High Courts23 Mar 1979Allowed
The Superintendent of Police, Cachar and Others Vs Abdul Rashid
Gauhati High Court · AIR 1980 Guw 8
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 11
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,150 of 1,245
High Courts22 Mar 1979
Tilok Bahadur Rai Vs State of Arunachal Pradesh
Gauhati High Court · (1979) CriLJ 1404
Wild Life (Protection) Act, 1972 — Section 11, 2, 51, 9
High Courts12 Mar 1979
Dadhiram Sharma Vs Tikaram Bhandari
Gauhati High Court · (1979) 03 GAU CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 195, 196, 197Penal Code, 1860 (IPC) — Section 161, 165, 165A, 193, 500
High Courts07 Mar 1979
Md. Ataur Rahman etc. Vs Nityananda Das and Others etc.
Gauhati High Court · (1979) CriLJ 1498
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 224, 397
High Courts06 Mar 1979
Krishna Bahadur Chetri Vs State of Assam
Gauhati High Court · (1979) CriLJ 1258
Penal Code, 1860 (IPC) — Section 304A
High Courts06 Mar 1979
Akonti Bora and Another Vs The State of Assam
Gauhati High Court · (1980) CriLJ 138
Criminal Procedure Code, 1973 (CrPC) — Section 145, 34, 427Penal Code, 1860 (IPC) — Section 147, 148, 149, 188, 323
High Courts27 Feb 1979Dismissed
The Deputy Commissioner Vs Narayan Chandra Kumar and Others
Gauhati High Court · AIR 1979 Guw 50
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts19 Feb 1979Dismissed
Panmal Ranka Vs Oriental Fire and General Insurance Co. Ltd. and Another
Gauhati High Court · AIR 1979 Guw 70
Partnership Act, 1932 — Section 39, 4, 40Transfer of Property Act, 1882 — Section 135
High Courts16 Feb 1979
Baidya Nath Sah Vs State of Assam
Gauhati High Court · (1980) CriLJ 142
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 10, 16, 2, 7
High Courts13 Feb 1979
Commissioner of Wealth Tax Vs Smt. Lachmi Devi Chowkhani and Banwarilal Chowkhani
Gauhati High Court · (1979) 117 ITR 736
High Courts09 Feb 1979Dismissed
Kamal Chandra Dutta etc. Vs Ram Chandra Goala and Another
Gauhati High Court · AIR 1980 Guw 19
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts30 Jan 1979Dismissed
Barkatullah Vs Rabindranath Malakar and Others
Gauhati High Court · AIR 1980 Guw 35
Representation of the People Act, 1951 — Section 100, 81, 97
High Courts10 Jan 1979Dismissed
R.K. Angousana Singh and Others Vs Laisram Ningol Ningthemcha Ongbi Leinambi Devi and Others
Gauhati High Court · AIR 1979 Guw 52
High Courts09 Jan 1979Dismissed
Moirangthem Bidhu Singh Vs Ganesh Singh (Dead) and Others
Gauhati High Court · AIR 1979 Guw 51
Transfer of Property Act, 1882 — Section 106
High Courts07 Dec 1978Dismissed
Chandra Kanta Arandhara and Another Vs State of Assam and Others
Gauhati High Court · AIR 1979 Guw 60
Assam Excise Act, 1910 — Section 9
High Courts06 Oct 1978
Sonam Tshering Vs State of Sikkim
Gauhati High Court · (1979) CriLJ 1281
Constitution of India, 1950 — Article 31B, 367General Clauses Act, 1897 — Section 3Passports (Entry into India) Act, 1920 — Section 3
High Courts25 Sept 1978Allowed
The Collector Vs Md. Abdul Ali Fakir
Gauhati High Court · AIR 1979 Guw 54
Land Acquisition Act, 1894 — Section 23, 54
High Courts20 Sept 1978Allowed
Nepal Chandra Saha Vs Rebati Mohan Saha and Others
Gauhati High Court · AIR 1978 Guw 1
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts19 Sept 1978Allowed
Kali Charan Raj Bongshi Vs Roheswaripriya Raj Bongshi
Gauhati High Court · AIR 1978 Guw 7
High Courts18 Sept 1978Allowed
The Commissioner of Taxes Vs Golak Nath Kakati and Another
Gauhati High Court · AIR 1978 Guw 10
Civil Procedure Code, 1908 (CPC) — Section 80Specific Relief Act, 1963 — Section 35