High Courts23 Jun 2023Dismissed

Mustak Ahmed Vs Sakila Banu

Gauhati High Court · (2023) 06 GAU CK 0092

Code Of Criminal Procedure, 1973 — Section 125, 401Indian Penal Code, 1860 — Section 498A, 506
High Courts22 Jun 2023Dismissed

Sabitri Boro Vs Union Of India

Gauhati High Court · (2023) 06 GAU CK 0104

Constitution Of India, 1950 — Article 226Electricity Act, 2003 — Section 38, 68, 164Indian Telegraph Act, 1885 — Section 10(d), 16(3)
High Courts21 Jun 2023Disposed Of

Hitesh Deka Vs State Of Assam And Anr

Gauhati High Court · (2023) 06 GAU CK 0074

Assam Service Discipline and Appeal Rules, 1964 — Rule 6(1)(c), 6(2)Prevention of Corruption Act, 1988 — Section 7(a), 13(2)Code Of Criminal Procedure, 1973 — Section 162(2)
High Courts21 Jun 2023Partly Allowed

Sriman Dev Sarma Vs State Of Assam And Anr.

Gauhati High Court · (2023) 06 GAU CK 0070

Constitution Of India, 1950 — Article 14, 21Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 7, 8, 9, 9(l), 10, 29Indian Penal Code, 1860 — Section 376, 376(2)(i), 448, 511
High Courts21 Jun 2023Dismissed

Hage Lampu Vs Gauhati High Court

Gauhati High Court · (2023) 06 GAU CK 0066

Constitution Of India, 1950 — Article 226, 233, 234, 235Arunachal Pradesh Judicial Service Rules, 2006 — Rule 12(1), 12(1)(i)Kerala Judicial Service Rules, 1991 — Rule 7, 14, 15, 16, 17
High Courts20 Jun 2023Allowed

Black Short India Limited And Anr Vs Pobitra Das

Gauhati High Court · (2023) 06 GAU CK 0063

Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 5 Rule 1(1), Order 8 Rule 1, Order 7 Rule 11, Order 6 Rule 15ACommercial Courts (PreInstitution Mediation and Settlement) Rules, 2018 — Rule 3, 12A