High Courts23 Feb 1973
Dr. Curzon G. Momin Vs I.S. Phukan, 2nd Additional Income Tax Officer and Others
Gauhati High Court · (1973) 92 ITR 425
Constitution of India, 1950 — Article 14, 366Income Tax Act, 1961 — Section 10, 10(26)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,166 of 1,245
High Courts22 Feb 1973Dismissed
The State of Assam Vs Urmila Datta and Others
Gauhati High Court · (1973) 02 GAU CK 0001
Civil Procedure Code, 1908 (CPC) — Section 4, 80Motor Vehicles Act, 1939 — Section 110(1), 110A, 110B, 110C, 110D
High Courts16 Feb 1973
Ganesh Das Sreeram Vs Income Tax Officer, "A" Ward and Others
Gauhati High Court · (1974) 93 ITR 19
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4)
High Courts12 Feb 1973
Projengton Momin Vs Elwin Sangma and another
Gauhati High Court · AIR 1973 Guw 145
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 7 Rule 18Evidence Act, 1872 — Section 3Representation of the People Act, 1951 — Section 100, 101, 123, 123(4), 127(2)(a)
High Courts09 Feb 1973
Dhalamani Singh Vs Jerman Singh and Others
Gauhati High Court · (1973) CriLJ 1373
Penal Code, 1860 (IPC) — Section 323, 447
High Courts06 Feb 1973Allowed
Union of India Vs Smt. Jyotikana Bhowmick and others
Gauhati High Court · AIR 1973 Guw 127
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts06 Feb 1973Dismissed
Chitradhar Gogoi and others Vs Lalit Chandra Gogoi and others
Gauhati High Court · AIR 1974 Guw 2
Civil Procedure Code, 1908 (CPC) — Section 151, 153
High Courts02 Feb 1973Dismissed
Smt. Suruji Upadhya Vs Gostha Behari Das
Gauhati High Court · AIR 1974 Guw 5
Civil Procedure Code, 1908 (CPC) — Section 11, 9Transfer of Property Act, 1882 — Section 105
High Courts31 Jan 1973Allowed
M/s Barduar Tea and Timber Co. Vs The Sub-Divisional Officer, Gauhati and others
Gauhati High Court · AIR 1973 Guw 131
Constitution of India, 1950 — Article 226
High Courts31 Jan 1973Allowed
Mustt. Begum Mamtaz and another Vs Assam Board of Revenue and others
Gauhati High Court · AIR 1973 Guw 130
Constitution of India, 1950 — Article 226
High Courts30 Jan 1973Dismissed
Bohori Reserve Gaon Min Samabay Samity Ltd Vs Assam Board of Revenue, Gauhati and others.
Gauhati High Court · AIR 1973 Guw 89
Constitution of India, 1950 — Article 226
High Courts25 Jan 1973
Rangalang G.S. and Another Vs Debardao Langthasa and Others
Gauhati High Court · (1973) CriLJ 972
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
High Courts22 Jan 1973Dismissed
Mst. Jurmati Bewa and others Vs Anwar Rasul and others
Gauhati High Court · AIR 1973 Guw 90
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 116
High Courts19 Jan 1973Dismissed
The Premier Insurance Co. Ltd Vs The Member, Motor Accident Claims Tribunal, Jorhat and others
Gauhati High Court · AIR 1973 Guw 97
Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1988 — Section 105, 95, 96, 96(2), 96(2)(b)
High Courts19 Jan 1973Dismissed
Sitesh Chandra Choudhury Vs Poziruddin Ahmed and others
Gauhati High Court · AIR 1973 Guw 96
High Courts19 Jan 1973Dismissed
The Premier Insurance Co. Ltd. Vs The Member, Motor Accident Claims Tribunal and Ohters
Gauhati High Court · AIR 1973 Guw 97
Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1988 — Section 105, 110D, 95, 95(1), 96
High Courts12 Jan 1973Allowed
Syed Sadnur Ali Vs Syeda Chandbanu Begum
Gauhati High Court · AIR 1973 Guw 103
Guardians and Wards Act, 1890 — Section 17, 27, 29, 47
High Courts12 Jan 1973Allowed
The Union of India and others Vs Bimal Kumar Kar
Gauhati High Court · AIR 1973 Guw 100
Arbitration Act, 1940 — Section 2, 2(a), 20, 37, 37(1)Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 2(b), 3(a)(i)
High Courts12 Jan 1973Dismissed
Mt. Jabeda Khatun Vs Moksed Ali and others
Gauhati High Court · AIR 1973 Guw 105
Evidence Act, 1872 — Section 91
High Courts12 Jan 1973
Assam Financial Corporation Vs Commissioner of Wealth-tax and Others
Gauhati High Court · (1974) 94 ITR 404
Wealth Tax Act, 1957 — Section 14, 15, 2, 3, 4