High Courts23 Sept 2026Disposed Of
Nang Gao Vs The State Of Ap & Ors.
Gauhati High Court · (2026) 09 GAU CK 4053
COURT ARCHIVE
Gauhati High Court judgments, 2026
468 judgments · page 3 of 24
High Courts22 Sept 2026
Jiarul Sheikh Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 3677
Constitution of India-Article 226Foreigners Act, 1946-Section 9, 8, 3(2)(c)Foreigners (Tribunals) Order, 1964
High Courts22 Sept 2026Allowed
Safiur Ali @ Sofior Ali Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 09 GAU CK 3682
CrPC-Section 374, 164, 313, 161IPC-Section 366, 376(1), 366A, 376(2)(i)Indian Evidence Act-Section 35
High Courts22 Sept 2026
Lukumoni Konwar Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 09 GAU CK 3694
Constitution of India-Article 226Right to Information Act, 2005
High Courts22 Sept 2026Allowed
Md. Abdullah Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 09 GAU CK 3695
CrPC-Section 374(2), 164, 313POCSO Act-Section 4, 8, 2(d)IPC-Section 363, 365, 376
High Courts22 Sept 2026
Metropolitan Transport Association Guwahati, M.T.A.G Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 09 GAU CK 3696
Motor Vehicles Act, 1988-Section 2(42), 67, 68, 68(3), 72, 72(1), 72(2)(i), 72(2)(xxii), 80(3), 86, 97, 98, 99, 100, 101, 103, 104, 105Motor Vehicles Act, 1939-Section 68-CConstitution of India-Article 14, 19(1)(g)
High Courts22 Sept 2026
The Oriental Insurance Co. Ltd Vs Shyamal Kumar Dey & Ors.
Gauhati High Court · (2026) 09 GAU CK 3701
Motor Vehicles Act, 1988-Section 166IPC-Section 279, 338
High Courts22 Sept 2026
Rajat Karmakar Vs Vijay Kumar Verma
Gauhati High Court · (2026) 09 GAU CK 3703
Constitution of India-Article 227Code of Civil Procedure-Section 151Assam Urban Areas Rent Control Act, 1972-Section 5(4)
High Courts22 Sept 2026
M/s. Surya Business Private Limited Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 09 GAU CK 3705
Assam Goods and Services Tax Act, 2017-Section 73(1), 65, 73, 75, 73(10)
High Courts18 Sept 2026
C. Lalremliana Vs The State Of Mizoram & Ors.
Gauhati High Court · (2026) 09 GAU CK 2681
Code of Criminal Procedure, 1973-Section 378 (4), 313Indian Penal Code, 1860-Section 302, 34, 304 Part-IIIndian Evidence Act, 1872-Section 30, 106, 101
High Courts18 Sept 2026
Ariful Islam Vs The State Of Assam
Gauhati High Court · (2026) 09 GAU CK 2682
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4), 336(3), 338, 340(2), 61(2)IT Act-Sections 66(c), 66(D), 72(A)
High Courts18 Sept 2026
Sri Udipta Saikia Vs ICICI Lombard Motor Insurance Co. Ltd & Anr
Gauhati High Court · (2026) 09 GAU CK 2561
Motor Vehicles Act-Section 173Insurance Act-Section 64 VB
High Courts18 Sept 2026
Musstt. Afia Begum Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 2562
Constitution of India-Article 226Foreigners Act, 1946-Section 3(2)(c), 8, 9Foreigners (Tribunals) Order, 1964
High Courts18 Sept 2026
Enamul Hoque Vs The State Of Assam
Gauhati High Court · (2026) 09 GAU CK 2563
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482BNS-Section 316(2), 318(4), 336(3), 340(2), 61(2)I.T.-Section 66(C), 66(D), 72(A)
High Courts18 Sept 2026
Reliance General Insurance Co. Ltd. Vs Begum Jyotshna Hoque & Ors.
Gauhati High Court · (2026) 09 GAU CK 2567
Motor Vehicles Act, 1988-Section 173
High Courts18 Sept 2026
Vijayraj Singh Thakur Vs The State Of Assam
Gauhati High Court · (2026) 09 GAU CK 2568
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482BNS-Sections 316(2), 318(4), 336(3), 338, 340(2), 61(2)I.T.-Section 66(c), 66(D), 72(a)
High Courts18 Sept 2026
Ismail Hussain Vs The Bandhan Bank & Ors.
Gauhati High Court · (2026) 09 GAU CK 2650
Code of Criminal Procedure, 1973-Section 102, 102[1]Bharatiya Nagarik Suraksha Sanhita, 2023-Section 106Constitution of India
High Courts17 Sept 2026Dismissed
Sri Gopal Agarwalla Vs Oil And Natural Gas Corporation Ltd & Ors
Gauhati High Court · (2026) 09 GAU CK 2476
Constitution of India-Article 226
High Courts17 Sept 2026
Sarifuddin Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 09 GAU CK 2396
IPC-Sections 147, 148, 149, 353, 336, 323, 448, 325, 506, 354, 302, 34, 326, 379, 427, 299CrPC-Sections 161, 176(5), 176(4), 176(1-A), 50, 50-A, 41A, 41B(b), 41B(c), 41B, 41C, 50AConstitution of India-Article 226
High Courts17 Sept 2026
Suntu @ Huntu Boraik Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 09 GAU CK 2390
Code of Criminal Procedure, 1973-Sections 161, 164, 313, 374Indian Penal Code-Sections 448, 376(3), 376(AB)POCSO Act, 2012-Sections 4, 6, 7, 8, 29, 30