High Courts25 Sept 2026Dismissed
Nekiba Begum @ Nekimai Begum Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 5068
Constitution of India-Article 226Foreigners Act, 1946-Section 3(2)(c), 8, 9Citizenship Act-Section 6-A(1)(d)
COURT ARCHIVE
Gauhati High Court judgments, 2026
468 judgments · page 2 of 24
High Courts25 Sept 2026Allowed
Abhijit Kr. Baruah Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 09 GAU CK 5066
Code of Criminal Procedure, 1973-Sections 482, 401 and 197Indian Penal Code, 1980-Sections 120(B), 420, 379, 411, 166, 211, 241, 341, 342, 465 and 469Constitution of India-Article 356
High Courts25 Sept 2026Dismissed
Rahul Ali Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 09 GAU CK 5063
Cr.P.C.-Section 374(2), 313, 164, 161POCSO Act, 2012-Section 4, 34(2), 29, 30Indian Penal Code-Section 376(D), 376
High Courts25 Sept 2026
SMTI. Minakali K. Zhimomi Vs The State Of Nagaland & Ors.
Gauhati High Court · (2026) 09 GAU CK 5062
Constitution of India-Article 226, 22National Security Act, 1980-Section 2, 3(2), 3(3), 10, 11, 12(2), 14(A)Bharatiya Nyaya Sanhita, 2023-Section 61, 62, 3(5)
High Courts25 Sept 2026Dismissed
Tarabhanu Nessa Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 5058
Constitution of India-Article 226Foreigners Act, 1946-Section 9, 8, 3(2)(c)Indian Evidence Act, 1872-Section 106
High Courts25 Sept 2026Dismissed
Pooja Upadhyay Vs Chandramani & Anr.
Gauhati High Court · (2026) 09 GAU CK 5057
BNSS, 2023-Sections 528, 438, 442IPC-Sections 195, 384, 500, 34, 420Cr.P.C.-Sections 210, 200, 173(2)
High Courts25 Sept 2026Disposed Of
Ashraf Ahmed Laskar & Ors. Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 09 GAU CK 5056
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 6Constitution of India-Article 227Protection of Women from Domestic Violence Act-Section 12(1), 18, 19, 20, 21, 22
High Courts25 Sept 2026
Md. Jager Ali @ Jagir Ali Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 5053
Constitution of India-Article 226
High Courts25 Sept 2026Dismissed
Sharmila Vijay Shetty Vs B And A Limited & Ors.
Gauhati High Court · (2026) 09 GAU CK 5045
Code of Civil Procedure-Order XLVII Rule 1, Section 114NSDL Rules and By-Laws-Rule 12.6.1Companies Act, 2013
High Courts24 Sept 2026Dismissed
Shri Kadum Jamoh Vs The State Of Arunachal Pradesh & Ors.
Gauhati High Court · (2026) 09 GAU CK 5306
Indian Penal Code-Section 419, 506, 34, 384, 325, 324, 323, 504, 307, 304, 341, 294, 294(b), 376, 417, 148, 380, 427, 596Defence of India RulesConstitution of India-Article 136
High Courts24 Sept 2026Dismissed
Likha Rajnik Vs The State Of AP & Ors.
Gauhati High Court · (2026) 09 GAU CK 5341
Lotteries (Regulation) Act, 1998-Sections 3, 5Lotteries (Regulation) Rules, 2010Arunachal Pradesh Gambling (Prohibition) Act, 2012
High Courts24 Sept 2026Dismissed
Mekhya Paffa Vs The State Of AP & Anr.
Gauhati High Court · (2026) 09 GAU CK 5338
Indian Penal Code, 1860-Section 302, 84Code of Criminal Procedure, 1973-Section 374(2), 313Indian Evidence Act, 1872-Section 6, 106
High Courts24 Sept 2026Disposed Of
Smt. R. Lalsangkimi & Anr. Vs Sh. Lalchawimawia & Anr.
Gauhati High Court · (2026) 09 GAU CK 5287
High Courts24 Sept 2026
Mr. M.I. Khan & Anr. Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 5067
Constitution of India-Article 226, 21Passports Act, 1967-Section 2[d], 5, 5[1], 5[1A], 5[1B], 5[2], 5[2][b], 5[2][c], 5[3], 6, 6[1], 6[2], 6[2][a] to [i], 6[2][e], 6[2][f], 7, 8, 9, 10, 11, 12, 17, 22, 22[a]Indian Penal Code-Section 307, 34, 302
High Courts24 Sept 2026Partly Allowed
Forizul Rahman & Ors. Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 10 GAU CK 0003
IPC-Sections 120B, 302, 376A, 376D, 376DAPOCSO Act, 2012-Section 6SC/ST Prevention of Atrocities Act, 1989-Section 3(1)(w), 3(1)(w)(i), 3(2)(v)
High Courts24 Sept 2026
Shri. Kisheto Aye Vs The State Of Nagaland & Ors.
Gauhati High Court · (2026) 09 GAU CK 5055
Assam Land and Revenue Regulation, 1886-Sections 50, 51, 52
High Courts24 Sept 2026
M/s Nagaland Arecanut Trader And Transport (NATT) Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 5054
Bharatiya Nagarik Suraksha Sanhita (BNSS)-Section 497Customs Act, 1962-Section 102, 110, 110(2), 110A, 111, 111(b)
High Courts24 Sept 2026
M/S Nagaland Arecanut Trader And Transport (NATT) Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 5052
Bhartiya Nagarik Suraksha Sanhita (BNSS)-Section 497Customs Act, 1962-Section 102, 110, 110(2), 110A, 111, 111(b)
High Courts24 Sept 2026
Shri Y. Wangchang Konyak Vs State Of Nagaland & Ors.
Gauhati High Court · (2026) 09 GAU CK 5046
Constitution of India-Articles 14 and 21
High Courts24 Sept 2026Dismissed
Kamal Hassan & Ors Vs The State Of Assam
Gauhati High Court · 2025 INSC 1417
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 36 B, 22(c), 29, 52-A, 35, 54Bharatya Nagarik Suraksha Sanhita, 2023-Section 415(2)Code of Criminal Procedure, 1973-Section 313