High Courts09 Sept 2026Disposed of
Shri Vanlalruata Sailo Vs The State of Mizoram and Ors.
Gauhati High Court · 2026:GAU-MZ:485-DB
Mizoram Transparency and Public Procurement Act, 2008Mizoram Public Procurement Rules, 2020
COURT ARCHIVE
Gauhati High Court judgments, 2026
468 judgments · page 5 of 24
High Courts09 Sept 2026Allowed
Sri Nitesh Sony & Ors. Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 09 GAU CK 1101
BNSS, 2023-Section 528Indian Penal Code-Section 506, 34, 120-B, 493, 354-B, 507, 294, 503Code of Criminal Procedure, 1973-Section 156(3), 164, 482, Chapter XV, 156(1), 155(2)
High Courts09 Sept 2026Dismissed
Struck Off & Anr. Vs On The Death Of Mozuammel Haque His Legal Heirs & Ors.
Gauhati High Court · (2026) 09 GAU CK 1099
Code of Civil Procedure, 1908-Section 100, Order II, Rule 2Code of Criminal Procedure, 1973-Section 107, 145Specific Relief Act, 1963-Section 34, proviso to Section 34
High Courts09 Sept 2026Dismissed
Asmina Begum Vs The State Of Assam
Gauhati High Court · (2026) 09 GAU CK 1100
BNSS, 2023-Section 483, 46(5), 43(5), 36, 47/48, 46NDPS Act-Sections 21(c)/ 25/ 27A/ 29(1), 42(1)(d), 37Cr.P.C.-Section 46(4), 439, 50 and 50A, 50, 50A
High Courts08 Sept 2026Disposed Of
Oriental Insurance Company Limited Vs Smti Dipali Kalita & Ors.
Gauhati High Court · (2026) 09 GAU CK 1103
Motor Vehicles Act, 1988
High Courts08 Sept 2026Disposed Of
Sunayana Aidew Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 09 GAU CK 1102
Commissions of Inquiry Act, 1952-Section 3, 8-B and 8-C, 8-B, 8-CConstitution of India-Article 21
High Courts07 Sept 2026Dismissed
Miss Lek Megu Vs The Union Of India And 3 Ors
Gauhati High Court · 2026:GAU-AP:891-DB
High Courts07 Sept 2026Allowed
Smt. Abigail Achiku Zeliang (Nee Yepthomi) Vs Shri Hailungning Zeliang
Gauhati High Court · 2026:GAU-NL:459
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438(2), 442, 528Protection of Women from Domestic Violence Act, 2005-Section 25(2), 29Code of Civil Procedure, 1908-Section 114
High Courts07 Sept 2026Disposed of
Kokliba M Sangtam Vs State of Nagaland
Gauhati High Court · 2026:GAU-NL:461
Constitution of India-Article 226
High Courts07 Sept 2026Dismissed
Rati Ram Boro Vs Sunil Boro & Ors.
Gauhati High Court · (2026) 09 GAU CK 1112
Constitution of India-Article 227Code of Civil Procedure, 1908-Order 6 Rule 17, VI Rule 17, 8 Rule 1, 2 Rule 2
High Courts07 Sept 2026Dismissed
The New India Assurance Co. Ltd Vs Smti Mitali Deb & Ors.
Gauhati High Court · (2026) 09 GAU CK 1111
Motor Vehicles Act, 1988-Section 173, 166, 10, 3, sub-section (2) of the said section, 2, sub-section (2) of Section 10Code of Civil Procedure, 1908-Order 41 Rule 27, XLI Rule 27
High Courts07 Sept 2026Partly Allowed
New India Assurance Company Ltd Vs Mrs Hirumoni Chetia & Ors.
Gauhati High Court · (2026) 09 GAU CK 1110
Motor Vehicles Act-Section 166
High Courts07 Sept 2026Partly Allowed
On The Death Of Nirmal Talukdar His Legal Heir & Anr. Vs Sri Ranjit Talukdar & Ors.
Gauhati High Court · (2026) 09 GAU CK 1109
Indian Penal Code-Section 279/338Motor Vehicles Act, 1988-Section 166, 161
High Courts07 Sept 2026Partly Allowed
On The Death Of Nirmal Talukdar His Legal Heir & Anr. Vs Sri Ranjit Talukdar & Ors.
Gauhati High Court · (2026) 09 GAU CK 1108
Indian Penal Code-Section 279/338Motor Vehicles Act, 1988-Section 166, 161
High Courts07 Sept 2026Disposed Of
M/S SRD Groups & Anr. Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 09 GAU CK 1107
Central Goods and Services Tax Act, 2017-Section 29, 39, 73(10), 74(10), 44Assam Goods and Services Tax Act, 2017-Section 30, 73(10), 74(10), 44
High Courts07 Sept 2026Disposed Of
Nizora Projects Pvt Ltd Vs Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 1105
Central Goods and Services Tax Act, 2017-Section 29, 29(2)(C), 73(10)/74(10), 44Assam Goods & Services Tax Act, 2017-Section 73(10)/74(10), 44GST Rules-Rule 21 & 23
High Courts07 Sept 2026Disposed Of
Md. Tariq Hussain Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 1106
Central Goods and Services Tax Act, 2017-Section 29, 39, 73(10), 74(10), 44Assam Goods & Services Tax Act, 2017-Section 73(10), 74(10), 44
High Courts07 Sept 2026Partly Allowed
New India Assurance Company Ltd Vs Mrs Hirumoni Chetia & Ors.
Gauhati High Court · (2026) 09 GAU CK 1104
Motor Vehicles Act-Section 166
High Courts03 Sept 2026Allowed
Tangli Mossang Vs The State of AP and 3 Ors
Gauhati High Court · 2026:GAU-AP:881
High Courts03 Sept 2026Rejected
Mohammad Azad Vs The State of AP
Gauhati High Court · 2026:GAU-AP:880
Constitution of India, 1950-Article 21Indian Penal Code, 1860-Section 302, 201