High Courts02 Sept 2026Dismissed
IFFCO Tokio General Insurance Company Limited Vs Saiod Ali and Ors
Gauhati High Court · 2026:GAU-AS:12739
Employees' Compensation Act, 1923-Section 30Indian Penal Code, 1860-Section 279, 304
COURT ARCHIVE
Gauhati High Court judgments, 2026
468 judgments · page 7 of 24
High Courts02 Sept 2026Allowed
Union of India Vs Ankur Business P Ltd and Anr
Gauhati High Court · 2026:GAU-AS:12641
Railway Claims Tribunal Act, 1987-Section 4, 16, 23, 73Railway Claims Tribunal (Procedure) Rules, 1989-Rule 24Railways Act, 1989-Section 65, 79, 106, 110
High Courts02 Sept 2026Allowed
M/S Flamingo Breweries Pvt Ltd And 2 Ors Vs Income Tax Deptt
Gauhati High Court · 2026:GAU-AS:12880
Income Tax Act, 1961-Section 276D, 277, 144, 143(3), 250, 271(1)(b), 271(1)(c), 142(1), 142(2A), 278B, 278ECode of Criminal Procedure, 1973-Section 200, 482
High Courts02 Sept 2026Allowed
Nirodad Thakuria and Ors. Vs ICICI Lombard General Insurance Co. Ltd. and Ors.
Gauhati High Court · 2026:GAU-AS:12654
Motor Vehicles Act, 1988-Section 166, 173Minimum Wages Act
High Courts02 Sept 2026Allowed
Arup Kumar Baruah Vs Lakhi Doy Mili and Others
Gauhati High Court · 2026:GAU-AS:12737
Motor Vehicles Act, 1988-Section 173, 166, 150Indian Penal Code-Section 279, 338, 304A, 427Indian Evidence Act-Section 106
High Courts02 Sept 2026Disposed of
Afsana Furniture and Anr Vs The State of Assam and 3 Ors
Gauhati High Court · 2026:GAU-AS:12661
Assam Wood-Based Industries (Promotion and Development) Rules, 2022-Rule 8(A), 15, 17Assam Forest Regulation, 1891-Section 3(5), 24, 25, 33, 40, 41, 49, 51, 58, 59
High Courts02 Sept 2026Partially allowed
Oriental Insurance Company Ltd Vs Dipen Chandra Das and Ors
Gauhati High Court · 2026:GAU-AS:12775
Motor Vehicles Act, 1988-Section 173, 166Code of Civil Procedure, 1908-Order XLI Rule 27Indian Evidence Act, 1872-Section 65
High Courts02 Sept 2026Allowed
Smti. Padma Bora Gogoi and Others Vs Sri Mridul Gogoi and Others
Gauhati High Court · 2026:GAU-AS:12732
Motor Vehicles Act, 1988-Section 173, 166Indian Penal Code-Section 279, 338
High Courts02 Sept 2026Dismissed
Syedur Rahman Vs The State of Assam and Ors.
Gauhati High Court · 2026:GAU-AS:12640
Land Acquisition Act, 1894-Section 18, 23, 54
High Courts02 Sept 2026Disposed of
Moin Sorowar Jazbi Vs The State of Assam and 5 Ors
Gauhati High Court · 2026:GAU-AS:12785
Assam Right to Public Services Act, 2012-Section 4, 6, 8
High Courts02 Sept 2026Allowed
Smti Godak Yania Vs The State of AP and 2 Ors
Gauhati High Court · 2026:GAU-AP:872
Constitution of India-Article 14, 16, 226, 311General Clauses Act-Section 16
High Courts02 Sept 2026Allowed
Pratap Singh Vs Union of India and 3 Ors
Gauhati High Court · 2026:GAU-AS:12657
Record Office Instruction 04/2002-Appendix-A Para 7
High Courts02 Sept 2026Disposed of
Moin Sorowar Jazbi Vs The State of Assam and 5 Ors
Gauhati High Court · 2026:GAU-AS:12786
Assam Right to Public Services Act, 2012-Section 4, 6, 8
High Courts02 Sept 2026Dismissed
Biren Chandra Baruah Vs The State of Assam and 5 Ors.
Gauhati High Court · 2026:GAU-AS:12630
Assam Co-operative Societies Act, 1949
High Courts02 Sept 2026Allowed
Chitum Dere Vs The State of AP and 3 Ors.
Gauhati High Court · (2026) 09 GAU CK 1237
Constitution of India-Article 226, 227Arunachal Pradesh Civil Courts Act, 2021-Section 12, 15Assam Frontier (Administration of Justice) Regulation, 1945-Section 46
High Courts02 Sept 2026Partially allowed
Ozone Pharmaceutical Ltd (Unit II) (Earlier Ozone Ayurvedics) Vs Union of India and 2 Ors
Gauhati High Court · 2026:GAU-AS:12611
Finance Act, 2003-Section 153
High Courts02 Sept 2026Disposed of
Nava Kumar Deka Vs The State of Assam and 10 Ors
Gauhati High Court · 2026:GAU-AS:12628
Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978-Section 4, 5Assam Ministerial District Establishment Service Rules, 1967-Rule 6(3)(5)Assam Public Services (Appointment of Family Members of Persons Killed by Extremists/Terrorists) Rules, 1992
High Courts02 Sept 2026Allowed
Ramisha Khatun and Others Vs Sri Manjit Das and Others
Gauhati High Court · 2026:GAU-AS:12653
Motor Vehicles Act, 1988-Section 173, 166Indian Penal Code-Section 279, 304A
High Courts02 Sept 2026Disposed of
Manoj Kumar Sarma Vs The State of Assam and 4 Ors
Gauhati High Court · 2026:GAU-AS:12677
Constitution of India-Article 226
High Courts01 Sept 2026Dismissed
Ghukiye Achumi Vs State of Nagaland and Anr
Gauhati High Court · 2026:GAU-NL:456
Code of Criminal Procedure, 1973-Section 374(2), 313, 53(A), 164AIndian Penal Code, 1860-Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012-Section 3(b), 4