CourtKutchehry.com

COURT ARCHIVE

Gauhati High Court judgments, 2023

728 judgments · page 16 of 37

High Courts21 Jul 2023Dismissed

Debajit Kalita Vs State Of Assam And Anr

Gauhati High Court · (2023) 07 GAU CK 0006

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 313, 313(2)Indian Penal Code, 1860 — Section 300, 302, 304B
Read judgment
High Courts20 Jul 2023Partly Allowed

Alongbar Mushahary Vs State Of Assam

Gauhati High Court · (2023) 07 GAU CK 0007

Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 299, 300, 302, 304I, 304II, 326Evidence Act, 1872 — Section 24
Read judgment
High Courts19 Jul 2023Dismissed

Md. Mokbul Ali Vs Md. Ramjan Ali And Anr

Gauhati High Court · (2023) 07 GAU CK 0010

Code of Civil Procedure, 1908 — Section 100Code Of Criminal Procedure, 1973 — Section 145, 146Assam Land Revenue Regulation Act, 1986 — Section 145, 146, 154
Read judgment
High Courts18 Jul 2023Allowed

Jhakari Chouhan Vs State Of Assam

Gauhati High Court · (2023) 07 GAU CK 0013

Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 25, 145
Read judgment
High Courts18 Jul 2023Allowed

Diganta Barah Vs State Of Assam And Anr

Gauhati High Court · (2023) 07 GAU CK 0005

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 197, 197(3), 200, 202, 482Indian Penal Code, 1860 — Section 34, 120B, 166, 167, 294, 352, 353, 354, 357, 448, 504, 506, 509
Read judgment
High Courts04 Jul 2023

Babulal Yadav Vs Sonu Yadav

Gauhati High Court · (2023) 07 GAU CK 0001

Hindu Marriage Act, 1955 — Section 21, 27Family Courts Act, 1984 — Section 2(a), 2(d), 3, 3(1), 7, 7(1), 8Indian Penal Code, 1860 — Section 405, 406
Read judgment
High Courts28 Jun 2023Allowed

Narendra Singh Vs Union Of India And 4 Ors.

Gauhati High Court · (2023) 06 GAU CK 0102

Central Reserve Police Force Rules, 1955 — Rule 11(1), 27(a), 28(e), 28(f), 28(g), 29, 29(b), 29(d)Indian Penal Code, 1860 — Section 34, 385, 448Probation of Offenders Act, 1958 — Section 3
Read judgment