High Courts28 Jun 2023Dismissed
Assam Ayurvedic Doctors Service Association And 2 Ors. Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0101
Constitution Of India, 1950 — Article 14, 16, 166, 226
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 17 of 37
High Courts28 Jun 2023Disposed Of
Md. Amir Hasan@Amir Hasem Vs State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0100
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 326Evidence Act, 1872 — Section 145
High Courts28 Jun 2023Allowed
Srimunindra Kumar Vs State Of Assam And Anr
Gauhati High Court · (2023) 06 GAU CK 0099
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 428Indian Penal Code, 1860 — Section 34, 109, 201, 302, 364, 366, 376(F), 417, 493Evidence Act, 1872 — Section 25, 26
High Courts28 Jun 2023
Rejina Karmakar Vs State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0098
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
High Courts28 Jun 2023Disposed Of
Ananda Karmakar Vs State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0097
Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 3, 4, 6, 7, 9(m), 10Indian Penal Code, 1860 — Section 376(2)(i)Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts28 Jun 2023Dismissed
Prabhat Ch. Seal Vs State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0096
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 300, 302Evidence Act, 1872 — Section 101, 106
High Courts28 Jun 2023Disposed Of
Smriti Lekha Kakoti Vs State Of Assam And Anr.
Gauhati High Court · (2023) 06 GAU CK 0095
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 190, 200, 202, 204, 482Indian Penal Code, 1860 — Section 499, 500
High Courts27 Jun 2023Dismissed
Technip Energies India Ltd Vs Union Of India
Gauhati High Court · (2023) 06 GAU CK 0110
Constitution Of India, 1950 — Article 14, 226
High Courts27 Jun 2023Dismissed
Akhilesh Kumar Yadav Vs State Of Assam And Anr.
Gauhati High Court · (2023) 06 GAU CK 0089
Negotiable Instruments Act, 1881 — Section 138, 143A, 148
High Courts27 Jun 2023Dismissed
Rangauti Girls H.S.School And 2 Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0088
Constitution Of India, 1950 — Article 14, 226
High Courts27 Jun 2023Allowed
Charulata Kalita Vs State Of Assam And 6 Ors
Gauhati High Court · (2023) 06 GAU CK 0080
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 8(4), 13
High Courts26 Jun 2023Allowed
Rajib Kumar Bora Vs National Highways Authority Of India And 2 Ors.
Gauhati High Court · (2023) 06 GAU CK 0087
Arbitration and Conciliation Act, 1996 — Section 34, 37National Highway Act, 1956 &mmdash; Section 3A, 3G(5), 3G(6), 3G(7)
High Courts26 Jun 2023Allowed
New India Assurance Co. Ltd Vs Guria Sahani @ Bhumika Singh And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0086
Indian Penal Code, 1860 — Section 279, 304A, 338, 427Code of Civil Procedure, 1908 — Order 41 Rule 33Motor Vehicle Act, 1988 — Section 147, 147(b), 163A, 166, 173
High Courts26 Jun 2023Disposed Of
Shikha Rani Suklabaidhya And 8 Ors. Vs State Of Assam And 7 Ors
Gauhati High Court · (2023) 06 GAU CK 0085
Assam Panchayat Act, 1994 — Section 15(1), 15(5)
High Courts26 Jun 2023Allowed
Auntys Creation Vs State Of Assam And 4 Ors.
Gauhati High Court · (2023) 06 GAU CK 0084
Constitution Of India, 1950 — Article 19(1)(g), 43, 46Handlooms (Reservation of Articles for Production) Act, 1985 — Section 2, 2(c), 2(e), 2(f), 3, 3(1), 3(2), 4, 5, 6, 7, 8, 10, 11, 15, 18, 19Geographical Indications of Goods (Registration and Protection) Act, 1999 — Section 39, 40
High Courts26 Jun 2023Dismissed
Md Altaf Hussain Mazarbhuiya And Ors Vs On The Death Of Md Suruj Ali Talukdar His Legal Heirs Are Chayatun Nessa Talukdar
Gauhati High Court · (2023) 06 GAU CK 0083
Code of Civil Procedure, 1908 — Section 11, 100
High Courts26 Jun 2023Dismissed
Somed Ali Vs On The Death Of Ajahar Uddin His Legal Heir Smti. Nurjahan (Wife) And Ors
Gauhati High Court · (2023) 06 GAU CK 0082
Code of Civil Procedure, 1908 — Section 75, 100, Order 26 Rule 9
High Courts26 Jun 2023Dismissed
Hemendra Bhuyan And 2 Ors. Vs Bapujee College And 2 Ors.
Gauhati High Court · (2023) 06 GAU CK 0081
Limitation Act, 1963 — Article 64, 65Code of Civil Procedure, 1908 — Section 151, Order 43 Rule 1(r), Order 39 Rule 1, Order 39 Rule 2, Order 1 Rule 8
High Courts23 Jun 2023Dismissed
Dilip Borah Vs Housing And Urban Development Corporation Ltd And Anr
Gauhati High Court · (2023) 06 GAU CK 0094
Constitution Of India, 1950 — Article 226
High Courts23 Jun 2023Allowed
Indranil Barua Vs State Of Assam And Anr
Gauhati High Court · (2023) 06 GAU CK 0093
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 197, 197(3), 200, 202, 482Indian Penal Code, 1860 — Section 34, 120B, 166, 167, 294, 352, 353, 354, 357, 504, 509