — Section 115, 151Land Acquisition Act, 1894 — Section 30
High Courts06 Feb 1978Allowed
Chittaranjan Banerjee and Another Vs Deputy Commissioner of Lakhimpur, Dibrugarh and Others
Gauhati High Court · AIR 1980 Guw 62
Assam Land and Revenue Regulation, 1886 — Regulation 146Contract Act, 1872 — Section 126, 128
High Courts13 Jan 1978Dismissed
Beni Madhab Nath and Others Vs Juyandra Nath Barman and Another
Gauhati High Court · AIR 1978 Guw 46
Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118Provincial Insolvency Act, 1920 — Section 75
High Courts06 Jan 1978Dismissed
Supply Co. India Vs Rafiulla Tea and Industries P. Ltd. and Another
Gauhati High Court · (1978) 48 CompCas 796
Companies Act, 1956 — Section 433, 434, 434(1), 439
High Courts04 Jan 1978
Arun Chandra Das Mazumdar Vs Wajid All and Another
Gauhati High Court · (1978) CriLJ 1184
Criminal Procedure Code, 1973 (CrPC) — Section 145, 435, 438
High Courts04 Jan 1978
Suresh Narayan Roy Vs State of Arunachal Pradesh
Gauhati High Court · (1978) CriLJ 1514
Penal Code, 1860 (IPC) — Section 320, 325, 353
High Courts18 Nov 1977
Shankarlall Goenka Vs Income Tax Officer, A-Ward and Others Mungi Debi Goenka Vs Income Tax Officer, B-Ward and Others
Gauhati High Court · (1979) 119 ITR 229
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 271
High Courts19 Aug 1977
Commissioner of Income Tax Vs S. Sardar Singh
Gauhati High Court · (1977) 08 GAU CK 0001
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts28 Jul 1977Dismissed
The State of Assam and others Vs Abdul Sattar
Gauhati High Court · AIR 1978 Guw 48
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 5, 6, 7Evidence Act, 1872 — Section 25
High Courts28 Jul 1977Allowed
Hazi Ali Newas and Another Vs Radheshyam Khatowal and Others
Gauhati High Court · (1978) ACJ 95
Assam Motor Accidents Claims Tribunals Rules, 1960 — Rule 20, 8Motor Vehicles Act, 1939 — Section 110A(3)
High Courts08 Jul 1977
Jain and Co. Vs Commissioner of Income Tax
Gauhati High Court · (1977) 07 GAU CK 0003
Income Tax Act, 1961 — Section 184, 184(1), 185Income Tax Rules, 1962 — Rule 22
High Courts04 Jul 1977
Commissioner of Income Tax Vs Shyam Sundar Tea Co. Pvt. Ltd.
Gauhati High Court · (1977) 07 GAU CK 0004
Income Tax Act, 1961 — Section 201, 221, 231, 232
High Courts30 Jun 1977
Sajjan Bagaria Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1978) 113 ITR 430
Income Tax Act, 1961 — Section 2, 256, 260, 45, 46
High Courts30 Jun 1977
Sajjan Bagaria Vs Commissioner of Income Tax
Gauhati High Court · (1978) 113 ITR 430
Income Tax Act, 1961 — Section 2(7), 48, 67, 80T
High Courts14 Jun 1977
Jit Bahadur Chetri Vs The State of Arunachal Pradesh
Gauhati High Court · (1977) CriLJ 1833
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 232, 239, 313Penal Code, 1860 (IPC) — Section 326
High Courts08 Jun 1977
Md. Giasuddin Ahmed Vs State of Assam
Gauhati High Court · (1977) CriLJ 1656
Penal Code, 1860 (IPC) — Section 302, 304Probation of Offenders Act, 1958 — Section 4, 6
High Courts10 May 1977
Nira Kanta Chutia Vs Bedoi Chutiani and another
Gauhati High Court · AIR 1977 Guw 70
Civil Procedure Code, 1908 — Order 17 Rule 1, Order 43 Rule 1(c), Order 9 Rule 8, Order 9 Rule 9, 141Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 43 Rule 1(c), Order 9 Rule 8, Order 9 Rule 9, 141