High Courts09 Dec 1976
Hanutram Ramprasad Vs Commissioner of Income Tax
Gauhati High Court · (1978) 114 ITR 19
Income Tax Act, 1961 — Section 250, 250(4)Income Tax Rules, 1962 — Rule 46A
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,155 of 1,245
High Courts08 Dec 1976Dismissed
The Assistant Commissioner of Taxes and Another Vs Ranglal Rameswar Saraugi
Gauhati High Court · (1978) 41 STC 408
Constitution of India, 1950 — Article 226, 227
High Courts22 Nov 1976
Shyam Sundar Tea Co. (Pvt.) Ltd. Vs Agricultural Income Tax Officer and Others
Gauhati High Court · (1978) 114 ITR 424
Assam Agricultural Income Tax Act, 1939 — Section 36
High Courts22 Nov 1976
SHYAM SUNDAR TEA CO. (PVT.) LTD. Vs AGRICULTURAL Income Tax OFFICER, SHILLONG, AND OTHERS.
Gauhati High Court · (1978) 114 ITR 424
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 154, 31
High Courts12 Nov 1976
Socklatings Tea Co.(P.) Ltd Vs Collector of Sibsagar
Gauhati High Court · AIR 1977 Guw 61
Land Acquisition Act, 1894 — Section 23(1), 23(1), 28, 28
High Courts10 Nov 1976
Muhib Ali Vs Basan Ali and Others
Gauhati High Court · (1977) CriLJ 914
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 323, 325, 326, 379
High Courts05 Nov 1976
P. K. SYAM Vs STATE OF ASSAM AND OTHERS.
Gauhati High Court · (1978) 112 ITR 447
Constitution of India, 1950 — Article 226
High Courts05 Nov 1976
Commissioner of Income Tax Vs Madhab Ram Bora
Gauhati High Court · (1977) 110 ITR 532
Income Tax Act, 1961 — Section 271(1)
High Courts05 Nov 1976
P.K. Syam Vs State of Assam and Others
Gauhati High Court · (1978) 112 ITR 447
Assam Agricultural Income Tax Act, 1939 — Section 2, 20(4), 21, 8Assam Agricultural Income Tax Rules, 1939 — Rule 5Constitution of India, 1950 — Article 366
High Courts04 Nov 1976Dismissed
Paresh Chandra Kar and Others Vs The Bakijai Officer and Others
Gauhati High Court · (1978) 41 STC 247
Constitution of India, 1950 — Article 226, 227Partnership Act, 1932 — Section 32
High Courts03 Nov 1976Dismissed
Mrs. Hira Devi Vs Smt. Bhaba Kanti Das and Others etc. etc.
Gauhati High Court · AIR 1977 Guw 31
Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1988 — Section 110, 95, 96
High Courts17 Sept 1976Allowed
Bharat Brick Works Vs The Assam Board of Revenue and Others
Gauhati High Court · (1978) 42 STC 84
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 246, 251, 253, 254
High Courts17 Sept 1976
Manindra Narayan Sen Gupta and Another Vs The State of Assam
Gauhati High Court · (1977) CriLJ 1102
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7
High Courts17 Sept 1976Dismissed
The State of Assam and Others Vs Garodia Brothers and Another
Gauhati High Court · (1978) 41 STC 402
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 256
High Courts17 Sept 1976
Padma Ram Bharali Vs Commissioner of Income Tax
Gauhati High Court · (1977) 110 ITR 54
Income Tax Act, 1961 — Section 139(5), 271(1)
High Courts17 Sept 1976
Assam Forest Products (P.) Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1977) 110 ITR 558
Income Tax Act, 1961 — Section 142(3), 147
High Courts16 Sept 1976
The State of Assam Vs Podoram Rajkhowa
Gauhati High Court · (1977) CriLJ 917
Penal Code, 1860 (IPC) — Section 392
High Courts15 Sept 1976
Madan Chandra Dutta Vs The State of Assam
Gauhati High Court · (1977) CriLJ 506
Penal Code, 1860 (IPC) — Section 100, 302, 304, 96
High Courts15 Sept 1976
Rajat Ali Vs The State of Assam
Gauhati High Court · (1977) CriLJ 508
Penal Code, 1860 (IPC) — Section 114, 302, 34, 447
High Courts18 Aug 1976
ASSAM CO-OPERATIVE APEX BANK LTD. Vs COMMISSIONER OF Income Tax, ASSAM.
Gauhati High Court · (1978) 112 ITR 257
Banking Regulation Act, 1949 — Section 24Income Tax Act, 1961 — Section 143, 18, 2, 245, 251Trusts Act, 1882 — Section 20, 80P