High Courts25 Sept 1973
Assam Co-operative Apex Bank Ltd. Vs Commissioner of Income Tax and Another
Gauhati High Court · (1978) 112 ITR 87
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 264, 80P(2), 81
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,164 of 1,245
High Courts25 Sept 1973
ASSAM CO-OPERATIVE APEX BANK LTD. Vs COMMISSIONER OF Income Tax, ASSAM, AND ANOTHER.
Gauhati High Court · (1978) 112 ITR 87
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 14, 18, 22, 264, 44Trusts Act, 1882 — Section 20
High Courts11 Sept 1973Allowed
Srikrishna Stores and Another Vs Superintendent of Taxes and Others
Gauhati High Court · (1974) 34 STC 216
Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 1973Dismissed
Oriental Fire and General Insurance Co. Ltd. Vs Nani Choudhury and Others
Gauhati High Court · (1973) 09 GAU CK 0004
Arbitration Act, 1940 — Section 12, 36, 37, 46, 6(1)Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, 100, 104, 109, 110Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts23 Aug 1973Dismissed
Takhellambam Ongbi Yumnam Ningol Ibetombi Vs Mutum Rohini Singh and others
Gauhati High Court · AIR 1974 Guw 65
Registration Act, 1908 — Section 32
High Courts23 Aug 1973
R.B. Mills Private Ltd. and Another Vs The Secretary to the Govt. of Assam, Health Department and Others
Gauhati High Court · (1974) CriLJ 575
Constitution of India, 1950 — Article 19, 226, 25, 26Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts22 Aug 1973Allowed
R. Ramson and another Vs P. Luisom and others
Gauhati High Court · AIR 1974 Guw 66
Specific Relief Act, 1963 — Section 5, 6, 6(4), 8, 9
High Courts20 Aug 1973
Narayanmal Maheshri Vs Lalit Giri and Others
Gauhati High Court · (1974) CriLJ 713
Civil Procedure Code, 1908 (CPC) — Section 146Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 146, 439
High Courts10 Aug 1973Allowed
Lalit Mohan Nath Vs On the death of Mohan Nath, his heirs Jnanendra Nath and others
Gauhati High Court · AIR 1974 Guw 68
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Aug 1973
Kasimuddin Sarkar and Others Vs The State of Assam
Gauhati High Court · (1974) CriLJ 105
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 320
High Courts20 Jul 1973Dismissed
State of Assam Vs Gopal Krishna Mehra
Gauhati High Court · AIR 1974 Guw 10
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Jul 1973
Swarnalata Dutta Barua and Another Vs National Transport India Pvt. Ltd. and Another
Gauhati High Court · AIR 1974 Guw 31
General Insurance Business (Nationalisation) Act, 1972 — Section 6(3)Motor Vehicles Act, 1939 — Section 110F, 95(2)
High Courts18 Jul 1973
Attaur Rahman Vs The State of Assam
Gauhati High Court · (1974) CriLJ 191
Criminal Procedure Code, 1898 (CrPC) — Section 342, 439Penal Code, 1860 (IPC) — Section 457Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts12 Jul 1973Dismissed
Smt. Khetekeswari Debya Vs Atul Chandra Barua and others
Gauhati High Court · AIR 1974 Guw 16
Civil Procedure Code, 1908 (CPC) — Section 35(A)
High Courts12 Jul 1973Allowed
Nirode Ranjan Dey Vs Union of India (UOI) and others
Gauhati High Court · AIR 1974 Guw 14
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 38, Order 21 Rule 54, Order 21 Rule 58, Order 21 Rule 66, Order 21 Rule 89
High Courts02 Jul 1973
J.L. Roy Vs Nepal Chandra Saha
Gauhati High Court · (1974) CriLJ 576
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 21Prevention of Food Adulteration Act, 1954 — Section 10, 11, 16, 20, 6
High Courts29 Jun 1973
Satyeswar Daolagunu and others Vs The Secretary to the Govt. of Assam and others
Gauhati High Court · AIR 1974 Guw 20
Constitution of India, 1950 — Article 124, 154, 162, 163(1), 166(3)
High Courts25 Jun 1973Allowed
Orin Moyong Vs Secretary to Government of Assam and others
Gauhati High Court · AIR 1974 Guw 27
Constitution of India, 1950 — Article 226Northern India Ferries Act, 1878 — Section 12, 8
High Courts25 Jun 1973Dismissed
Chiranjitlal Anand Vs The State of Assam and Another
Gauhati High Court · (1975) 35 STC 442
Constitution of India, 1950 — Article 226
High Courts20 Jun 1973
Tarulata Syam and Others Vs Agricultural Income Tax Officer and Others
Gauhati High Court · (1975) 99 ITR 532
Assam Agricultural Income Tax Act, 1939 — Section 36, 36(1)