High Courts17 Sept 2026Allowed
Omar Ali @ Omar Bepari Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 2389
Constitution of India-Article 226Foreigners (Tribunals) Order, 1964-Section 3(14)
COURT ARCHIVE
Gauhati High Court judgments, 2026
468 judgments · page 4 of 24
High Courts17 Sept 2026
Sri Suntu @ Huntu Boraik Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 09 GAU CK 2387
Code of Criminal Procedure, 1973-Section 374, 313, 161, 164Indian Penal Code-Section 448, 376(AB), 376(3)POCSO Act, 2012-Section 4, 6, 7, 8, 29, 30
High Courts17 Sept 2026
Sri Gopal Agarwalla Vs Oil And Natural Gas Corporation Ltd. & Ors.
Gauhati High Court · (2026) 09 GAU CK 2386
Constitution of India-Article 226Companies Act, 1956
High Courts17 Sept 2026
M/S Pusphas Consruction Pvt. Ltd Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 2385
Constitution of India-Article 226Companies Act
High Courts17 Sept 2026
Nabibar Dewan Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 09 GAU CK 2384
POCSO Act, 2012-Section 3, 4, 4(2), 29, 42IPC-Section 376, 376(AB)Cr.P.C-Section 161, 164, 313
High Courts17 Sept 2026
Sirajul Islam Vs The State Of Assam
Gauhati High Court · 2025 INSC 141
BNSS, 2023-Section 483, 47, 48BNS, 2023-Sections 61(2), 123NDPS Act-Sections 22(C), 27A, 29, 37
High Courts17 Sept 2026
Sri Abhishek Chomal Vs The State Of Assam
Gauhati High Court · (2026) 09 GAU CK 2418
BNSS, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4), 336(3), 338, 340(2), 61(2)Information Technology Act, 2000-Sections 66C, 66D, 72A
High Courts17 Sept 2026
Firoz Khan Vs The State Of Assam
Gauhati High Court · (2026) 09 GAU CK 2417
BNSS, 2023-Section 483, 48Bharatiya Nyaya Sanhita, 2023-Section 316(2), 318(4), 336(3), 338, 340(2), 61(2)Information Technology Act, 2000-Section 66C, 66D, 72A
High Courts17 Sept 2026
Jayanta Baruah Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 09 GAU CK 2416
Cr.P.C., 1973-Section 482IPC-Sections 500, 34Press and Registration of Books Act, 1867-Section 1, 3, 4, 5, 5 (1), 5 (2), 5 (2a), 5 (2b), 5 (2c), 6, 7, 20, Rule 9
High Courts11 Sept 2026Disposed Of
Basudev Khodal Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 09 GAU CK 1661
POCSO Act-Section 6, 5(n), 4IPC-Section 376(1), 376(3)Cr.P.C-Section 313, 164, 162
High Courts11 Sept 2026Dismissed
Md Izzat Ali Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 1659
Constitution of India-Article 226Foreigners Act, 1946-Section 9, 8, 3(2)(c)Foreigners (Tribunals) Order, 1964
High Courts11 Sept 2026Dismissed
Sulema Khatun @ Musst. Sulema Khatun Vs The Union Of India & Ors.
Gauhati High Court · (2026) 09 GAU CK 1660
Constitution of India-Article 226Foreigners Act, 1946-Section 9, 8, 3(2)(c)Foreigners (Tribunals) Order, 1964
High Courts11 Sept 2026Dismissed
Md Izzat Ali Vs The Union Of India & Ors
Gauhati High Court · (2026) 09 GAU CK 1658
Constitution of India-Article 226Foreigners Act, 1946-Section 9, 8, 3(2)(c)Indian Evidence Act, 1872-Section 106
High Courts10 Sept 2026Dismissed
Sh. Chawngsangliana Vs The Chairman and Disciplinary Authority, Mizoram Rural Bank and Anr.
Gauhati High Court · 2026:GAU-MZ:490
Mizoram Rural Bank (Officers and Employees) Service Regulations, 2003-Regulation 17, 19Constitution of India-Article 226
High Courts10 Sept 2026Allowed
Sh. C. Lalnunpuia Vs The State of Mizoram and 5 Ors
Gauhati High Court · 2026:GAU-MZ:488
Code of Civil Procedure, 1908-Section 151Mizoram (Land Revenue) Act, 2013-Section 16
High Courts10 Sept 2026Allowed
Yachulu Magh Vs Union of India and 3 Ors
Gauhati High Court · (2026) 09 GAU CK 1221
Assam Rifles Act, 2006-Section 11(2)Assam Rifles Rules, 2010-Rules 17, 25, 47, 49, 60, 61, 62Assam Rifles Regulations, 2016-Regulation 107
High Courts10 Sept 2026Allowed
Cambridge Education Trust Vs Hari Das
Gauhati High Court · 2026:GAU-AS:13179
Code of Criminal Procedure, 1973-Section 91, 311, 313, 397, 397(2), 401, 482, 540Negotiable Instruments Act, 1881-Section 138Indian Evidence Act, 1872-Section 114
High Courts10 Sept 2026Allowed
Moimun Nessa and 6 Ors Vs State of Assam and Anr
Gauhati High Court · 2026:GAU-AS:13180
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 34, 294, 323, 447, 506Code of Criminal Procedure, 1973-Section 156(1), 155(2), 200, 202, 482
High Courts10 Sept 2026Dismissed
National Insurance Company Limited Vs Haliman Nessa & Ors.
Gauhati High Court · (2026) 09 GAU CK 1095
Motor Vehicles Act, 1988-Section 173, 166
High Courts09 Sept 2026Dismissed
Lalthawmcheuva Vs Union of India
Gauhati High Court · 2026:GAU-MZ:491-DB
National Investigation Agency Act, 2008-Section 21Unlawful Activities (Prevention) Act, 1967-Section 13, 16, 18, 20, 23, 43D(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 47, 48