High Courts29 Apr 1975Allowed
U. Doley Singh Vs The Chief Executive Member, District Council, Shillong and others
Gauhati High Court · AIR 1976 Guw 76
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,161 of 1,245
High Courts18 Apr 1975Dismissed
Amal Krishna Sarkar Vs Bejoy Gopal Sarkar and others
Gauhati High Court · AIR 1976 Guw 82
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Apr 1975Dismissed
The Heirs of Narayan Chandra Das and Shrimati Nabin Bala Das and others Vs Beni Madhab Das and others
Gauhati High Court · AIR 1975 Guw 70
Constitution of India, 1950 — Article 166, 166(1)
High Courts03 Apr 1975Allowed
The Kacharigaon Tea Co. Ltd. Vs The Collector of Darrang
Gauhati High Court · AIR 1975 Guw 78
Evidence Act, 1872 — Section 11, 13, 18, 40, 43Land Acquisition Act, 1894 — Section 18, 23(2), 28, 34, 4
High Courts31 Mar 1975Dismissed
Budhai Nepal Chandra Lalit Mohan Saha Firm and another Vs Sudhangshu Ranjan Dev and others
Gauhati High Court · AIR 1976 Guw 7
Limitation Act, 1963 — Section 6
High Courts21 Mar 1975Dismissed
Rashik Ch. Deb Barma Vs The Government of Tripura and another
Gauhati High Court · AIR 1976 Guw 87
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 13
High Courts12 Mar 1975
Commissioner of Income Tax Vs Bordubi Rice, Flour and Oil Mills
Gauhati High Court · (1976) 105 ITR 739
Income Tax Act, 1961 — Section 32
High Courts07 Mar 1975
Addl. Commissioner of Income Tax, Assam Vs Dasu Ram Mirzamal
Gauhati High Court · (1978) 112 ITR 713
Income Tax Act, 1961 — Section 256, 271
High Courts04 Mar 1975
Shankarlal Sarma (Bhatra) Vs State of Assam and Another
Gauhati High Court · (1975) CriLJ 1077
Penal Code, 1860 (IPC) — Section 339, 341
High Courts14 Feb 1975
Langpoklakpam Damu Singh Vs Irengbam Achouba Singh and Others
Gauhati High Court · (1975) 02 GAU CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145
High Courts09 Jan 1975Allowed
Thokchom Kulabidhu Singh Vs The State of Manipur and others
Gauhati High Court · AIR 1976 Guw 43
Fisheries Act, 1897 — Section 6
High Courts09 Jan 1975Dismissed
Kanthi Ram Bora Vs Dom Bora (Deceased) (Defendant) and his heirs and legal representatives. Mt. Dhupali Bora and others
Gauhati High Court · AIR 1975 Guw 50
Evidence Act, 1872 — Section 67Succession Act, 1925 — Section 384
High Courts30 Sept 1974
Smt. Nirmala Sundari Dutta Choudhary and another Vs Kumode Bandhu Deb
Gauhati High Court · AIR 1976 Guw 58
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 23
High Courts06 Aug 1974Allowed
Ka Pre Jaid Maram Vs Ka Pren Jaid Nongphod
Gauhati High Court · AIR 1975 Guw 29
High Courts22 Jul 1974
In re Sumitra Sherpani and Others
Gauhati High Court · (1975) CriLJ 169
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 201, 302, 318, 34
High Courts17 Jul 1974Dismissed
Thokchom Ibopishak Singh Vs Salam Chandra Singh and another
Gauhati High Court · AIR 1975 Guw 1
Transfer of Property Act, 1882 — Section 52, 54
High Courts09 Jul 1974
Commissioner of Income Tax Vs Smt. Ratna Kanti Bhuyan
Gauhati High Court · (1976) 103 ITR 397
Income Tax Act, 1961 — Section 271(1)
High Courts25 Jun 1974
Samir Das and Another Vs The District Magistrate and Others
Gauhati High Court · (1975) CriLJ 315
Constitution of India, 1950 — Article 22, 226
High Courts21 Jun 1974Allowed
Guljan Bibi Vs Nazir-ud-din Mia
Gauhati High Court · AIR 1975 Guw 30
Contract Act, 1872 — Section 16, 17Evidence Act, 1872 — Section 111Specific Relief Act, 1963 — Section 34
High Courts20 Jun 1974Allowed
Angomjambam Tomba Singh and another Vs R.K. Maipaksana Singh and others
Gauhati High Court · AIR 1975 Guw 12