High Courts20 Jun 1979
State of Assam Vs Haladhar Bepari and Others
Gauhati High Court · (1980) CriLJ 737
Criminal Procedure Code, 1973 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 147, 149, 302, 325, 326
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,149 of 1,245
High Courts14 Jun 1979
Ranjit Chakravarty Vs State of Assam and Others
Gauhati High Court · AIR 1981 Guw 1
Assam Administrative Tribunal Act, 1977 — Section 11, 4(1), 9(3)
High Courts06 Jun 1979
Dev Dutt Vs State of Manipur and Another
Gauhati High Court · (1979) CriLJ 1402
Penal Code, 1860 (IPC) — Section 124A, 153A
High Courts01 Jun 1979Dismissed
Nuratmal Jain Vs Smt. Tarinibala Bora and Others
Gauhati High Court · AIR 1980 Guw 30
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13Transfer of Property Act, 1882 — Section 109
High Courts01 Jun 1979
J.L. Roy Vs Amrit Lal Dey and Another
Gauhati High Court · (1979) CriLJ 1188
Criminal Procedure Code, 1973 (CrPC) — Section 293, 342Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 17, 2
High Courts25 May 1979Dismissed
R. Maipileng and Others Vs L. Lalmani Sharma
Gauhati High Court · AIR 1980 Guw 12
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91Easements Act, 1882 — Section 52
High Courts22 May 1979
Commissioner of Income Tax Vs Parsumram Ghanashyamdas and Brothers
Gauhati High Court · (1979) 119 ITR 712
Income Tax Act, 1961 — Section 256(2), 26
High Courts21 May 1979Dismissed
Jagneswar Nath Vs Jatra Mohan Sarkar
Gauhati High Court · AIR 1980 Guw 23
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 1 Rule 3, Order 8 Rule 2, 100
High Courts14 May 1979Dismissed
Kamdev Nath Choudhury Vs Devendra Kumar Nath
Gauhati High Court · AIR 1979 Guw 65
Specific Relief Act, 1963 — Section 16
High Courts09 May 1979Dismissed
Lourembam Heramot Singh Vs Laisram Angahal Singh and others
Gauhati High Court · AIR 1979 Guw 68
Evidence Act, 1872 — Section 67
High Courts08 May 1979
Commissioner of Income Tax Vs Hanumanbux Inderchand
Gauhati High Court · (1981) 5 TAXMAN 85
Income Tax Act, 1961 — Section 256(1), 256(2), 260(1), 271(1)(c), 274(2)
High Courts08 May 1979Dismissed
Golok Chandra Barua Vs Dev Kanta Barua
Gauhati High Court · AIR 1980 Guw 31
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15Constitution of India, 1950 — Article 145, 145(1)General Clauses Act, 1897 — Section 3(17)
High Courts04 May 1979
Benoy Krishna Mukherjee Vs State of Manipur and Another
Gauhati High Court · (1980) CriLJ 273
Prevention of Food Adulteration Act, 1954 — Section 16, 17, 2, 7
High Courts26 Apr 1979Dismissed
Samurailatpam Jugeswar Sharma Vs Krishna Kumar Sharma
Gauhati High Court · AIR 1980 Guw 11
Stamp Act, 1899 — Section 36
High Courts12 Apr 1979
Kadir Ali Dewan and Others Vs Wahab Ali and Others
Gauhati High Court · (1980) CriLJ 507
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111
High Courts04 Apr 1979
Ananda Tangla Vs State
Gauhati High Court · (1979) CriLJ 1170
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 157
High Courts03 Apr 1979Dismissed
Manaharmayum Tolen Sharma and Another Vs Sakhi Gopal Devta
Gauhati High Court · AIR 1980 Guw 16
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 Apr 1979Allowed
Surendra Kumar Sarkar Vs Smt. Chapala Sundari Bhowmik and Others
Gauhati High Court · AIR 1980 Guw 6
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 8
High Courts30 Mar 1979
U Saul Dkhar Vs State of Meghalaya
Gauhati High Court · (1979) CriLJ 1418
Criminal Procedure Code, 1973 (CrPC) — Section 226, 227, 228, 229, 230Penal Code, 1860 (IPC) — Section 271, 302, 309, 435, 439
High Courts27 Mar 1979Allowed
Sudhir Namasudra and Others Vs Purnendu Kumar Das
Gauhati High Court · AIR 1980 Guw 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1