High Courts18 Mar 1974Dismissed
Mahangu Prasad Sah and another Vs Prayag Sah and others
Gauhati High Court · AIR 1975 Guw 40
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 10
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,163 of 1,245
High Courts01 Mar 1974
BHADARMAL HAZARIMAL Vs Income Tax OFFICER, "A" WARD, JORHAT.
Gauhati High Court · (1975) 100 ITR 159
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 147, 148, 149, 150
High Courts01 Mar 1974
Bhadarmal Hazarimal Vs Income Tax Officer, "A" Ward
Gauhati High Court · (1975) 100 ITR 160
Income Tax Act, 1961 — Section 147, 148
High Courts21 Feb 1974Dismissed
The Phoenix Assurance Co. Ltd. Vs Kalpana Rajput and Another
Gauhati High Court · AIR 1975 Guw 20
Central Motor Vehicles Rules, 1989 — Rule 20Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 11, Order 16 Rule 12, Order 16 Rule 13, Order 16 Rule 14Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 14(2), 20
High Courts21 Feb 1974Dismissed
The Phoenix Assurance Co. Ltd. Vs Kalpana Rajput and another
Gauhati High Court · AIR 1975 Guw 20
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 20Constitution of India, 1950 — Article 136, 227Land Acquisition Act, 1894 — Section 54
High Courts19 Feb 1974Allowed
Haniabam Bapumacha Sharma and another Vs Haniabam Gokulchandra Sharma and others
Gauhati High Court · AIR 1975 Guw 47
Limitation Act, 1963 — Section 27
High Courts19 Feb 1974Dismissed
Moirangthem Palla Singh and another Vs Aribam Gulamjat Sarma and others
Gauhati High Court · AIR 1975 Guw 26
High Courts13 Feb 1974
R.K. Dalmia and Others Vs The State Government and Another
Gauhati High Court · (1975) CriLJ 1332
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 173Penal Code, 1860 (IPC) — Section 109, 114, 120B, 204, 211
High Courts08 Feb 1974Allowed
Khwairakpam Ibomcha Singh and others Vs Md. Abdul Bari and others
Gauhati High Court · AIR 1975 Guw 42
Constitution of India, 1950 — Article 226, 227Manipur Land Revenue and Land Reforms Act, 1960 — Section 95
High Courts07 Feb 1974
Lonimohon Das Vs The Union Territory of Manipur
Gauhati High Court · (1974) 02 GAU CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 164, 364Penal Code, 1860 (IPC) — Section 302, 84
High Courts30 Jan 1974Dismissed
Smt. Sumati Bala Majumder and others Vs Narendra Kumar Das
Gauhati High Court · AIR 1975 Guw 43
Evidence Act, 1872 — Section 91, 92
High Courts25 Jan 1974Dismissed
Surendranath Talukdar and others Vs Lohit Chandra Talukdar
Gauhati High Court · AIR 1975 Guw 58
Contract Act, 1872 — Section 55, 64, 74
High Courts07 Jan 1974Allowed
Omprakash Agarwalla Vs The Life Insurance Corporation of India and others
Gauhati High Court · AIR 1974 Guw 40
Insurance Act, 1938 — Section 50
High Courts03 Jan 1974
Balu Mia and Others Vs Matiur Rahman Choudhury and Others
Gauhati High Court · (1974) CriLJ 1005
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts03 Jan 1974Allowed
Ka Krepe Sohlang and others Vs Ka Kmensi Nonghlaw and another
Gauhati High Court · AIR 1975 Guw 46
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Jan 1974Dismissed
Dimbeshwar Barooah Vs Rashik Chandra Hazarika and another
Gauhati High Court · AIR 1974 Guw 62
Stamp Act, 1899 — Section 33, 35
High Courts02 Jan 1974
Kanthi Ram Das Vs Uttam Sarma and Another
Gauhati High Court · (1974) CriLJ 876
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts30 Nov 1973
Union of India (UOI) and Another Vs Silchar Electric Supply Co. Ltd.
Gauhati High Court · (1977) 1 ELT 157
Central Excise Rules, 1944 — Rule 11, 192, 194, 194(3), 9Central Excises and Salt Act, 1944 — Section 3Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Nov 1973
Ngunhulha Vs Union Territory of Mizoram and Others
Gauhati High Court · (1974) 2 LLJ 286
Constitution of India, 1950 — Article 226, 311, 32Penal Code, 1860 (IPC) — Section 121
High Courts12 Nov 1973
Commissioner of Income Tax Vs Chhaganlal Shankarlal
Gauhati High Court · (1975) 100 ITR 464
Income Tax Act, 1961 — Section 271(1)