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Gauhati High Court judgments

24,891 judgments · page 1,162 of 1,245

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High Courts19 Jun 1974Dismissed

Shyam Sundar Agarwal and Co. Vs The State of Assam and others

Gauhati High Court · AIR 1974 Guw 54

Civil Procedure Code, 1908 (CPC) — Section 105(2), 115, 151
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High Courts19 Jun 1974

K.C. Trunk and Bucket Factory Vs Commissioner of Income Tax and Others

Gauhati High Court · (1975) 99 ITR 67

Income Tax Act, 1961 — Section 271(1)
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High Courts19 Jun 1974

S. Tunabi Sharma Sharma and Others Vs H. Amuba Singh and Others

Gauhati High Court · (1975) CriLJ 172

Criminal Procedure Code, 1973 (CrPC) — Section 145
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High Courts14 Jun 1974Allowed

Chandra Kanta Kalita and others Vs Gokul Kalita and others

Gauhati High Court · AIR 1975 Guw 13

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High Courts14 Jun 1974Allowed

Sudhir Chandra Guha and another Vs Jogesh Chandra Das and others

Gauhati High Court · AIR 1975 Guw 54

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 3
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High Courts07 Jun 1974Allowed

Union of India and others Vs R.C. Malpani and another

Gauhati High Court · AIR 1974 Guw 56

Arbitration Act, 1940 — Section 2, 20, 41, 5
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High Courts05 Jun 1974

Biswa Goswami Vs The District Magistrate and Others

Gauhati High Court · (1975) CriLJ 318

Constitution of India, 1950 — Article 22, 226
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High Courts20 May 1974Allowed

Chandra Kumar Roy and another Vs Smt. Rajeswari Devi and others

Gauhati High Court · AIR 1976 Guw 71

Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 41
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High Courts20 May 1974

Abdul Latif Vs Amanat Ali Choudhary

Gauhati High Court · (1974) CriLJ 1092

Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 114, 115, 117
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High Courts20 May 1974Allowed

Sasa Musa Sugar Works Pvt. Ltd. Vs Chunilal Chororia

Gauhati High Court · AIR 1975 Guw 34

Civil Procedure Code, 1908 (CPC) — Section 20, 21Sales of Goods Act, 1930 — Section 39
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High Courts08 May 1974Allowed

M/s. Kanahaiya Lal Oswal and others Vs Government of India and another

Gauhati High Court · AIR 1975 Guw 37

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 4, 79, 79(a), 80General Clauses Act, 1897 — Section 3(23), 3(58), 3(8)Government of Union Territories Act, 1963 — Section 55
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High Courts02 May 1974

Lomdhar Tanti Vs Manager, Murmuria Tea Estate and Another

Gauhati High Court · (1975) 2 LLJ 157

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
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High Courts24 Apr 1974Allowed

Fulpati Devi Vs Union of India (UOI)

Gauhati High Court · (1974) ACJ 497

Motor Vehicles Act, 1939 — Section 110B, 110D
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High Courts23 Apr 1974Dismissed

Makhan Lal Lodh Vs Union of India

Gauhati High Court · AIR 1976 Guw 65

Arbitration Act, 1940 — Section 14, 2(a), 2(e)
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High Courts22 Apr 1974Allowed

The Union of India (UOI) Vs The Jorhat Consumer Goods Wholesale Co-operative Ltd.

Gauhati High Court · AIR 1974 Guw 60

Railways Act, 1890 — Section 77, 78B
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High Courts09 Apr 1974Dismissed

Gurumayum Sanahanbi Devi and others Vs Gurumavum Ongbi Ibempishak Devi and others

Gauhati High Court · AIR 1975 Guw 56

Transfer of Property Act, 1882 — Section 1, 41
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High Courts08 Apr 1974Allowed

Jaineswar Bora and others Vs Returning Officer. Panchavati Rai Elections, Nowgong and others

Gauhati High Court · AIR 1975 Guw 61

Representation of the People Act, 1951 — Section 7, 7(d)
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High Courts03 Apr 1974Dismissed

Surjit Singh and others Vs Ram Ratan Sharma

Gauhati High Court · AIR 1975 Guw 14

Negotiable Instruments Act, 1881 (NI) — Section 118, 4
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High Courts22 Mar 1974Dismissed

M/s. Pasori Associated Construction Co. Vs Union of India and Another

Gauhati High Court · AIR 1975 Guw 17

Arbitration Act, 1940 — Section 14, 14(2)Civil Procedure Code, 1908 (CPC) — Order 3 Rule 5, 115Constitution of India, 1950 — Article 158, 227
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High Courts22 Mar 1974

Samurou Gur, Khansary Producers and Sugarcane Growers Co-op. Society Ltd. and Others Vs Santhem Ibomcha Singh and Others

Gauhati High Court · (1974) CriLJ 1096

Criminal Procedure Code, 1973 (CrPC) — Section 145
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